High Courts09 Aug 1961
S.S. Ahobala Sastriar Vs S.P. Kalimuthu Pillai
Madras High Court · (1962) 75 LW 543 : (1962) 1 MLJ 304
Transfer of Property Act, 1882 — Section 83
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,966 of 5,226
High Courts09 Aug 1961Dismissed
R. Venugopal Reddiar, Sri Devi Transports Srirangam and Others Vs M. Palanimuthu and Others
Madras High Court · (1965) ILR (Mad) 630
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 59, 59(1), 64(1)
High Courts09 Aug 1961
T.S. Srinivasan Vs Commissioner of Income Tax
Madras High Court · (1962) ILR (Mad) 244 : (1962) 1 MLJ 163
High Courts09 Aug 1961
Rajamanickam Vs State
Madras High Court · (1962) 2 MLJ 90
Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts08 Aug 1961
Regional Provident Fund Commissioner Vs Madras Pencil Factory
Madras High Court · (1961) 2 LLJ 783 : (1961) 74 LW 779
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 2, 7
High Courts08 Aug 1961
The Regional Provident Fund Commissioner Vs The Madras Pencil Factory
Madras High Court · (1962) 2 MLJ 137
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts08 Aug 1961
Anantaraman and Others Vs Ramaswamy
Madras High Court · (1962) 2 MLJ 225
Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 235, 403, 403(2)General Clauses Act, 1897 — Section 26, 3(38)
High Courts31 Jul 1961
In Re: Arumugha Gounder and Others
Madras High Court · AIR 1962 Mad 495 : (1962) CriLJ 762 : (1962) 2 MLJ 91
High Courts31 Jul 1961
Gajavalli Ammal and Another Vs Narayanaswami Mudaliar
Madras High Court · AIR 1962 Mad 187 : (1962) ILR (Mad) 204 : (1962) 75 LW 39
Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts28 Jul 1961
Duraisami Nadar Vs Sudalaimada Nadar and Others
Madras High Court · AIR 1962 Mad 181 : (1962) ILR (Mad) 158 : (1961) 74 LW 836 : (1962) 1 MLJ 40
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1963 — Article 11A
High Courts28 Jul 1961
M.S.V.V. Thayanayagi Achi Vs C.T.C.T. Chidambaram Chettiar and Others
Madras High Court · AIR 1962 Mad 406
Trusts Act, 1882 — Section 66
High Courts28 Jul 1961
H. Venkata Sastri and Sons and Others Vs Rahilna Bi and Others
Madras High Court · (1962) ILR (Mad) 18 : (1962) 1 MLJ 78
High Courts21 Jul 1961
Nachal Achi by Agent S.V.R. Muthappa Chettiar Vs Sowrimuthu Udayar and Others
Madras High Court · (1962) 1 MLJ 361
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4
High Courts21 Jul 1961
P.C. Dakshinamurthy Vs The State (Corporation of Madras)
Madras High Court · (1962) 75 LW 765 : (1962) 2 MLJ 103
High Courts19 Jul 1961
Janab Abubucker Sait Vs The Commissioner of Income Tax
Madras High Court · (1962) ILR (Mad) 365 : (1962) 1 MLJ 298
Income Tax Act, 1952 — Section 526(1)
High Courts19 Jul 1961
In Re: Vellaisamy
Madras High Court · (1962) 2 MLJ 100
Criminal Procedure Code, 1898 (CrPC) — Section 165Madras Prohibition Act, 1937 — Section 5
High Courts17 Jul 1961
D. Subbiah alias Devarayan Chettiar Vs Alagappa Chettiar and Others
Madras High Court · AIR 1962 Mad 223 : (1963) 33 CompCas 29 : (1962) 1 MLJ 372
High Courts14 Jul 1961
Pannalal Jagannath Prasad Gupta Vs The State of Madras and Another
Madras High Court · (1962) ILR (Mad) 430 : (1961) 74 LW 604 : (1962) 1 MLJ 426
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 13, 7
High Courts14 Jul 1961
T. Balakrishna Mehta Vs The State of Madras
Madras High Court · (1961) 74 LW 737 : (1962) 1 MLJ 167