High Courts18 Feb 1960Dismissed
Madras Motor Insurance Co. Ltd., Madras Vs Mohamed Mustafa Badsha and Others
Madras High Court · AIR 1961 Mad 208 : (1960) 73 LW 486 : (1960) 2 MLJ 202
Motor Vehicles Act, 1939 — Section 96(1), 96(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,989 of 5,226
High Courts18 Feb 1960Dismissed
K. Syed Gani Vs State of Madras and Another
Madras High Court · AIR 1961 Mad 58 : (1960) 2 LLJ 352 : (1960) 73 LW 447
Industrial Disputes Act, 1947 — Section 12
High Courts17 Feb 1960
A.B. Palani Vs K.P. Ramaswami Mudaliar and Co., by K.P. Kolandiappa Mudaliar and Others
Madras High Court · (1960) ILR (Mad) 1072 : (1960) 73 LW 450 : (1960) 2 MLJ 361
High Courts17 Feb 1960Allowed
T.V. Sundaram Iyengar and Sons Private Limited Vs The Deputy Commercial Tax Officer and Another
Madras High Court · (1960) 11 STC 443
Constitution of India, 1950 — Article 14, 226
High Courts17 Feb 1960Dismissed
In Re: Wahib Basha
Madras High Court · AIR 1961 Mad 162 : (1961) CriLJ 533
Evidence Act, 1872 — Section 106, 114
High Courts17 Feb 1960
In Re: Marudai Prisoner
Madras High Court · AIR 1960 Mad 370 : (1960) CriLJ 1102
High Courts16 Feb 1960Dismissed
C.D. Sarojini Ammal Vs The Egmore Benefit Society 3rd Branch Ltd.
Madras High Court · AIR 1961 Mad 75 : (1960) 73 LW 512 : (1961) 1 MLJ 207
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts16 Feb 1960Allowed
C.V. Venkataraman and Another Vs C.S. Lakshmi Ammal
Madras High Court · AIR 1961 Mad 32 : (1960) ILR (Mad) 871 : (1960) 73 LW 377 : (1960) 2 MLJ 157
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Feb 1960
Lakshmi Ammal and Others Vs Ramachandra Reddiar
Madras High Court · AIR 1960 Mad 568 : (1960) ILR (Mad) 991 : (1960) 73 LW 499 : (1960) 2 MLJ 264
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts16 Feb 1960
Janab A. Syed Jalal Sahib (deceased) by legal representative Syed Usman Sahib Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1961 Mad 21 : (1960) ILR (Mad) 1011 : (1960) 39 ITR 660 : (1960) 73 LW 653 : (1961) 1 MLJ 107
Income Tax Act, 1922 — Section 4(3), 6
High Courts12 Feb 1960
G.A. Ayyadorai Pillai Vs E.H.B. David
Madras High Court · AIR 1960 Mad 519 : (1960) 73 LW 345
Guardians and Wards Act, 1890 — Section 25
High Courts12 Feb 1960
S.U.S. Davey Sons Vs Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1960) 1 LLJ 485 : (1960) 2 MLJ 254
Constitution of India, 1950 — Article 226
High Courts12 Feb 1960Allowed
A. Marcalline Fernando Vs St. Francis Xavior Church, Kottah
Madras High Court · AIR 1961 Mad 31 : (1960) 73 LW 449 : (1960) 2 MLJ 349
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 4, 133
High Courts12 Feb 1960Allowed
Louis Dreyfus and Co. Ltd. Vs V.S. Balasubbaraya Chettiar and Son
Madras High Court · AIR 1961 Mad 186 : (1960) 2 MLJ 372
Arbitration Act, 1940 — Section 30
High Courts12 Feb 1960
Govinda Chettiar Vs Pachayappa Pandithar
Madras High Court · (1960) 73 LW 509 : (1960) 2 MLJ 382
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(3)(iii)
High Courts11 Feb 1960
Nallakaruppan Chettiar Vs Subbiah Thevar
Madras High Court · AIR 1960 Mad 331 : (1960) CriLJ 932 : (1960) 2 MLJ 455
Cattle Trespass Act, 1871 — Section 10, 24Penal Code, 1860 (IPC) — Section 355Tamil Nadu Forest Act, 1882 — Section 26, 32
High Courts11 Feb 1960Dismissed
In Re: Muthiah Chettiar
Madras High Court · (1960) 2 MLJ 474 : (1960) 11 STC 287
High Courts11 Feb 1960
Perumal Konar and Others Vs Ponnan and Others
Madras High Court · (1960) 2 MLJ 473
High Courts09 Feb 1960
In Re: Athipalayan and Others
Madras High Court · AIR 1960 Mad 507 : (1960) ILR (Mad) 570 : (1960) 73 LW 252 : (1960) 2 MLJ 450
Criminal Procedure Code, 1898 (CrPC) — Section 366Madras Prohibition Act, 1937 — Section 4(1)(j)
High Courts09 Feb 1960
O. RM. SP. SV. Firm Vs Commissioner of Income Tax, Madras
Madras High Court · (1960) 39 ITR 327
Income Tax Act, 1922 — Section 10, 10, 11, 12, 6(iv)