High Courts09 Feb 1960
T.S. PL. P. Chidambaram Chettiar, Tiruchirapalli Vs Commissioner of Income Tax Madras
Madras High Court · AIR 1960 Mad 517
Income Tax Act, 1961 — Section 66(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,990 of 5,226
High Courts09 Feb 1960Dismissed
Miya Hajee Ismail Sahib and Co. Vs The Regional Director, Employees' State Insurance Corporation
Madras High Court · AIR 1961 Mad 7 : (1961) 2 FLR 261 : (1960) ILR (Mad) 1064 : (1960) 2 LLJ 428 : (1960) 73 LW 421 : (1961) 1 MLJ 16
Employees State Insurance Act, 1948 — Section 2
High Courts08 Feb 1960
R.K. Kamakshi Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 516 : (1960) 39 ITR 104
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9
High Courts08 Feb 1960
Dandapani Nadar and Others Vs The State of Madras
Madras High Court · (1962) 1 MLJ 434
Criminal Procedure Code, 1898 (CrPC) — Section 173, 251AMadras Prohibition Act, 1937 — Section 4(1)(b)
High Courts08 Feb 1960
S.M. Muthiah Thevar, Paguneri Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 398 : (1960) 39 ITR 107
Income Tax Act, 1961 — Section 2, 34, 66(2)
High Courts04 Feb 1960Partly Allowed
Ranganayaki alias Meenakshi Ammal Vs L. Bapu Iyer
Madras High Court · AIR 1961 Mad 159 : (1960) 73 LW 534 : (1960) 2 MLJ 270
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 3
High Courts03 Feb 1960
Om Prakash Gupta Vs The Commissioner of Police, Madras and Others
Madras High Court · (1960) ILR (Mad) 490 : (1960) 73 LW 788 : (1960) 2 MLJ 50
High Courts02 Feb 1960Dismissed
E.K. Raghava Reddiar Vs The Collector of Madras
Madras High Court · AIR 1961 Mad 33 : (1960) ILR (Mad) 984 : (1960) 73 LW 433 : (1960) 2 MLJ 266
Land Acquisition Act, 1894 — Section 12(1), 12(2), 18
High Courts29 Jan 1960
Firm of M. Ghakravarthi Iyengar and Others Vs The Collector of Madras
Madras High Court · (1960) ILR (Mad) 954 : (1960) 73 LW 392 : (1960) 2 MLJ 207
High Courts29 Jan 1960
Mettur Industries Ltd. Vs Sundara Naidu and Another
Madras High Court · (1963) 2 LLJ 303
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 32, 33
High Courts29 Jan 1960
Special Tehsildar, Land Acquisition, Lignite Project, Neyveli, Cuddalore Vs Susai Padayachi and Others
Madras High Court · AIR 1960 Mad 479 : (1960) 2 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1953 — Section 18, 54
High Courts28 Jan 1960
Sankaralinga Konar Vs Venkatachala Konar alias Govinda Konar
Madras High Court · (1960) ILR (Mad) 567 : (1960) 73 LW 290 : (1960) 2 MLJ 67
High Courts27 Jan 1960
R. Dorai Babu Chetti and Another Vs T. Gopalakrishna Chetty and Another
Madras High Court · AIR 1960 Mad 501 : (1960) ILR (Mad) 904 : (1960) 73 LW 385
High Courts27 Jan 1960
State of Madras Vs Glenburn Estates Ltd.
Madras High Court · (1962) 44 ITR 643
High Courts27 Jan 1960
The State of Madras Vs Balmadies Plantations Limited, Naduvattam P.O., managing Agents, Managing Agencies Private Ltd.
Madras High Court · (1960) ILR (Mad) 897 : (1960) 2 MLJ 499
Plantations Labour Act, 1951 — Section 2(k)Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5(1)
High Courts27 Jan 1960
The State of Madras Vs The Glenburn Estates
Madras High Court · (1960) ILR (Mad) 893 : (1960) 73 LW 445 : (1960) 73 LW 347 : (1960) 2 MLJ 211
High Courts25 Jan 1960
V.S. Subramania Iyer and Another Vs Sangili Veerappa Balasubramania Pandian alias Kutti Raja and Others
Madras High Court · (1960) ILR (Mad) 773 : (1960) 73 LW 369 : (1960) 2 MLJ 102
High Courts25 Jan 1960
C. Mohideen Kutty Vs A.S. Shaik Mohamed Maricar
Madras High Court · (1960) ILR (Mad) 743 : (1960) 73 LW 327 : (1960) 2 MLJ 68
High Courts25 Jan 1960Allowed
Chelladorai alias Tiruvarasu Pandian and Others Vs Varagunarama Pandia Chhinnathambiar (died) and Others
Madras High Court · AIR 1961 Mad 42 : (1960) ILR (Mad) 880 : (1960) 73 LW 578 : (1960) 2 MLJ 219
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 45(4)