COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,965 of 5,226

High Courts17 Aug 1961

The Trustees of the Madras Port Trust Vs The London Trading Company, Vijayawada

Madras High Court · AIR 1962 Mad 415 : (1962) ILR (Mad) 633 : (1962) 75 LW 149 : (1962) 2 MLJ 45

Limitation Act, 1963 — Article 120Madras Local Boards Act, 1884 — Section 88

High Courts17 Aug 1961

Abdul Kareem Vs C.M. Mohamed

Madras High Court · (1962) 1 MLJ 382

High Courts17 Aug 1961

N.V.S. Kadirvel Nadar Vs The State of Madras

Madras High Court · (1962) ILR (Mad) 327 : (1961) 74 LW 812 : (1962) 1 MLJ 325

Madras Plantations Agricultural Income Tax Act, 1955 — Section 34

High Courts16 Aug 1961

In Re: Ramaswami

Madras High Court · (1962) 75 LW 775 : (1962) 2 MLJ 93

Motor Vehicles Act, 1988 — Section 117

High Courts14 Aug 1961

Gajalakshmi Ammal Manonmaniammal Bus Service Vs The State Transport Appellate Tribunal, Madras and Another

Madras High Court · AIR 1962 Mad 173 : (1962) 75 LW 63 : (1962) 1 MLJ 311

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 63(3)

High Courts11 Aug 1961

Ramaswami Pillai Vs Angammal and Others

Madras High Court · (1962) 1 MLJ 49

High Courts11 Aug 1961

Srimathi Amman Ammal Vs Muthuswami Chettiar

Madras High Court · (1962) 1 MLJ 381

Civil Procedure Code, 1908 (CPC) — Section 144, 47, 47(2)

High Courts11 Aug 1961

Kuppuswami and Another Vs Rangai Goundan

Madras High Court · AIR 1962 Mad 383 : (1962) 75 LW 144 : (1962) 1 MLJ 132

Civil Procedure Code, 1908 (CPC) — Section 60

High Courts11 Aug 1961

M.P. RM. Irulandi Mudaliar Vs Syed Ibrahi and Others

Madras High Court · AIR 1962 Mad 326

Negotiable Instruments Act, 1881 (NI) — Section 20

High Courts11 Aug 1961

M. Abdul Salam and Others Vs Lourdusami Chettiar

Madras High Court · (1962) ILR (Mad) 438 : (1961) 74 LW 832 : (1962) 1 MLJ 319

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 104

High Courts11 Aug 1961

M.P. Rm. Irulandi Mudaliar Vs Syed Ibrahim and Others

Madras High Court · (1962) 1 MLJ 306

Negotiable Instruments Act, 1881 (NI) — Section 20

High Courts11 Aug 1961

Sri La Sri Subramania Desika Gnanasambanda Pandara Sannathi, Hereditary trustee of the Rajan Kattalai Sri Thyagarajaswami Koil Vs The State of Madras and Another

Madras High Court · (1962) ILR (Mad) 440 : (1962) 75 LW 549 : (1962) 2 MLJ 67

Civil Procedure Code, 1908 (CPC) — Section 92Madras Hindu Religious Endowments Act, 1926 — Section 64(4)

High Courts11 Aug 1961

The Archidiocese of Madras and Another Vs A. Batchamian Sahib and Company

Madras High Court · (1961) 74 LW 777 : (1962) 1 MLJ 150

High Courts11 Aug 1961

Compania Maritima International S.A. Vs The Union of India (UOI)

Madras High Court · (1961) 74 LW 826 : (1962) 1 MLJ 169

High Courts10 Aug 1961

B. Mahadeva Rao Vs Yasoda Bai alias Radha Bai

Madras High Court · (1962) 2 MLJ 107

Evidence Act, 1872 — Section 21, 35

High Courts10 Aug 1961

Mohamed Abdul Kadar Syed Mohammed and Another Vs Mohamed Thassin Mohammed Mustafa

Madras High Court · AIR 1962 Mad 432 : (1962) 75 LW 448

Civil Procedure Code, 1882 — Section 244, 318, 328, 334, 384Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 95, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99Limitation Act, 1908 — Article 11A, 167, 180, 182

High Courts10 Aug 1961

Pushpa Talkies Vs Its workmen (through the Secretary, South Indian Cinema Employees' Association) and Another

Madras High Court · (1961) 2 LLJ 787

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FF, 25H

High Courts10 Aug 1961

B. Mahadeva Rao Vs Yesoda Bai

Madras High Court · AIR 1962 Mad 141

Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 21, 35

High Courts10 Aug 1961

The Management of Pushpa Talkies Vs Workers in Pushpa Talkies and Another

Madras High Court · (1962) 1 MLJ 415

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FF, 25H

High Courts09 Aug 1961

T.S. Srinivasan Vs Commissioner of Income Tax, Madras

Madras High Court · AIR 1962 Mad 146 : (1962) 45 ITR 444

Income Tax Act, 1961 — Section 2(9), 3