High Courts25 Oct 1961
M. M. Muthuwappa Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 46 ITR 1107
Income Tax Act, 1961 — Section 22(2), 22(3), 22(4), 23, 23(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,960 of 5,226
High Courts25 Oct 1961
R. Sankaran Vs Corporation of Madras
Madras High Court · (1962) 75 LW 776 : (1962) 2 MLJ 94
Madras City Municipal Act, 1904 — Section 357
High Courts25 Oct 1961
M.M. Muthuwappa Vs The Commissioner of Income Tax
Madras High Court · (1962) ILR (Mad) 504 : (1962) 75 LW 195 : (1962) 1 MLJ 180
Income Tax Act, 1922 — Section 22(2), 23(4), 31(2)
High Courts25 Oct 1961
Commissioner of Income Tax, Madras Vs East India Industries (Private) Ltd.
Madras High Court · (1962) 46 ITR 1086
Income Tax Act, 1961 — Section 4, 4(3), 4(3)(i), 4(3)(i)(b), 66(1)
High Courts23 Oct 1961
The Coimbatore Pioneer Mills, Ltd., "B" Mills Vs The Presiding Officer, Labour Court and Others
Madras High Court · (1963) 76 LW 207 : (1963) 1 MLJ 52
Constitution of India, 1950 — Article 226Industrial Employment (Standing Orders) Act, 1946 — Section 10(1), 4, 6, 6(1)
High Courts23 Oct 1961
Management of Travancore Knitting Co., Tiruppur, Coimbatore Vs K. Muthuswamy and Another
Madras High Court · AIR 1962 Mad 398 : (1962) 1 LLJ 365
High Courts23 Oct 1961
S. Arputam Chettiar Vs C.P. Narayana Rao
Madras High Court · (1962) 75 LW 523 : (1962) 2 MLJ 449
High Courts13 Oct 1961
Mosa Devadasan Vs Kalikunji and Others
Madras High Court · AIR 1962 Mad 413
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6
High Courts13 Oct 1961
Pudukottah Co. Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 47 ITR 352
Income Tax Act, 1961 — Section 3, 33, 33(1), 42, 42(3)
High Courts13 Oct 1961Dismissed
The Everest Match Co. By Partners Marappa Nadar, Ramachandran and M. Manoharan and Others Vs The State of Madras and Others
Madras High Court · (1962) ILR (Mad) 902
Central Sales Tax Act, 1956 — Section 11(2), 13(1), 2, 3, 8Constitution of India, 1950 — Article 1General Sales Tax (Turnover and Assessment) Rules — Rule 5(1)
High Courts13 Oct 1961
The Commissioner of Income Tax Vs The Estate of Late Sri T.P. Ramaswami Pillai
Madras High Court · (1962) ILR (Mad) 380 : (1962) 1 MLJ 444
Succession Act, 1925 — Section 211, 343, 41
High Courts13 Oct 1961Allowed
Lakshminarayana Reddiar Vs Singaravelu Naicker and Another
Madras High Court · AIR 1963 Mad 24
Limitation Act, 1908 — Article 113, 1Specific Relief Act, 1877 — Section 22
High Courts13 Oct 1961
V. Palanivelu Odayar Vs P. Jagannadhan
Madras High Court · (1962) ILR (Mad) 719 : (1962) 75 LW 152 : (1962) 2 MLJ 164
High Courts13 Oct 1961Dismissed
S. Maim Ponnammal Vs The State of Madras and others
Madras High Court · (1961) 10 MAD CK 0006
Constitution of India, 1950 — Article 19, 226
High Courts13 Oct 1961
Commissioner of Income Tax, Madras Vs Estate of Late SRI T.P. Ramaswami Pillai
Madras High Court · (1962) 46 ITR 666 : (1962) 75 LW 270
Income Tax Act, 1961 — Section 4(3)(i), 41, 66(1)Succession Act, 1925 — Section 211, 343
High Courts12 Oct 1961
P. Ramakrishna Sastry Vs C.T.S. Raganayakulu and Another
Madras High Court · AIR 1962 Mad 354 : (1962) ILR (Mad) 674 : (1962) 75 LW 260
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1898 (CrPC) — Section 100, 369, 491, 552
High Courts12 Oct 1961
In Re: Muthukrishnan
Madras High Court · (1962) 2 MLJ 95
Evidence Act, 1872 — Section 114
High Courts12 Oct 1961
Arumoorthi Chettiar Vs Secondary Education Committee of Vallala Sangam of Vadugupatti
Madras High Court · AIR 1962 Mad 360
Evidence Act, 1872 — Section 91, 92
High Courts12 Oct 1961
Soosai Anthony D'Costa Nicholas D'Costa Vs Francis Roche Anthony Kurush Roche (Died) and Others
Madras High Court · AIR 1962 Mad 304 : (1962) ILR (Mad) 804 : (1962) 75 LW 244 : (1962) 1 MLJ 376
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5, 47States Reorganisation Act, 1956 — Section 119, 50(1), 50(2), 60, 66(4)Travancore-Cochin High Court Act, 1125 — Section 24
High Courts12 Oct 1961Dismissed
Pichammal Pethammal and others Vs Parameswarar Parameswarar
Madras High Court · (1961) 10 MAD CK 0005
Limitation Act, 1963 — Article 110