High Courts03 Apr 1961
N.S.K.L. Kulandayan Chettiar Vs AR, RM. Omayal Achi and Another
Madras High Court · AIR 1962 Mad 171 : (1961) 2 MLJ 282
Limitation Act, 1963 — Article 89
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,970 of 5,226
High Courts31 Mar 1961
K. S. Janakiram Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 45 ITR 430
High Courts30 Mar 1961
P.M. Ramaswamy Chettiar Vs Raja Kuppa Chetti and Others
Madras High Court · AIR 1962 Mad 81
High Courts30 Mar 1961Dismissed
S.R. Rajender and Others Vs N.S. Govindier and Others
Madras High Court · AIR 1962 Mad 16 : (1961) ILR (Mad) 1194
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 13, 151, 2(2)Land Acquisition Act, 1894 — Section 30Madras City Tenants Protection (Amendment) Act, 1955 — Section 9A
High Courts30 Mar 1961
P.M. Ramaswamy Chettiar Vs Roya Kuppa Chetti and Others
Madras High Court · (1962) ILR (Mad) 77 : (1961) 74 LW 569 : (1962) 1 MLJ 174
High Courts30 Mar 1961Dismissed
Pommalai Goundan and Settianna Goundan Vs Settia Goundan
Madras High Court · (1961) 03 MAD CK 0010
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts30 Mar 1961Dismissed
S.R. Rajendar and others Vs M.S. Govindier and others
Madras High Court · AIR 1962 Mad 16 : (1961) ILR (Mad) 1194
Civil Procedure Code, 1908 (CPC) — Section 104, 151, 2(2), 47, 96Land Acquisition Act, 1894 — Section 30
High Courts28 Mar 1961
P.S.K. Mohamed Dastagir Sahib Vs The III Additional Income Tax Officer and Another
Madras High Court · (1962) ILR (Mad) 69 : (1961) 74 LW 540 : (1962) 1 MLJ 201
Income Tax Act, 1961 — Section 46(2), 46(5)(a)
High Courts28 Mar 1961
Thangaswamy (T.P.) Vs S.I. Railway Employees' Co-operative Credit Society, Ltd. and Another
Madras High Court · (1961) 2 LLJ 754
Constitution of India, 1950 — Article 226
High Courts28 Mar 1961
A. S. Khader Ismail Vs Income Tax Officer, Salem
Madras High Court · (1963) 47 ITR 16
Income Tax Act, 1922 — Section 23, 27, 31, 31(3), 33
High Courts28 Mar 1961
M. S. M. M. Meyyappa Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 44 ITR 775
Income Tax Act, 1961 — Section 66(1)
High Courts28 Mar 1961
P. S. K. Mohamed Dastagir Sahib Vs Third Additional Income Tax Officer, City Circle I, Madras, and Another
Madras High Court · (1962) 44 ITR 460
Income Tax Act, 1961 — Section 29, 45, 46, 46(2), 46(5)
High Courts24 Mar 1961
Zahoorunnissa Begum Sahiba Vs T. Mohammed Ali Sahib and Another
Madras High Court · (1961) 74 LW 745 : (1962) 1 MLJ 331
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Mar 1961Allowed
Jaya Sankar, Joint Trustee of family trust known as "Subramania Chettiar". Trust Vs Chandra Mouleeswara Chettiar
Madras High Court · (1961) 03 MAD CK 0001
Court Fees Act, 1870 — Section 25, 25(a), 25(d), 28, 30
High Courts23 Mar 1961
The Mannargudi Municipalty by Commissioner Vs The Mannargudi Bank, Ltd., by Managing Director Sri D. Ramachandra Iyer
Madras High Court · (1962) 1 MLJ 16
Income Tax Act, 1922 — Section 10, 24, 29, 6
High Courts23 Mar 1961
Arakchand Kankaria Vs Amarchand Kankaria and Others
Madras High Court · AIR 1962 Mad 252 : (1962) 1 MLJ 3
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5Transfer of Property Act, 1882 — Section 69
High Courts21 Mar 1961
K.G. Ramaswami Aiyar Vs The Commissioner of Agricultural Income Tax, Board of Revenue, Madras
Madras High Court · (1961) ILR (Mad) 1223
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 65
High Courts20 Mar 1961
Indira Bai and Another Vs Gift Tax Officer, Madras
Madras High Court · AIR 1962 Mad 96 : (1962) ILR (Mad) 1214 : (1962) 44 ITR 66 : (1961) 74 LW 552
Estate Duty Act, 1953 — Section 34Gift Tax Act, 1958 — Section 18, 29, 3, 30, 5(1)Gift Tax Rules, 1958 — Rule 3
High Courts19 Mar 1961
Janab Abubucker Sait Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 45 ITR 37
Income Tax Act, 1952 — Section 526(1)