High Courts14 Sept 1961
P.T.C. Kannappa Chettiar Vs Dhanabaggyammal and Another
Madras High Court · AIR 1962 Mad 429
Limitation Act, 1963 — Article 60
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,963 of 5,226
High Courts14 Sept 1961
P.T.C. Kannappa Chettiar Vs Dhanabagyammal and Another
Madras High Court · (1962) 75 LW 778 : (1962) 2 MLJ 184
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8, Order 8 Rule 8AConstitution of India, 1950 — Article 60
High Courts13 Sept 1961
A.S. Shaik Mohamed Maracair Vs C. Mohideen Kutty
Madras High Court · (1962) ILR (Mad) 969 : (1962) 75 LW 335 : (1962) 2 MLJ 222
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 4
High Courts13 Sept 1961
P. Venkataswami, Receiver, in T.O.S. No. 9 of 1947 Vs Abdul Rahim and Brothers
Madras High Court · (1962) 75 LW 111 : (1962) 1 MLJ 406
High Courts13 Sept 1961
Thangavel Nadar Vs Sudalaimada Nadar and Others
Madras High Court · AIR 1962 Mad 431 : (1962) 2 MLJ 202
Civil Procedure Code, 1908 (CPC) — Section 91, 91(2)
High Courts13 Sept 1961Allowed
Madura Mills Co., Ltd. Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 489 : (1962) 75 LW 81 : (1963) 1 MLJ 73 : (1962) 13 STC 124
Constitution of India, 1950 — Article 226, 286Income Tax Act, 1961 — Section 33B
High Courts08 Sept 1961
S. Ethiraja Mudaliar Vs The Revenue Divisional Officer
Madras High Court · (1962) 1 MLJ 388
High Courts08 Sept 1961Dismissed
Meria Sabastian Vs Sunder Jesudian
Madras High Court · (1961) 09 MAD CK 0005
High Courts08 Sept 1961Dismissed
Sha Sukraj Peerajee Vs The Deputy Commercial Tax Officer and P.T. Division and another
Madras High Court · (1961) 09 MAD CK 0004
Constitution of India, 1950 — Article 226
High Courts07 Sept 1961
The Ouchterlony Valley Estate (1938) Ltd. Vs State of Madras
Madras High Court · (1961) ILR (Mad) 327 : (1962) 1 MLJ 152
High Courts06 Sept 1961
M.R.K. Abdul Salam and Co. Vs The Government of Madras
Madras High Court · (1962) 13 STC 629
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 226, 286Sales of Goods Act, 1930 — Section 25
High Courts06 Sept 1961
P. Haji Abdul Wahab and Brothers, Pernambut Vs Government of Madras
Madras High Court · AIR 1962 Mad 250 : (1962) 13 STC 824
Constitution of India, 1950 — Article 286(1)
High Courts06 Sept 1961
In Re: P. Ramaswamy
Madras High Court · (1962) CriLJ 146 : (1962) 2 MLJ 210
Criminal Procedure Code, 1898 (CrPC) — Section 99APenal Code, 1860 (IPC) — Section 295A
High Courts06 Sept 1961
M. Veerabadra Konar Vs The State of Madras
Madras High Court · (1962) 13 STC 556
High Courts01 Sept 1961
Official Receiver, High Court, Madras and Liquidator of Linking Industries Ltd. Vs AR. RM. Ramanathan Chettiar (died) and Others
Madras High Court · AIR 1962 Mad 192 : (1962) 32 CompCas 395 : (1962) ILR (Mad) 473 : (1962) 75 LW 54
Companies Act, 1913 — Section 186
High Courts01 Sept 1961
Rayadurai Padayachi Vs Muthuswami Padayachi and Others
Madras High Court · AIR 1962 Mad 489
Civil Procedure Code, 1908 (CPC) — Section 100, 151, 47
High Courts01 Sept 1961
Lakshmi Ammal and Another Vs Allauddin Sahib
Madras High Court · AIR 1962 Mad 247 : (1962) 1 MLJ 187
Succession Act, 1925 — Section 88
High Courts01 Sept 1961
S. Santhosa Nadar Vs The First Additional Income Tax Officer and Another
Madras High Court · (1962) 1 MLJ 411
Income Tax Act, 1961 — Section 28(1)(c), 34(3)
High Courts01 Sept 1961
P. K. N. Co. Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 47 ITR 195
Income Tax Act, 1961 — Section 66(2)
High Courts01 Sept 1961
S. SANTHOSA NADAR Vs FIRST ADDITIONAL Income Tax OFFICER, TUTICORIN AND ANOTHER.
Madras High Court · (1962) 46 ITR 411
Income Tax Act, 1922 — Section 22(1)