High Courts20 Apr 1961
Southern Agencies Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 45 ITR 602
Income Tax Act, 1922 — Section 10(2), 10(2)(ii), 10(2)(xi), 10(2)(xv), 66(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,969 of 5,226
High Courts20 Apr 1961
C. Rajammal Vs V.P. Chinnakannu Ambalam
Madras High Court · (1962) 75 LW 281 : (1962) 2 MLJ 39
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 14(3), 4A(1)
High Courts19 Apr 1961
Commissioner of Income Tax, Madras Vs O. VR. SV. VR. Arunachalam Chettiar
Madras High Court · (1963) 49 ITR 574
Income Tax Act, 1922 — Section 10
High Courts18 Apr 1961
P.P.AR.RM. Periakaruppan Chettiar and Another Vs K.A.P.CT.C.T. Chidambaram Chettiar
Madras High Court · AIR 1962 Mad 391 : (1961) 74 LW 752
Civil Procedure Code, 1908 (CPC) — Section 19, 20, 43, 47, 48Limitation Act, 1963 — Article 182
High Courts18 Apr 1961
R. Shanmugha Rajeswara Sethupathi Vs The First Additional Income Tax Officer
Madras High Court · (1962) ILR (Mad) 308 : (1961) 74 LW 574 : (1962) 1 MLJ 51
High Courts18 Apr 1961
Michael Villavarayar and Another Vs The Workmen, represented by the Secretary, Boatmen's Union and Another
Madras High Court · (1962) 1 MLJ 313
Industrial Disputes Act, 1947 — Section 2(s)
High Courts18 Apr 1961
Michael Villavarayar and Another Vs The workmen and Another
Madras High Court · AIR 1962 Mad 205 : (1962) 4 FLR 48 : (1961) 2 LLJ 761
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2(K), 2(S)Tamil Nadu Shops and Establishments Act, 1947 — Section 4(1)
High Courts18 Apr 1961
Shanmugha Rajeswara Sethupathi Vs Income Tax Officer, Karaikudi.
Madras High Court · (1962) 44 ITR 853
Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 11, 14, 22, 23, 23(3)
High Courts14 Apr 1961Allowed
The General Produce Dealers (Madras) Ltd. Vs A. MK. MK. Karuppan Chettiar (died) and others
Madras High Court · (1961) 04 MAD CK 0032
Companies Act, 1956 — Section 87(G)
High Courts14 Apr 1961
In the matter of: A.R. Sivaramakrishna Chettiar
Madras High Court · AIR 1962 Mad 75 : (1961) 31 CompCas 539 : (1962) ILR (Mad) 86 : (1961) 2 MLJ 494
Banking Companies Act, 1949 — Section 45
High Courts14 Apr 1961
R. Gangapathi Pillai Vs P.A. Irudayasamy Nadar
Madras High Court · AIR 1962 Mad 345
Contract Act, 1872 — Section 70
High Courts14 Apr 1961
Balakrishna Mehat Vs Corporation of Madras
Madras High Court · AIR 1962 Mad 7 : (1962) ILR (Mad) 137 : (1961) 74 LW 614
Tamil Nadu Town Planning Act, 1920 — Section 12, 13, 14, 14(5), 14(6)Tamil Nadu Town Planning Rules — Rule 55(1)
High Courts14 Apr 1961
In Re: A.R. Sivaramakrishna Chettiar (debtor)
Madras High Court · AIR 1962 Mad 75 : (1961) 31 CompCas 539 : (1962) ILR (Mad) 86 : (1961) 2 MLJ 494
Companies Act, 1956 — Section 391Presidency Towns Insolvency Act, 1909 — Section 10, 14, 15
High Courts12 Apr 1961
M. CT. Muthuraman Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 50 ITR 656
Income Tax Act, 1961 — Section 22(2), 23, 23(2), 34, 34(1)
High Courts07 Apr 1961
B. Sivanandy Vs P. Bhagavathy Amma
Madras High Court · AIR 1962 Mad 400 : (1962) 75 LW 161
Child Marriage Restraint Act, 1929 — Section 3, 4, 9
High Courts07 Apr 1961
Meenakshisundara Gramani Vs A.D. Ramachandra Mudaliar
Madras High Court · (1961) 74 LW 654 : (1962) 1 MLJ 10
Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)(b)
High Courts07 Apr 1961
Kuppanna Gounder and Others Vs Peruma Gounder and Others
Madras High Court · (1962) 1 MLJ 65
High Courts04 Apr 1961
Managing Trustees, Nagore Durgah Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 44 ITR 341
Income Tax Act, 1922 — Section 41Income Tax Act, 1961 — Section 41, 41(2), 66(1)
High Courts03 Apr 1961
M. M. Ipoh Vs Commissioner Of Income Tax, Madras.
Madras High Court · (1962) 46 ITR 301
General Clauses Act, 1897 — Section 3(42)Income Tax Act, 1961 — Section 2(12), 22, 22(2), 3, 34Partnership Act, 1932 — Section 4
High Courts03 Apr 1961
M.M. Ipoh by Principal Officer M.S.M.M. Meyyappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1962) ILR (Mad) 175 : (1962) 1 MLJ 205
Income Tax Act, 1922 — Section 22(2)