High Courts12 Oct 1961
S. K. AR. K. AR. Somasundaram Chettiar Vs Commissioner of Income Tax Madras
Madras High Court · (1963) 47 ITR 336
Land Acquisition Act, 1950 — Section 42
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,961 of 5,226
High Courts10 Oct 1961
In Re: P. Mohammud Sheriff Saheb
Madras High Court · AIR 1962 Mad 342 : (1962) CriLJ 380
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts06 Oct 1961
Danakoti Chettiar and Another Vs M.M. Duraisamy Chettiar
Madras High Court · (1962) ILR (Mad) 640 : (1962) 75 LW 148 : (1962) 2 MLJ 82
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12B
High Courts06 Oct 1961
The State of Madras Vs B.V. Subramania Iyer
Madras High Court · AIR 1962 Mad 313 : (1962) ILR (Mad) 714 : (1962) 75 LW 151 : (1962) 1 MLJ 372(2)
Land Acquisition Act, 1894 — Section 30
High Courts06 Oct 1961
R.M.P.R.M.P. Valliappa Chettiar and Others Vs The State of Madras
Madras High Court · AIR 1962 Mad 372
High Courts06 Oct 1961
Sri Chamundeeswari Weaving and Trading Co. (Pie) Ltd. Vs The Mysore Spinning and Manufacturing Co., Ltd., and Another
Madras High Court · AIR 1962 Mad 214 : (1962) ILR (Mad) 392 : (1962) 75 LW 33 : (1962) 1 MLJ 408
Trade and Merchandise Marks Act, 1958 — Section 3Trade Marks Act, 1940 — Section 136, 16(1), 2(1), 37, 37(1)
High Courts06 Oct 1961
Issardas and S. Lulla Vs Hair and Others
Madras High Court · AIR 1962 Mad 458 : (1962) ILR (Mad) 744 : (1962) 75 LW 316
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts06 Oct 1961
The Tamil Nad Non-gazetted Government Officers Union, Madras and Another Vs The Registrar of Trade Unions, Madras
Madras High Court · AIR 1962 Mad 234 : (1962) 5 FLR 168 : (1962) ILR (Mad) 605 : (1962) 1 LLJ 753 : (1962) 75 LW 167
Constitution of India, 1950 — Article 311Trade Unions Act, 1926 — Section 11, 2, 21, 22, 5
High Courts05 Oct 1961
Sri Kalubachalamurthiswami, Kalugumalai Vs Panchayat Board, Kalugumalai and Another
Madras High Court · AIR 1962 Mad 474 : (1962) 75 LW 793
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 18(1), 18(2), 18(3), 18(4), 18(5)Tamil Nadu Panchayats Act, 1948 — Section 18, 3
High Courts05 Oct 1961
Official Receiver, High Court Vs Ar. Rm. Ramanathan Chettiar and Another
Madras High Court · AIR 1963 Mad 149 : (1962) 32 CompCas 381 : (1962) ILR (Mad) 593 : (1962) 75 LW 209
Companies Act, 1956 — Section 21(2), 426, 467Transfer of Property Act, 1882 — Section 130
High Courts04 Oct 1961
Commissioner of Income Tax, Madras Vs Dhanalakshmi Corporation
Madras High Court · (1962) 46 ITR 1031
Income Tax Act, 1961 — Section 10(2)(ix), 10(2)(xi)
High Courts03 Oct 1961
M. C. Cherian Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 51 ITR 631
Income Tax Act, 1961 — Section 23(1), 23(3), 66(1)
High Courts29 Sept 1961
Ratilal U. Shah Vs G. Subramania Pillai
Madras High Court · AIR 1962 Mad 249 : (1962) ILR (Mad) 637 : (1962) 75 LW 124 : (1962) 1 MLJ 83
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 151Limitation Act, 1963 — Section 14
High Courts29 Sept 1961
Union of India Vs T.L. Dakshinamurthy
Madras High Court · AIR 1962 Mad 376 : (1962) 4 FLR 110 : (1962) ILR (Mad) 375 : (1962) 2 LLJ 96 : (1961) 74 LW 817 : (1962) 1 MLJ 373
Constitution of India, 1950 — Article 311Railway Establishment Code — Rule 148(3)
High Courts29 Sept 1961
C.S. Nagaraja Iyer and Another Vs Seethalakshmi Ammal
Madras High Court · AIR 1962 Mad 369 : (1962) ILR (Mad) 578 : (1962) 75 LW 67 : (1962) 1 MLJ 25
Transfer of Property Act, 1882 — Section 80
High Courts29 Sept 1961Allowed
The Deputy Commissioner of Commercial Taxes, Madras Dn. Vs Messrs. Caltex (India) Ltd., Madras
Madras High Court · (1961) 09 MAD CK 0002
Constitution of India, 1950 — Article 286(1)(b)
High Courts28 Sept 1961
S.B. Periasami Nadar and Co., by P. Shanmughanathan, Partner Vs The State of Madras
Madras High Court · (1962) 2 MLJ 152
Madras General Sales Tax Act, 1939 — Section 8
High Courts28 Sept 1961
The Film Distributors Employees Association Vs The Management of Metro Goldwyn Mayer (India) Ltd., Madras and Another
Madras High Court · AIR 1962 Mad 226 : (1962) 4 FLR 346 : (1962) 2 LLJ 99
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25
High Courts28 Sept 1961Dismissed
S.B. Periasami Nadar and Company Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 667 : (1962) 75 LW 178 : (1962) 13 STC 328
Income Tax Act, 1961 — Section 33A, 33B
High Courts28 Sept 1961Dismissed
Jain Jari Stores Vs The State of Madras
Madras High Court · (1962) ILR (Mad) 573
Constitution of India, 1950 — Article 14Madras General Sales Tax Act, 1939 — Section 14A, 3(2)