High Courts01 Nov 1961
Commissioner of Income Tax, Madras Vs Jagannatha Govindas
Madras High Court · (1962) 45 ITR 61
Income Tax Act, 1961 — Section 10, 10(4), 12, 12(2), 12(4)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,959 of 5,226
High Courts01 Nov 1961
The Commissioner of Income Tax Vs Jagannatha Govindas
Madras High Court · (1962) ILR (Mad) 549 : (1962) 75 LW 112 : (1962) 2 MLJ 57
Income Tax Act, 1961 — Section 12, 12(2)
High Courts01 Nov 1961
Subbai Goundar Vs Nachimuthu Goundar and Another
Madras High Court · (1962) 1 MLJ 307
High Courts31 Oct 1961
Rustom Nusserwanjil Patel Vs State of Madras and Another
Madras High Court · AIR 1962 Mad 397
Stamp Act, 1899 — Article 19, 44, 57
High Courts31 Oct 1961
Ulagampatti Savarinayagam and Others Vs Koil Pillaimanickam and Others
Madras High Court · (1962) 2 MLJ 99
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Oct 1961
Daniel Dorairaj Vs Management of the Buckingham and Carnatic Co. Ltd., Madras and Another
Madras High Court · AIR 1962 Mad 212 : (1962) 5 FLR 114 : (1962) ILR (Mad) 526 : (1962) 1 LLJ 91 : (1962) 75 LW 22 : (1962) 2 MLJ 47
Constitution of India, 1950 — Article 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20, 20(2)Industrial Disputes Act, 1947 — Section 10(1), 33
High Courts31 Oct 1961Dismissed
Management of the Tiruchi, Srirangam Transport Co. (P) Ltd. Vs Industrial Tribunal and Others
Madras High Court · AIR 1963 Mad 79 : (1962) 1 LLJ 94
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 15, 18(3)
High Courts31 Oct 1961
Commissioner of Income Tax Madras Vs India Cements, Ltd.
Madras High Court · (1963) 47 ITR 438
Income Tax Act, 1961 — Section 10(2)(iii), 10(2)(xv), 12, 9, 9(2)(ix)
High Courts30 Oct 1961
In Re: V. Rangaswami Chetty
Madras High Court · (1962) 2 MLJ 102
Penal Code, 1860 (IPC) — Section 120B, 467
High Courts27 Oct 1961
Ravanna Koovanna Karuppannan Ambalam and Others Vs Vana Pana Tirumalai Ambalam, Managing Trustee of the Poolampatti Nallamuthu Samadhi, Nandavanam, etc., trust and Others
Madras High Court · (1962) ILR (Mad) 974 : (1962) 75 LW 413 : (1962) 2 MLJ 379
High Courts27 Oct 1961
Commissioner of Income Tax, Madras Vs A. v. Appu Chettiar
Madras High Court · (1962) 45 ITR 152
Income Tax Act, 1961 — Section 10(2)(vi), 14, 14(2)
High Courts27 Oct 1961
Kandappan Vs Elumalai Goundar and Another
Madras High Court · (1962) 1 MLJ 295
Constitution of India, 1950 — Article 227
High Courts27 Oct 1961
Ravanna Koovanna Karuppannan Ambalam and Others Vs Vana Pana Tirumalai Ambalam and Others
Madras High Court · AIR 1962 Mad 500
High Courts26 Oct 1961
The Madras Port Trust Vs A.M. Safiulla and Co. and Another
Madras High Court · AIR 1965 Mad 133 : (1962) ILR (Mad) 781
Madras Harbour Trust Act, 1885 — Section 87Madras Port Trust Act, 1905 — Section 39(2), 41, 6Public Authorities Protection Ordinance, 1948 — Section 2
High Courts26 Oct 1961
A. Y. S. Parisutha Nadar Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 46 ITR 1041
Income Tax Act, 1961 — Section 10(2), 10(2)(v), 10(2)(vii), 10(2)(xv)
High Courts26 Oct 1961
V. Sampathkumari by next friend and husband C. Venkatachalapathi (declared major) Vs M. Lakshmi Ammal and Others
Madras High Court · (1962) ILR (Mad) 832 : (1962) 2 MLJ 464
Hindu Succession Act, 1956 — Section 14(1)
High Courts26 Oct 1961
The Madras Port Trust Vs A.M. Safiulla and Company, a partnership firm registered with the Registrar of Firms and Another
Madras High Court · (1962) 75 LW 287 : (1962) 2 MLJ 29
Madras Port Trust Act, 1905 — Section 110
High Courts26 Oct 1961Dismissed
V. Sampathkumari Vs M. Lakshmi Ammal and Others
Madras High Court · AIR 1963 Mad 50
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 8
High Courts25 Oct 1961
Visalakshi Mills Ltd. Vs Labour Court and Another
Madras High Court · (1962) 2 LLJ 93
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 36
High Courts25 Oct 1961
The Commissioner of Income Tax Vs The East India Industries (Private) Ltd.
Madras High Court · (1962) 75 LW 301 : (1962) 2 MLJ 191
Income Tax Act, 1961 — Section 15B