High Courts19 Feb 1964
M.V. Sundara Uddayar, Vs Secretary to Government, Department of Industries, Labour and Co-operation, Madras
Madras High Court · AIR 1967 Mad 181
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,904 of 5,226
High Courts19 Feb 1964Dismissed
N. Batcha Sahib Vs D. Konda Reddiar (died) and others
Madras High Court · (1965) ILR (Mad) 142
High Courts19 Feb 1964
The State of Madras Vs Ramiah Vanniar and Others
Madras High Court · (1965) ILR (Mad) 594
Madras Estates Land Act, 1908 — Section 3(2)
High Courts19 Feb 1964
S.V.M. Transport Periakulam Vs State Transport Appellate Tribunal and Another
Madras High Court · AIR 1965 Mad 471 : (1965) CriLJ 652(1) : (1964) ILR (Mad) 911 : (1965) 78 LW 512
Central Motor Vehicles Rules, 1989 — Rule 223
High Courts18 Feb 1964
V.C.K. Bus Service (P) Ltd., Coimbatore and Another Vs H.B. Sethna and Others
Madras High Court · AIR 1965 Mad 149 : (1965) ILR (Mad) 136 : (1964) 77 LW 515 : (1965) 1 MLJ 203
Limitation Act, 1963 — Section 14, 7Madras Estates Land Act, 1908 — Section 211Motor Vehicles Act, 1939 — Section 110, 110(1)
High Courts17 Feb 1964Allowed
In Re: Gnanaprakasam
Madras High Court · (1964) ILR (Mad) 430
Madras City Municipal Corporation Act, 1919 — Section 282, 282(1), 357
High Courts17 Feb 1964
Govindaswami Padayachi Vs Kaliaperumal Padayachi
Madras High Court · (1964) ILR (Mad) 429
Penal Code, 1860 (IPC) — Section 447
High Courts14 Feb 1964Allowed
V.A. Sarangapani Pillai Vs The Kumbakonam Bank Ltd. and Others
Madras High Court · (1965) ILR (Mad) 160
Transfer of Property Act, 1882 — Section 56
High Courts14 Feb 1964
K.S. Sundaramayyar Vs K. Jagadeesan and Another
Madras High Court · AIR 1965 Mad 85 : (1964) ILR (Mad) 876 : (1964) 77 LW 493 : (1965) 1 MLJ 362
Specific Relief Act, 1963 — Section 24
High Courts14 Feb 1964Dismissed
S.K. Ramoorthy Iyer Vs The Chief Electoral Officer, Madras and another
Madras High Court · (1964) 02 MAD CK 0039
Representation of the People Act, 1950 — Section 23
High Courts14 Feb 1964Dismissed
T.R. Gunasekaran Vs S. Ramakrishnan and others
Madras High Court · (1964) 02 MAD CK 0035
Constitution of India, 1950 — Article 226
High Courts14 Feb 1964
In Re: P. Ramarathnam
Madras High Court · (1965) CriLJ 285
Penal Code, 1860 (IPC) — Section 292A
High Courts14 Feb 1964Dismissed
In Re: S. Rengaswamy and Others
Madras High Court · AIR 1964 Mad 435 : (1964) ILR (Mad) 425 : (1964) 77 LW 310
Criminal Procedure Code, 1898 (CrPC) — Section 251A(2), 251A(3), 436Madras Village Panchayats Act, 1950 — Section 106
High Courts14 Feb 1964Allowed
Sambandam Pillai and Others Vs Ramaswami Naidu and Others
Madras High Court · AIR 1964 Mad 547 : (1965) ILR (Mad) 154 : (1964) 77 LW 383
Transfer of Property Act, 1882 — Section 56
High Courts14 Feb 1964Dismissed
Shunmugham and Others Vs S. Satyanarayana Prasad
Madras High Court · (1964) ILR (Mad) 354
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1), 14(2)(6), 33, 33(3)
High Courts13 Feb 1964
Anusuya Transports (P) Ltd. Vs Gunasekaram Transports (P) Ltd. and Another
Madras High Court · (1965) ILR (Mad) 524
High Courts12 Feb 1964
Rupchand Fomra and Others
Madras High Court · AIR 1964 Mad 449 : (1964) CriLJ 437 : (1964) 77 LW 523
Motor Vehicles Act, 1939 — Section 112, 2(1), 2(19), 2(25), 38(1)
High Courts12 Feb 1964
Management of Gandhiban Bus Service, Chingleput Vs Presiding Officer, Labour Court and Others
Madras High Court · AIR 1965 Mad 292 : (1964) 1 LLJ 709
Minimum Wages (Madras) Rules, 1953 — Rule 22Minimum Wages Act, 1948 — Section 20Payment of Wages Act, 1936 — Section 15(2)
High Courts10 Feb 1964
Lakshmi Ammal and another Vs The Board of Revenue, Madras
Madras High Court · (1964) 02 MAD CK 0026