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Madras High Court judgments

1,04,503 judgments · page 3,979 of 5,226

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High Courts01 Nov 1960

N. K. Raju Vs State of Madras

Madras High Court · (1969) 71 ITR 748

Income Tax Act, 1961 — Section 65(1)
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High Courts01 Nov 1960Allowed

Narayana Ayyangar, Kasturi Ayyangar and Others Vs Commissioner of Madras, Hindu Religious and Charitable Endowments, Madras

Madras High Court · AIR 1961 Mad 258 : (1961) ILR (Mad) 656 : (1961) 74 LW 140 : (1961) 1 MLJ 198

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(13)
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High Courts28 Oct 1960Allowed

The Working Journalists of The "Hindu" Madras Vs The Management of The " Hindu ", Madras (Messrs Kasturi and Sons Ltd.) Madras and another

Madras High Court · (1960) 10 MAD CK 0020

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(c), 15, 17
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High Courts28 Oct 1960Allowed

Working Journalists of the "Hindu" Madras Vs Management of the "Hindu", Madras and Another

Madras High Court · AIR 1961 Mad 370 : (1961) ILR (Mad) 618 : (1961) 1 LLJ 288 : (1961) 74 LW 154 : (1961) 1 MLJ 260

Industrial Disputes Act, 1947 — Section 10(1), 10(3), 15, 17A, 2
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High Courts27 Oct 1960Partly Allowed

S.M. Narayanan and Another Vs S.R. Narayana Iyer

Madras High Court · AIR 1961 Mad 254 : (1961) 74 LW 10

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High Courts25 Oct 1960

Board of Revenue, Madras Vs Simpson and Mc Conechy Ltd., Madras

Madras High Court · AIR 1961 Mad 210 : (1961) ILR (Mad) 222 : (1961) 1 MLJ 83

Stamp Act, 1899 — Article 30
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High Courts25 Oct 1960Allowed

A.K.S. Muhammad Sultan Rowther and Co. Vs Manickam Chettiar

Madras High Court · AIR 1961 Mad 388 : (1961) 74 LW 646 : (1961) 1 MLJ 288

Limitation Act, 1908 — Article 52
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High Courts25 Oct 1960

Management of the Tiruchi-Srirangam Transport Co. Private Ltd. Vs Labour Court, Madurai and Another

Madras High Court · AIR 1961 Mad 307 : (1961) 2 FLR 465 : (1961) 1 LLJ 729 : (1961) 1 MLJ 228

Industrial Disputes Act, 1947 — Section 18(3), 2, 33C(2)
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High Courts21 Oct 1960Dismissed

The Ellerman and Bucknall Steamship Co. Ltd. Vs Sha Bhagajee Sonmull and Others

Madras High Court · AIR 1961 Mad 442 : (1961) ILR (Mad) 632 : (1961) 74 LW 272 : (1961) 2 MLJ 97

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High Courts20 Oct 1960Allowed

Abdul Majid Lebbai Vs Papathi Ammal and Another

Madras High Court · AIR 1961 Mad 403 : (1961) 74 LW 400 : (1961) 1 MLJ 235

Transfer of Property Act, 1882 — Section 53
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High Courts20 Oct 1960

KUMBAKONAM MUTUAL BENEFIT FUND LTD. Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1961) ILR (Mad) 272 : (1961) 43 ITR 358

Income Tax Act, 1961 — Section 66(1)
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High Courts17 Oct 1960Allowed

Thayyan Padayachi and Another Vs Veluswami and Another

Madras High Court · AIR 1961 Mad 407 : (1961) ILR (Mad) 711 : (1961) 74 LW 110 : (1961) 1 MLJ 142

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 148
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High Courts17 Oct 1960Dismissed

Pahalajmal Khatumal Vs K. Govindarajulu power of attorney agent of T.V. and Bros and Abhaichand Vendavan

Madras High Court · (1960) 10 MAD CK 0004

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High Courts14 Oct 1960

Gnanamuthu Nadar Vs The Election Commissioner Tenkasi and Others

Madras High Court · (1961) ILR (Mad) 607

Constitution of India, 1950 — Article 226Madras Village Panchayats Rules, 1950 — Rule 4(6), 5(2)
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High Courts14 Oct 1960

In Re: Vanchalinga Devar

Madras High Court · (1962) 75 LW 782 : (1962) 2 MLJ 255

City Police Act — Section 65
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High Courts14 Oct 1960Dismissed

Muthupalaniapa Chettiar Vs Alagamai Achi and Others

Madras High Court · AIR 1961 Mad 438 : (1961) ILR (Mad) 427 : (1961) 74 LW 145

Contract Act, 1872 — Section 188Malayan Ordinance, 1948 — Section 6
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High Courts14 Oct 1960

M. Narayanakonar Vs S.R. Kumaraswami Reddiar and Another

Madras High Court · (1961) ILR (Mad) 611 : (1961) 74 LW 77 : (1962) 1 MLJ 422

Madras Village Panchayats Act, 1950 — Section 25(3)
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High Courts13 Oct 1960Dismissed

The Public Prosecutor Vs Neelamegam Pillai

Madras High Court · (1960) 10 MAD CK 0019

Factories Act, 1948 — Section 2(1), 2(m), 68
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High Courts12 Oct 1960Dismissed

M.K. Sivagaminatha Pillai Vs Nataraja Pillai and Others

Madras High Court · AIR 1961 Mad 385 : (1961) 74 LW 325 : (1961) 2 MLJ 1

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts12 Oct 1960

Kaliappan Vs Kaliappan and Others

Madras High Court · AIR 1961 Mad 354 : (1961) CriLJ 245 : (1961) ILR (Mad) 424 : (1961) 74 LW 116

Criminal Procedure Code, 1898 (CrPC) — Section 242, 342
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