High Courts11 Jan 1961
In Re: Ratnamala and Another
Madras High Court · AIR 1962 Mad 31 : (1962) ILR (Mad) 1232 : (1961) 74 LW 266
Suppression of Immoral Traffic in Women and Girls Act, 1956 — Section 15(1), 15(6), 2, 3, 3(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,974 of 5,226
High Courts11 Jan 1961
C. Arumugaswami Nadar Vs The Commissioner of Income Tax
Madras High Court · (1962) 1 MLJ 12
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 13, 34
High Courts11 Jan 1961
C. Arumugaswami Nadar Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 237
Income Tax Act, 1922 — Section 13, 34, 66(2)
High Courts11 Jan 1961
Madhappa Goundar and Another Vs Karuppa Gounder and Others
Madras High Court · AIR 1962 Mad 343 : (1962) 1 MLJ 227
Transfer of Property Act, 1882 — Section 101, 58
High Courts11 Jan 1961
Moolchand Kevalchand Daga Vs Kissindoss Girdhardoss
Madras High Court · AIR 1962 Mad 52 : (1961) ILR (Mad) 809 : (1961) 74 LW 408
Arbitration Act, 1940 — Section 2, 21, 34, 39, 39(1)Civil Procedure Code Amendment Act, 1877 — Section 588Civil Procedure Code, 1882 — Section 588, 589
High Courts11 Jan 1961
M. Rm. M.M.N. Natarajan Chettiar Vs Income Tax Officer, III Additional Circle, Karaikudi, and Another
Madras High Court · (1961) ILR (Mad) 719 : (1961) 42 ITR 29 : (1961) 74 LW 522
Income Tax Act, 1961 — Section 18(6), 22(1), 23, 23(3), 28(1)(a)
High Courts11 Jan 1961
South Indian Lucifer Match Works Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 43 ITR 319
Income Tax Act, 1922 — Section 66(I)
High Courts09 Jan 1961
Mohammad Hussain and Another Vs Ganga Naicken alias Gangama Naicken and Others
Madras High Court · AIR 1962 Mad 264 : (1961) ILR (Mad) 834 : (1961) 74 LW 443
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, Order 20 Rule 12Limitation Act, 1963 — Article 182
High Courts06 Jan 1961
R. Sivaji Rao Saheb Seervai Vs Akilandathammal and Others
Madras High Court · AIR 1962 Mad 417 : (1961) 74 LW 347
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts05 Jan 1961Allowed
K.V. Ganapathi Subramania Ayyar Vs Essen and Co. Ltd.
Madras High Court · (1961) ILR (Mad) 829
High Courts05 Jan 1961
V. S. Arulanandam and Another Vs Income Tax Officer, Tuticorin, and Another
Madras High Court · (1961) 42 ITR 229
Income Tax Act, 1922 — Section 31, 35, 35(1), 35(5)
High Courts05 Jan 1961
Appu Goundar Vs Munusami Kone and Others
Madras High Court · AIR 1962 Mad 395 : (1962) 75 LW 236 : (1962) 1 MLJ 229
High Courts05 Jan 1961Allowed
K.V. Ganapati Subramania Iyer Vs Essan and Co. Ltd.
Madras High Court · (1961) ILR (Mad) 829
High Courts03 Jan 1961
Marthandan Velar Subramanian Velar Vs Ramasubramania Iyer and Others
Madras High Court · AIR 1962 Mad 256 : (1961) 74 LW 386
High Courts03 Jan 1961
R. M. P. Perianna Pillai and Co. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 370
Income Tax Act, 1922 — Section 13, 66(2)
High Courts03 Jan 1961
S. Raman Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 700
Income Tax Act, 1961 — Section 22, 22(1), 22(2), 22(3), 23
High Courts02 Jan 1961
Sri Mungaliamman Temple and Others Vs Loganatha Naicker and Others
Madras High Court · (1962) 1 MLJ 128
High Courts23 Dec 1960
Konthalavalli Achi Vs T.S. Ayyadarai Odayar and Others
Madras High Court · AIR 1962 Mad 21 : (1961) ILR (Mad) 1029 : (1961) 74 LW 544
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9
High Courts23 Dec 1960Dismissed
Abraham J.P. Abraham Vs Varampattan Asirbatham alias P.V. John and another
Madras High Court · (1960) 12 MAD CK 0001
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 104, 104(1)(g), 95
High Courts21 Dec 1960Allowed
Ponnusami Maistry alias Ponnusami Pillai Vs V.V. Venkatarama Chetty and others
Madras High Court · (1960) 12 MAD CK 0027
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1