High Courts13 Jul 1961
A. Ramaswami Ayyangar Vs State of Madras (Educational Department) and Others
Madras High Court · (1962) 75 LW 267 : (1962) 1 MLJ 269
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,967 of 5,226
High Courts13 Jul 1961
The Commissioner of Income Tax Vs A.M.M. Mohammad Ibrahim Sahib
Madras High Court · (1962) 1 MLJ 399
Income Tax Act, 1961 — Section 44D, 44D(1), 44D(3)(a)
High Courts13 Jul 1961
A. Ramaswami Ayyangar Vs State of Madras (Education Department) and Others
Madras High Court · AIR 1962 Mad 387 : (1963) 1 LLJ 56
Constitution of India, 1950 — Article 220, 226
High Courts13 Jul 1961
V. Rajaram Vs Ramanujam Iyengar and Others
Madras High Court · AIR 1963 Mad 213
Limitation Act, 1908 — Article 134B, 144
High Courts12 Jul 1961
Madurai Municipality Vs Abdul Razack Sahib
Madras High Court · (1962) 1 MLJ 47
High Courts12 Jul 1961Allowed
Govindammal Vs Chidambara Mudaliar
Madras High Court · AIR 1963 Mad 215
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Jul 1961Dismissed
Rathinam Pillai Vs Thangavelu Muthiraja alias Muthiah Muthiriar and another
Madras High Court · (1961) 07 MAD CK 0003
Limitation Act, 1963 — Article 44
High Courts10 Jul 1961
N.P.S.N. Ramiah Nadar and Others Vs N.K.R. Amirtharaj
Madras High Court · AIR 1962 Mad 163
Companies Act, 1956 — Section 242
High Courts10 Jul 1961
N.P.S.N. Ramiah Nadar and Others Vs N.K.R.K. Amirtharaj
Madras High Court · (1962) ILR (Mad) 171 : (1961) 74 LW 735 : (1962) 1 MLJ 353
Companies Act, 1956 — Section 242
High Courts04 Jul 1961
Late O.A.O.K. RM. Arunachalam Chettiar represented by O.A.O.K. RM. AR. Ramaswami Vs The Commissioner of Income Tax
Madras High Court · (1962) ILR (Mad) 165 : (1962) 1 MLJ 158
Income Tax Act, 1961 — Section 30, 30(3), 66(2)
High Courts30 Jun 1961
S. Sundaram Iyer Vs Swaminatha Pillai and Others
Madras High Court · (1961) 74 LW 766 : (1962) 1 MLJ 420
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1(2)
High Courts30 Jun 1961
N. Mohamad Shamveel Vs Chelambukara Abdul Gafoor Sahib and Others
Madras High Court · (1962) 1 MLJ 363
High Courts29 Jun 1961
A. Gunamani Vs W.R. Stephen and Others
Madras High Court · (1962) 1 MLJ 278
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Jun 1961
Sivagaminatha Moopanar and Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 52 ITR 591
Income Tax Act, 1961 — Section 28, 28(1)(c)
High Courts26 Jun 1961
P. Embaru Vs The Chairman, Madras Port Trust
Madras High Court · (1961) 74 LW 775 : (1962) 2 MLJ 85
Madras Probation of Offenders Act, 1937 — Section 4(1)Penal Code, 1860 (IPC) — Section 420
High Courts23 Jun 1961
E.M. Jackiria Sahib Vs Official Receiver, West Tanjore
Madras High Court · AIR 1962 Mad 189
Provincial Insolvency Act, 1920 — Section 54Transfer of Property Act, 1882 — Section 53
High Courts21 Jun 1961
Desikachari (P.S) and Others Vs The "Mall" [By the Proprietors of Associated Publishers, (Private), Ltd.] and Another
Madras High Court · (1962) ILR (Mad) 345 : (1962) 75 LW 501
Constitution of India, 1950 — Article 226Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001 — Section 2Industrial Disputes Act, 1947 — Section 2
High Courts21 Jun 1961
P.S. Desikachari and Others Vs The Proprietors of Associated Publishers, Madras (P) Ltd. and Another
Madras High Court · (1962) 1 MLJ 285
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(OO), 25F
High Courts20 Jun 1961Dismissed
Balavantaraj Vs Secretary, Home Dept. Govt. of Madras and Others
Madras High Court · AIR 1963 Mad 265 : (1962) ILR (Mad) 943
Constitution of India, 1950 — Article 14, 19(1), 19(6)Motor Vehicles Act, 1939 — Section 43(1), 44(3), 44(4), 68G(2)
High Courts19 Jun 1961Partly Allowed
Venkalakshmi Ammal and Others Vs Jagannathan and Others
Madras High Court · AIR 1963 Mad 316 : (1964) ILR (Mad) 49 : (1963) 76 LW 342