High Courts07 Dec 1960
Kondammal and Others Vs Duraiswami Naicker and Others
Madras High Court · AIR 1961 Mad 384 : (1961) CriLJ 351
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1898 (CrPC) — Section 146
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,976 of 5,226
High Courts07 Dec 1960
Public Prosecutor, Madras Vs M.L. Modi
Madras High Court · AIR 1961 Mad 368 : (1961) CriLJ 349 : (1961) 74 LW 406
Sea Customs Act, 1878 — Section 167(8)
High Courts07 Dec 1960
Ajax Products Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) ILR (Mad) 472 : (1961) 42 ITR 141
High Courts05 Dec 1960
H. Venkata Sastri and Sons and Others Vs Rahilna Bi and Others
Madras High Court · AIR 1962 Mad 111 : (1961) 74 LW 701
Registration Act, 1908 — Section 58, 59Succession (Amendment) Act, 1926 — Section 3Succession Act, 1925 — Section 63
High Courts02 Dec 1960Dismissed
Narasimhulu Chettiar Vs K. Ramanatha Mudaliar
Madras High Court · AIR 1961 Mad 378 : (1961) 74 LW 212 : (1961) 1 MLJ 363
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14(1)
High Courts02 Dec 1960Allowed
M.K. Navaneetham Naidu Vs Gangiah Naidu and Others
Madras High Court · AIR 1961 Mad 376 : (1961) ILR (Mad) 1209 : (1961) 74 LW 330 : (1961) 2 MLJ 10
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, 2(11)
High Courts02 Dec 1960Allowed
The Vanguard Fire and General Insurance Co. Ltd., Second Line Bench, Madras-1 Vs Annamalai and Co. Ltd. and Another
Madras High Court · (1961) ILR (Mad) 542
Contract Act, 1872 — Section 24Insurance Act, 1938 — Section 31, 31(1), 31A, 31A(1)
High Courts02 Dec 1960
P. Vd. Pr. Vr. M. Vinaitheerthan Chettiar and Another Vs The State of Madras
Madras High Court · (1961) ILR (Mad) 800
High Courts02 Dec 1960Dismissed
The Vanguard Fire and General Insurance Co., Ltd., 11/12, Second Line Beach, Madras-1 Vs Annamalai and Co., Ltd. and others
Madras High Court · (1961) ILR (Mad) 542
Contract Act, 1872 — Section 24
High Courts02 Dec 1960Dismissed
P.Vd. Pr. Vr. M. Vinaitheerthan Chettiar and another Vs The State of Madras
Madras High Court · (1961) ILR (Mad) 800
High Courts01 Dec 1960
In Re: Devasahayam
Madras High Court · (1962) 75 LW 16 : (1962) 1 MLJ 161
Penal Code, 1860 (IPC) — Section 304A, 321, 322, 325, 80
High Courts01 Dec 1960
Chinnadurai alias Ramachandran Vs The Court of wards, Madras
Madras High Court · (1960) 12 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts30 Nov 1960Dismissed
Union of India (UOI) Vs R. Akbar Sheriff
Madras High Court · AIR 1961 Mad 486 : (1961) 3 FLR 35 : (1961) ILR (Mad) 747 : (1961) 1 LLJ 615 : (1961) 74 LW 293 : (1961) 2 MLJ 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Constitution of India, 1950 — Article 309, 310, 311, 311(1), 311(2)Limitation Act, 1908 — Article 102
High Courts28 Nov 1960
Apparswami Chettiar Vs Sri Parvathavardhani Sametha Ramanatheeswara
Madras High Court · AIR 1961 Mad 527 : (1961) 74 LW 304
Court Fees Act, 1870 — Article 1Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 8
High Courts25 Nov 1960Allowed
Meenakshi Ammal Vs P.S. Muthukrishna Chettiar
Madras High Court · AIR 1961 Mad 380 : (1961) 74 LW 179 : (1961) 1 MLJ 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 33
High Courts24 Nov 1960Allowed
Devi Films (Private) Ltd. Vs The State of Madras
Madras High Court · (1961) 12 STC 274
High Courts24 Nov 1960
The Public Prosecutor Vs P.S.S. Somasundaram Chettiar
Madras High Court · (1961) CriLJ 825
High Courts24 Nov 1960
Public Prosecutor Vs Somasundaram Chettiar (P.S.S.)
Madras High Court · (1961) 1 LLJ 281
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14A
High Courts24 Nov 1960
Sri Dhandapani Power-Loom Factory Vs Commercial Tax Officer and Another
Madras High Court · (1961) 12 STC 304
Constitution of India, 1950 — Article 226