High Courts09 Mar 1960
Sakthi alias Thayammal Vs Kuppathammal and Another
Madras High Court · AIR 1960 Mad 394 : (1960) ILR (Mad) 1164 : (1960) 73 LW 249 : (1960) 2 MLJ 89
Guardians and Wards Act, 1890 — Section 27, 29, 31, 31(1), 31(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,988 of 5,226
High Courts08 Mar 1960
Associated Oil Mills Ltd., Madras Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1961 Mad 79 : (1960) ILR (Mad) 1102 : (1960) 40 ITR 118 : (1960) 2 MLJ 282
Income Tax Act, 1922 — Section 4(1), 4(3), 6
High Courts08 Mar 1960
S. Natesa Pillai Vs Jayammal
Madras High Court · AIR 1960 Mad 515 : (1960) CriLJ 1470 : (1960) 73 LW 341
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts07 Mar 1960
Ajax Products Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 43 ITR 297
Income Tax Act, 1961 — Section 66(1)
High Courts04 Mar 1960
M.K. Krishnamurthy, Ex-proprietor, Photo Litho Press, Madras 1 Vs Industrial Tribunal, Madras and Another
Madras High Court · AIR 1961 Mad 285 : (1961) 2 FLR 94 : (1960) 2 LLJ 430
Constitution of India, 1950 — Article 226
High Courts04 Mar 1960Dismissed
A. Anthonimuthu Samban Vs Sri Sethuranga Vallabanathaswamy Devasthanam, Poovanur
Madras High Court · (1960) 03 MAD CK 0007
High Courts03 Mar 1960Allowed
Rangachari Vs The General Manager, Southern Railway, Madras and Another
Madras High Court · AIR 1961 Mad 35 : (1960) 73 LW 585
Constitution of India, 1950 — Article 16, 16(1), 16(2), 16(4), 311
High Courts02 Mar 1960Dismissed
Subramania Mudaliar Vs Ammapet Co-operative Weavers Production and Sales Society Ltd.
Madras High Court · AIR 1961 Mad 289 : (1960) 73 LW 756 : (1960) 2 MLJ 477
Contract Act, 1872 — Section 3, 55
High Courts02 Mar 1960
R. K. Murthi Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 379
Income Tax Act, 1922 — Section 66(2)
High Courts01 Mar 1960
COMMISSIONER OF Income Tax, MADRAS/BOMBAY Vs EXPRESS NEWSPAPERS LTD.
Madras High Court · (1960) ILR (Mad) 1026 : (1960) 40 ITR 38
Income Tax Act, 1961 — Section 22A, 33, 34
High Courts01 Mar 1960
V. S. P. Subramanian Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 278
High Courts26 Feb 1960Dismissed
R. Sarangapani and Another Vs The Port Trust of Madras
Madras High Court · AIR 1961 Mad 234 : (1961) 74 LW 33 : (1961) 1 MLJ 57
Constitution of India, 1950 — Article 12, 13(3), 19(1), 19(6), 367General Clauses Act, 1897 — Section 3(31)Madras Port Trust Act, 1905 — Section 39, 39(1), 95(4)
High Courts24 Feb 1960
Annamalais Timber Trust and Co. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 41 ITR 781
Income Tax Act, 1922 — Section 66, 66(2)Income Tax Act, 1961 — Section 42, 42(1), 42(3)
High Courts23 Feb 1960
G. Manavala Naidu Vs Commissioner of Income Tax/Excess Profits Tax, Madras
Madras High Court · (1961) 41 ITR 725
High Courts23 Feb 1960
A.K. Sharfuddin, Tiruchirapalli Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 508 : (1960) 39 ITR 333
High Courts22 Feb 1960
C. S. Y. Appavoo Pillai and Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 41 ITR 636
Income Tax Act, 1922 — Section 25, 25(3), 25(4), 66(2)
High Courts19 Feb 1960Dismissed
R. Dorai Babu Chetti and another Vs T. Gopalakrishna Chetty and another
Madras High Court · AIR 1960 Mad 501 : (1960) ILR (Mad) 904 : (1960) 73 LW 385
High Courts18 Feb 1960
Standard Vacuum Oil Co., Madras Vs The Addl. Commissioner for Workmens Compensation, Madras and Others
Madras High Court · AIR 1960 Mad 425 : (1960) ILR (Mad) 573 : (1960) 2 LLJ 108 : (1960) 73 LW 410
Constitution of India, 1950 — Article 226Tamil Nadu Shops and Establishments Act, 1947 — Section 41(2)
High Courts18 Feb 1960Dismissed
P. Kanthammal Vs D.S. Rajalakshmi
Madras High Court · AIR 1961 Mad 352 : (1961) ILR (Mad) 364 : (1960) 73 LW 703 : (1960) 2 MLJ 484
Civil Procedure Code, 1908 (CPC) — Section 95(1)Limitation Act, 1908 — Article 181
High Courts18 Feb 1960Dismissed
S. RM. Sathappa Chettiar, Pollachi Vs The Additional Income Tax Officer, Coimbatore and Another
Madras High Court · AIR 1961 Mad 104 : (1960) 40 ITR 338 : (1961) 1 MLJ 165
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 46