COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 3,903 of 5,226

High Courts06 Mar 1964

Rishikesavan Naidu Vs S. Srinivasa Reddiar and Others

Madras High Court · AIR 1965 Mad 178 : (1964) ILR (Mad) 693 : (1964) 77 LW 669

Constitution of India, 1950 — Article 14, 16, 16(1), 16(2), 226Madras Hereditary Village Offices Act, 1895 — Section 10(5), 6(1)

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High Courts06 Mar 1964

J.K.M. Yacob Rowther Sons, Mettypalayam Vs Union of India

Madras High Court · AIR 1965 Mad 162 : (1965) ILR (Mad) 248 : (1964) 77 LW 530

Contract Act, 1872 — Section 151, 152, 161Railways Act, 1989 — Section 72Sales of Goods Act, 1930 — Section 39

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High Courts06 Mar 1964

A.M. Chengalvaroya Chetty Vs The Collector of Madras and Others

Madras High Court · AIR 1965 Mad 376 : (1964) ILR (Mad) 686 : (1964) 77 LW 640

Civil Procedure Code, 1908 (CPC) — Section 115, 96Land Acquisition Act, 1894 — Section 11, 18, 26(2), 3, 30

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High Courts05 Mar 1964Allowed

Swami Motor Transports (Private) Limited Vs The Regional Transport Authority and Others

Madras High Court · (1965) ILR (Mad) 819

Madras Motor Vehicles (Amendment) Act, 1954 — Section 5Motor Vehicles Act, 1939 — Section 43A, 43A(2), 43A(3), 47, 47(1)

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High Courts05 Mar 1964

Haji Sheikh Ibrahim Sahib's Private Trust Tanjore Vs Madras State Wakf Board, Madras

Madras High Court · AIR 1965 Mad 121 : (1964) ILR (Mad) 618 : (1964) 77 LW 381

Waqf Act, 1954 — Section 5(2)

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High Courts05 Mar 1964Dismissed

D. Kuppuswami Chettiar and Others Vs Ar. C.B. Balagurumurthy Chettiar and Others

Madras High Court · (1964) ILR (Mad) 222

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(1)

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High Courts04 Mar 1964Dismissed

G. Kannan Vs Corporation of Madras and Another

Madras High Court · (1964) ILR (Mad) 739

Madras City Municipal Corporation Act, 1919 — Section 23, 23(1), 23(3), 24, 6A

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High Courts04 Mar 1964

Selvaradjou Vs Marie Josephine Dutamby for herself and as mother and Guardian of her Sons, Sandanaradjou, Dutamby and Joseph Maria Soundae Dutamby Ors.

Madras High Court · (1964) ILR (Mad) 267

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High Courts28 Feb 1964

In Re: Dalmia Cement (Bharat) Ltd.

Madras High Court · AIR 1964 Mad 76

Companies Act, 1956 — Section 17, 17(1)

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High Courts28 Feb 1964

In Re. Dalmia Cement (Bharat) Ltd.

Madras High Court · (1965) ILR (Mad) 666

Companies Act, 1956 — Section 17, 17(1), 17(1)(a)

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High Courts28 Feb 1964

In Re: Dalmia Cement (Bharat) Limited

Madras High Court · (1965) ILR (Mad) 666

Companies Act, 1956 — Section 17, 17(1)

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High Courts27 Feb 1964

Ra. Guruswami Goundar Vs R. Santhappan, by Mother Muthayi Ammal and Others

Madras High Court · (1965) ILR (Mad) 287

Transfer of Property Act, 1882 — Section 55(2)

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High Courts27 Feb 1964Dismissed

Murugadass Vs State of Madras and Another

Madras High Court · AIR 1964 Mad 518 : (1966) 2 LLJ 8 : (1964) 77 LW 355

Constitution of India, 1950 — Article 311, 311(2)

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High Courts26 Feb 1964

T.V. Ramaswami Chettiar Vs Regional Transport Officer, Nilgiris and Another

Madras High Court · AIR 1965 Mad 403 : (1965) ILR (Mad) 211 : (1965) 78 LW 103 : (1965) 2 MLJ 358

Motor Vehicles Act, 1988 — Section 33(1)

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High Courts25 Feb 1964

P. Ansari Doraiswamy Vs The Union Territory of Pondicherry Administration Locale and Others

Madras High Court · AIR 1964 Mad 437 : (1964) ILR (Mad) 918 : (1965) 78 LW 211

Constitution of India, 1950 — Article 226

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High Courts25 Feb 1964Dismissed

Nadessin Vs Bharathi Mills

Madras High Court · AIR 1964 Mad 417 : (1964) ILR (Mad) 468 : (1964) 77 LW 299

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High Courts25 Feb 1964

The Workers Employed in Messrs. Wilfred Pereira (P) Limited Vs The Workmen of Messrs Wilfred Pereira (P) Limited and Others

Madras High Court · (1965) ILR (Mad) 836

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High Courts24 Feb 1964Dismissed

S. Rangaraju Naidu Vs The Collector of Madras

Madras High Court · (1965) ILR (Mad) 532

Stamp Act, 1899 — Section 35, 40, 42, 42(2), 45(2)

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High Courts21 Feb 1964

Dhanalakshmi Ammal Vs Shanbagalakshmi Ammal and Others

Madras High Court · (1964) ILR (Mad) 718

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High Courts19 Feb 1964Dismissed

N. Batcha Sahib Vs D. Konda Reddiar and Others

Madras High Court · (1965) ILR (Mad) 142

Madras Sales of Motor Spirit Taxation Act, 1939 — Section 4(5)

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