High Courts05 May 1961
Gnanaprakasan and Another Vs Mahboob Bi and Others
Madras High Court · (1961) 74 LW 768 : (1962) 1 MLJ 254
Madras City Tenants Protection Act, 1922 — Section 9
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,968 of 5,226
High Courts05 May 1961
Kannan Lorry Service, Pollachi Vs Nataraja Motor Service, Pollachi and Others
Madras High Court · AIR 1962 Mad 198 : (1962) 75 LW 625 : (1962) 1 MLJ 111
Motor Vehicles Act, 1988 — Section 44, 57(2)Tamil Nadu Motor Vehicles Rules, 1940 — Rule 153
High Courts05 May 1961
Lakshmipathi (Dr. T.N.) Vs Standard Vacuum Oil Company, Ltd. and Another
Madras High Court · (1961) 2 LLJ 767
High Courts05 May 1961
The Council of the Institute of Chartered Accountants of India Vs The Superintendent of Police, Crime Branch and Another
Madras High Court · (1962) ILR (Mad) 101
Chartered Accountants Act, 1949 — Section 21, 22Criminal Procedure Code, 1898 (CrPC) — Section 240Penal Code, 1860 (IPC) — Section 120B, 409, 477A
High Courts05 May 1961
Malli Selva Iyer Vs The Madurai Mercantile Bank, Ltd. and Another
Madras High Court · (1961) 74 LW 698 : (1962) 1 MLJ 251
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts04 May 1961
Sha Rikabdoss Bhavarlal Vs Collector of Customs, Madras
Madras High Court · AIR 1962 Mad 164 : (1962) ILR (Mad) 229 : (1961) 74 LW 672
Constitution of India, 1950 — Article 14, 226, 32Imports (Control) Order, 1955 — Section 3Imports and Exports (Control) Act, 1947 — Section 2, 3(2)
High Courts03 May 1961
Natesa Chetty Vs V.M. Subba Raya Chetty
Madras High Court · AIR 1962 Mad 389 : (1962) 75 LW 94
Contract Act, 1872 — Section 59, 60, 61
High Courts03 May 1961
Palani Pillai Vs Sengamalathachi and Others
Madras High Court · (1961) 74 LW 784 : (1962) 1 MLJ 393
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts03 May 1961
C. Lakshmiah Reddiar Vs The Sri Perumbadur Taluk Co-operative Marketing Society Ltd.
Madras High Court · AIR 1962 Mad 169
Constitution of India, 1950 — Article 226
High Courts27 Apr 1961
A. Andi and Others Vs Nallayya Pillai
Madras High Court · (1962) ILR (Mad) 117 : (1961) 74 LW 746 : (1962) 1 MLJ 172
Court Fees Act, 1870 — Section 25(b)
High Courts25 Apr 1961
Valliammai Achi Vs Velu Servai and Others
Madras High Court · (1961) 74 LW 742 : (1962) 1 MLJ 197
High Courts25 Apr 1961
Muniammal and Others Vs Thulukkana Naicker and Another
Madras High Court · AIR 1962 Mad 338 : (1962) 75 LW 610
High Courts24 Apr 1961
SV. P. N. Sithambara Nadar Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 46 ITR 318
Excess Profits Tax Act, 1940 — Section 2(5)
High Courts21 Apr 1961
P.S. Pattabhiraman and Others Vs Ganapathy Kannappa Mudali and Others
Madras High Court · AIR 1962 Mad 202
Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts21 Apr 1961
The Village Panachayat Vs Sri La Sri Subramania Desiga Gnanasambanda Pandarasannadhi, Trustee, Velur Devasthanam
Madras High Court · (1962) 1 MLJ 36
High Courts21 Apr 1961
Y. Venkatarama Iyer Vs Asan Mohamed Rowther and others
Madras High Court · (1961) 04 MAD CK 0033
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(a)
High Courts21 Apr 1961
P.S. Pattabhiraman and Others Vs Ganapathy Kannappa Mudaly and Others
Madras High Court · (1961) 74 LW 821 : (1962) 1 MLJ 246
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Apr 1961Dismissed
Public Prosecutor Vs Syed Rowther and Another
Madras High Court · (1962) 13 STC 69
Penal Code, 1860 (IPC) — Section 353
High Courts21 Apr 1961
Chellammal Vs Abdul Gaffoor Sahib and Another
Madras High Court · AIR 1962 Mad 1 : (1961) ILR (Mad) 1061 : (1961) 74 LW 556
Contract Act, 1872 — Section 72Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts21 Apr 1961
M. Abdul Razack Vs S. Mohammad Shah
Madras High Court · AIR 1962 Mad 346
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10