High Courts07 Feb 1964
S.N. Jayarama Aiyar and Others Vs S. Rajagopalan
Madras High Court · AIR 1965 Mad 459 : (1964) ILR (Mad) 907 : (1965) 78 LW 513
Limitation Act, 1963 — Section 14, 4
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,905 of 5,226
High Courts07 Feb 1964Dismissed
Radhakrishnan Reddiar Vs Venkatesan Chettiar and Another
Madras High Court · AIR 1964 Mad 476 : (1964) ILR (Mad) 393 : (1964) 77 LW 247
Carriers Act, 1865 — Section 8
High Courts06 Feb 1964
M.S. Vadivelu Mudaliar and Others Vs N.S. Rajabada Mudaliar
Madras High Court · AIR 1967 Mad 175 : (1964) ILR (Mad) 832 : (1965) 78 LW 369
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Feb 1964Dismissed
K.P.R. Subbaraya Mudaliar and others Vs Nachimuthu Mudali and others
Madras High Court · (1964) ILR (Mad) 412
Constitution of India, 1950 — Article 26
High Courts05 Feb 1964Dismissed
N. Kamalammal Pillai Vs S. Chakbavabthy and Others
Madras High Court · (1964) ILR (Mad) 730
High Courts05 Feb 1964Dismissed
K.P.R. Subbaraya Mudaliar and Others Vs Nachimuthu Mudali and Others
Madras High Court · (1964) ILR (Mad) 412
Constitution of India, 1950 — Article 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101, 21, 6
High Courts05 Feb 1964Dismissed
Ayi Goundee and Another Vs Gabriel
Madras High Court · (1964) ILR (Mad) 728
High Courts05 Feb 1964
Maimunnissa Bibi and Others Vs M.S.N.N. Abudul Jabbar and Others
Madras High Court · AIR 1966 Mad 468 : (1965) ILR (Mad) 93 : (1966) 79 LW 103
High Courts04 Feb 1964Dismissed
B. Balakrishnan Naidu Vs The State of Madras
Madras High Court · (1966) ILR (Mad) 304
Madras Rivers Conservancy Act, 1884 — Section 17, 2
High Courts01 Feb 1964
Deivasenathipathi Pillai Vs Visalakshi Achi and Another
Madras High Court · AIR 1965 Mad 346 : (1964) ILR (Mad) 454 : (1964) 77 LW 360 : (1965) 1 MLJ 131
High Courts31 Jan 1964
C.S. Parthasarathy Vs C.S. Srinivasan and Others
Madras High Court · AIR 1965 Mad 176 : (1964) ILR (Mad) 463 : (1964) 77 LW 534
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 34 Rule 14Transfer of Property Act, 1882 — Section 60, 99Trusts Act, 1882 — Section 90
High Courts31 Jan 1964Dismissed
Rajaiah Odayar Vs Panchapakesa Iyer and Others
Madras High Court · AIR 1964 Mad 513 : (1964) ILR (Mad) 352 : (1964) 77 LW 354
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(3)
High Courts31 Jan 1964
Public Prosecutor Vs P. Ramaswamy Nadar
Madras High Court · AIR 1964 Mad 443 : (1964) ILR (Mad) 758 : (1964) 77 LW 312
Madras General Sales Tax Act, 1939 — Section 15(2), 16A, 45(2)
High Courts30 Jan 1964
Advocate General, Madras Vs S. Sundaram
Madras High Court · AIR 1965 Mad 336 : (1965) CriLJ 223 : (1964) ILR (Mad) 216 : (1965) 78 LW 12
High Courts29 Jan 1964Allowed
Thulasidas Murarjee and Co. Vs The Employees' State Insurance Corporation
Madras High Court · AIR 1965 Mad 287 : (1964) ILR (Mad) 968
Cotton Ginning and Pressing Factories Act, 1925 — Section 2Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1934 — Section 4
High Courts29 Jan 1964
In Re: Rajamal and Others
Madras High Court · (1965) CriLJ 286 : (1964) ILR (Mad) 421 : (1964) 77 LW 307
Penal Code, 1860 (IPC) — Section 109, 11, 31Stamp Act, 1899 — Section 27, 61, 62(1)(a), 62(1)(b), 62(a)
High Courts29 Jan 1964
Life Insurance Corporation of India, Bombay Vs Parvathavardhini Ammal
Madras High Court · AIR 1965 Mad 357 : (1964) ILR (Mad) 294 : (1964) 77 LW 363
Insurance Act, 1938 — Section 45
High Courts29 Jan 1964Allowed
P.S.K.V. Raghavan Vs G. Rajagopala Pillai and Another
Madras High Court · (1964) ILR (Mad) 963
General Clauses Act, 1897 — Section 6Merchandise Marks Act, 1889 — Section 107, 136, 136(4), 56, 9Trade and Merchandise Marks Act, 1958 — Section 6
High Courts24 Jan 1964Dismissed
Gumanmal, Proprietor Sha Chandanmal Gumanmal Vs Greenfield Co.
Madras High Court · AIR 1964 Mad 372 : (1964) 77 LW 218
Limitation (Amendment) Act, 1903 — Article 164
High Courts24 Jan 1964
Manicka Gounder Vs Arunachala Gounder and Others
Madras High Court · AIR 1965 Mad 1 : (1964) ILR (Mad) 598 : (1964) 77 LW 409
Hindu Womens Right to Property Act, 1937 — Section 3(2)