High Courts25 Mar 1960
COMMISSIONER OF Income Tax MADRAS Vs R. RAMNARAYAN CHELLARAM.
Madras High Court · (1960) 40 ITR 485
Income Tax Act, 1961 — Section 17(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,987 of 5,226
High Courts24 Mar 1960Allowed
Foolchand Vs Union of India (UOI) and Others
Madras High Court · AIR 1961 Mad 64 : (1960) 73 LW 513 : (1960) 1 MLJ 243
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts23 Mar 1960
UNITED NILGIRIS SERVICES LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1960) 40 ITR 369
Income Tax Act, 1961 — Section 34, 34(1)(b)
High Courts21 Mar 1960
SESHASAYEE BROTHERS LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1961) 42 ITR 568
Income Tax Act, 1961 — Section 10(2)(xv), 66(1)
High Courts21 Mar 1960Dismissed
Hidayath Unnissa Begum Vs Special Deputy Collector, Tiruchirapalli
Madras High Court · AIR 1961 Mad 174
Land Acquisition Act, 1894 — Section 27(2)
High Courts21 Mar 1960Dismissed
M.A. Abdul Malick Saheb Vs T.P. Muhammad Yousuf Sahib and Others
Madras High Court · AIR 1961 Mad 190 : (1960) 2 MLJ 355
Contract Act, 1872 — Section 16, 19ATrusts Act, 1882 — Section 89
High Courts21 Mar 1960
C. Lakshmi Rajyam Vs Commissioner of Income Tax, Madras
Madras High Court · (1960) 40 ITR 340
Income Tax Act, 1922 — Section 66(1)
High Courts18 Mar 1960
Meenakshisundaram and Others Vs Srinivasaga Reddiar (died) and Others
Madras High Court · (1971) 1 MLJ 44
Hindu Succession Act, 1956 — Section 14
High Courts18 Mar 1960
Subbanna Gounder Vs Karuna V. Elliah Chettiar
Madras High Court · (1960) 73 LW 551 : (1960) 2 MLJ 360
High Courts18 Mar 1960
The State Electricity Board Vs K. Govindarajulu and Others
Madras High Court · AIR 1960 Mad 571 : (1961) ILR (Mad) 321 : (1960) 73 LW 477 : (1960) 2 MLJ 245
Limitation Act, 1963 — Article 149, 36
High Courts18 Mar 1960Dismissed
T.N. Govindarajulu Vs Lakshmi Ammal by her agent P.V. Narasimhan
Madras High Court · AIR 1961 Mad 158 : (1960) 73 LW 531 : (1960) 2 MLJ 274
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 115
High Courts18 Mar 1960
P. Govinda Chetty and Others Vs K. Lingaswami Chetty and Another
Madras High Court · (1960) ILR (Mad) 1067 : (1960) 73 LW 378 : (1960) 2 MLJ 205
High Courts16 Mar 1960
S. RM. AR. S. SP. Sathappa Chettiar Vs Umayal Achi and Another
Madras High Court · AIR 1960 Mad 564 : (1960) ILR (Mad) 1130 : (1960) 73 LW 401 : (1960) 2 MLJ 550
Civil Procedure Code, 1908 (CPC) — Section 114, 144, 151, 152Court Fees Act, 1870 — Article 17B, 12, 5, 7
High Courts16 Mar 1960Allowed
S. Seethai Achai Vs Income Tax Officer, Coimbatore
Madras High Court · AIR 1961 Mad 69 : (1960) ILR (Mad) 1139 : (1960) 40 ITR 170 : (1960) 73 LW 504 : (1960) 2 MLJ 259
Income Tax Act, 1922 — Section 23A, 34
High Courts15 Mar 1960
Mohan Ram and Others Vs T.L. Sundararamier and Others
Madras High Court · AIR 1960 Mad 377 : (1960) ILR (Mad) 747 : (1960) 73 LW 358 : (1960) 2 MLJ 30
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts15 Mar 1960
A. Gajapathi Naidu Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1961 Mad 14 : (1960) ILR (Mad) 1115 : (1960) 40 ITR 282 : (1961) 1 MLJ 48
Income Tax Act, 1922 — Section 10, 4
High Courts14 Mar 1960
A.M.S. Mohammed Kasim Vs The Assistant Collector of Central Excise, Madurai
Madras High Court · AIR 1962 Mad 85 : (1961) ILR (Mad) 1041 : (1961) 74 LW 525
Constitution of India, 1950 — Article 20(2)Foreign Exchange Regulation Act, 1947 — Section 23, 23, 8, 8(1), 8(2)Sea Customs Act, 1878 — Section 167(81), 186, 19
High Courts12 Mar 1960
A. S. SIVAN PILLAI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1960) 40 ITR 450
Income Tax (Double Taxation Relief) (Ceylon) Rules, 1942 — Rule 3Income Tax Act, 1961 — Section 31, 33
High Courts11 Mar 1960
P.K. Varadaraja Gounder Vs P.A. Narasimhalu Reddiar
Madras High Court · (1961) CriLJ 826 : (1960) 73 LW 552
High Courts11 Mar 1960
Bharani Pictures Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 43 ITR 474
Income Tax Act, 1922 — Section 66(2)