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Madras High Court judgments

1,04,503 judgments · page 3,977 of 5,226

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High Courts24 Nov 1960

Proprietor, Murugan Transports, Cuddalore Vs P. Rathakrishnan and Others

Madras High Court · AIR 1961 Mad 310 : (1961) ILR (Mad) 523 : (1961) 1 LLJ 283 : (1961) 74 LW 134

Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2, 20(2)
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High Courts23 Nov 1960

Hirudayasami Udayar Vs Ramaswami Nainar and Others

Madras High Court · (1961) CriLJ 246

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High Courts23 Nov 1960Allowed

Kamalambal Achi Vs Rajamanickam and Others

Madras High Court · (1960) 11 MAD CK 0030

Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A
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High Courts23 Nov 1960

D.K.R. Chinnaswamy Sah Vs Rajamba Bai

Madras High Court · AIR 1961 Mad 325 : (1961) 1 MLJ 381

Hindu Marriage Act, 1955 — Section 11, 5Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 4(1)
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High Courts23 Nov 1960Allowed

Kamalambal, Achi Vs Rajamanickam and others

Madras High Court · (1960) 11 MAD CK 0003

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High Courts18 Nov 1960Dismissed

Mohamed Abubucker Lebbai and Another Vs The Zamindar of Ettayapuram Estates and Others

Madras High Court · (1961) ILR (Mad) 466

Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3(4), 4(5)
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High Courts18 Nov 1960Dismissed

Mohamed Abubacker Labbai and another Vs The Zamindar of Ettayapuram Estate, Koilpatti, through his authorised agent K. Raman Nair and others

Madras High Court · (1961) ILR (Mad) 466

Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4(5)
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High Courts17 Nov 1960Allowed

The State of Madras Vs The Erode Yarn Stores

Madras High Court · (1961) ILR (Mad) 462 : (1961) 74 LW 138 : (1961) 12 STC 175

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High Courts17 Nov 1960Allowed

C. Navaneetham Naidu Vs The Idol of Sri Thayumanaswam at Rock Fort Temple

Madras High Court · (1960) 11 MAD CK 0026

Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts17 Nov 1960Allowed

M.A. Mohamed Burhanuddin Vs The Official Trustee Madras

Madras High Court · (1960) 11 MAD CK 0023

Madras Buildings (Lease and Rent Control) Act, 1949 — Section 4
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High Courts17 Nov 1960

V.D. Kothandapani Mudaliar Vs V.D. Shetharama Mudaliar and Others

Madras High Court · (1960) 11 MAD CK 0021

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 89, Order 21 Rule 91
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High Courts17 Nov 1960

K. Nataraja Iyer and Others Vs Subbiah Ambalam and Others

Madras High Court · (1962) 1 MLJ 397

Transfer of Property Act, 1882 — Section 58(d)
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High Courts16 Nov 1960Dismissed

Corporation of Madras Vs Vijayalakshmi Ammal

Madras High Court · AIR 1961 Mad 390 : (1961) 1 MLJ 226

Limitation Act, 1908 — Article 120, 56, 18, 19, 29Madras City Municipal Act, 1904 — Section 29(2)
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High Courts16 Nov 1960

S. Krishna Chettiar Vs M. Raman Chettiar and Others

Madras High Court · (1961) ILR (Mad) 713 : (1961) 74 LW 20 : (1962) 1 MLJ 385

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 39
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High Courts16 Nov 1960

Manicka Mudaliar (M.) Vs Labour Court and Another

Madras High Court · (1961) 1 LLJ 592

Industrial Disputes Act, 1947 — Section 2, 33C
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High Courts15 Nov 1960Allowed

M.S. Ramachandra Sastrigal Vs Kuppuswami Vanniar

Madras High Court · (1961) ILR (Mad) 672

Constitution of India, 1950 — Article 14
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High Courts11 Nov 1960Dismissed

T.P. Arumugha Bhakthar Vs K. Narasimha Iyengar and Another

Madras High Court · AIR 1961 Mad 299

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53Limitation Act, 1908 — Section 15, 182(5)
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High Courts11 Nov 1960Allowed

Thimmakkal Vs N. Kamakshi ammal and another

Madras High Court · (1961) ILR (Mad) 794

Transfer of Property Act, 1882 — Section 56, 67, 68, 81, 82
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High Courts11 Nov 1960Allowed

Thimmakkal Vs N. Kamakshi Ammal and Another

Madras High Court · (1961) ILR (Mad) 794

Transfer of Property Act, 1882 — Section 32, 56, 67, 68, 81
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High Courts11 Nov 1960

T.P. Arumugha Bakthar Vs K. Narasimha Iyengar and Another

Madras High Court · (1962) 1 MLJ 355

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(2)Limitation Act, 1963 — Section 15
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