M.V. Perumal Chetty and Company and Another Vs The State of Madras and Another
Madras High Court · (1960) 73 LW 538 : (1960) 2 MLJ 271
COURT ARCHIVE
1,04,503 judgments · page 3,985 of 5,226
Madras High Court · (1960) 73 LW 538 : (1960) 2 MLJ 271
Madras High Court · AIR 1961 Mad 197
Madras High Court · AIR 1961 Mad 356
Madras High Court · (1960) 40 ITR 377
Madras High Court · (1960) 73 LW 558 : (1960) 2 MLJ 328
Madras High Court · (1960) ILR (Mad) 1144 : (1960) 73 LW 604 : (1960) 2 MLJ 516
Madras High Court · (1960) 04 MAD CK 0001
Madras High Court · AIR 1960 Mad 573 : (1960) CriLJ 1641 : (1960) ILR (Mad) 917 : (1960) 73 LW 480 : (1960) 2 MLJ 507
Madras High Court · AIR 1961 Mad 313 : (1961) ILR (Mad) 531 : (1961) 74 LW 227
Madras High Court · AIR 1961 Mad 71 : (1960) 2 MLJ 313
Madras High Court · AIR 1961 Mad 170 : (1961) ILR (Mad) 150 : (1960) 73 LW 631 : (1960) 2 MLJ 539
Madras High Court · AIR 1961 Mad 172 : (1962) 32 CompCas 643
Madras High Court · AIR 1961 Mad 391 : (1961) 74 LW 305
Madras High Court · (1960) 04 MAD CK 0028
Madras High Court · AIR 1961 Mad 1 : (1961) CriLJ 96 : (1960) ILR (Mad) 961 : (1960) 73 LW 491 : (1960) 2 MLJ 230
Madras High Court · (1960) 73 LW 533 : (1960) 2 MLJ 327
Madras High Court · (1960) 73 LW 535 : (1960) 2 MLJ 325
Madras High Court · (1960) 04 MAD CK 0030
Madras High Court · (1962) 45 ITR 86
Madras High Court · AIR 1961 Mad 20 : (1961) 2 FLR 259 : (1960) 2 LLJ 351 : (1961) 1 MLJ 12