High Courts24 Jan 1964Dismissed
Mehsin Bhai Vs Hale and Co., Madras
Madras High Court · (1964) 01 MAD CK 0039
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,906 of 5,226
High Courts24 Jan 1964
Mylaswami Pandaram Vs Muthammal
Madras High Court · AIR 1965 Mad 77 : (1965) CriLJ 186 : (1964) ILR (Mad) 409 : (1964) 77 LW 449
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)Presidency Towns Insolvency Act, 1909 — Section 23(1), 46(3)Provincial Insolvency Act, 1920 — Section 23, 5
High Courts24 Jan 1964
T. Namberumal Chetty and Sons Vs State of Madras and Others
Madras High Court · (1964) ILR (Mad) 361 : (1964) 77 LW 193 : (1964) 1 MLJ 439
High Courts23 Jan 1964Allowed
Subbiah Udayar Vs Karuppiah Odayar alias Pichai Odayar
Madras High Court · (1965) ILR (Mad) 57
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 42, 51(1)
High Courts22 Jan 1964
Cement Distributors Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1964) ILR (Mad) 449 : (1966) 60 ITR 586
Income Tax Act, 1961 — Section 28(1)(c), 28(11)(c), 66(1), 66(2)
High Courts22 Jan 1964
K. Subramantam Chettiar, General and Executive Trustee Sri. Thirumoolanathaswami Temple Vs The Poovalurr Sri. Thirumoolanathaswami Sayaraksha Arthajama etc. by Trustee (1) Lakshmi Ammal representing Her Minor Son Sivachidambara Nathan Chettiar and (2) Kandaswamy Chettiar
Madras High Court · (1964) ILR (Mad) 724
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 57
High Courts17 Jan 1964
The Executive Engineer (Construction), Madras Vs T.L. Thyagarajan and Others
Madras High Court · AIR 1965 Mad 372 : (1965) 10 FLR 72 : (1965) 78 LW 131 : (1965) 1 MLJ 64
Workmens Compensation Act, 1923 — Section 2(1)
High Courts16 Jan 1964
The Daily Calendar Supplying Bureau, Sivakasi Vs The United Concern
Madras High Court · AIR 1967 Mad 381 : (1964) ILR (Mad) 666
Copyright Act, 1957 — Section 62Guardians and Wards Act, 1890 — Section 4(4)Patents and Designs Act, 1911 — Section 2(6)
High Courts16 Jan 1964
Saraswathi and Another Vs Krishnier
Madras High Court · AIR 1964 Mad 501 : (1964) ILR (Mad) 592 : (1964) 77 LW 379
Provincial Insolvency Act, 1920 — Section 4, 53, 54, 54A
High Courts15 Jan 1964
C. Lakshmana Iyer Vs Pubbi Setti Sethamma and Another
Madras High Court · (1964) 1 MLJ 362
Criminal Procedure Code, 1898 (CrPC) — Section 439, 561A
High Courts15 Jan 1964
In Re: Ramaswamy Nadar
Madras High Court · (1965) CriLJ 366 : (1964) ILR (Mad) 339
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts15 Jan 1964Dismissed
A. Arunachala Naicker Vs Ghulam Mohamed Sahib
Madras High Court · (1964) 01 MAD CK 0003
High Courts10 Jan 1964
Lakshmi Ammal and Another Vs The Board of Revenue
Madras High Court · (1965) ILR (Mad) 526
High Courts09 Jan 1964
KM. N.N.S.N. Subramanian Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 55 ITR 610
High Courts09 Jan 1964
E.M. Forster and Others Vs A.N. Parasuram
Madras High Court · (1964) 1 MLJ 431
Copyright Act, 1957 — Section 1(2)
High Courts09 Jan 1964
N.K.T. Sivalingam Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1964) ILR (Mad) 209 : (1964) 1 MLJ 421
Income Tax Act, 1961 — Section 34
High Courts09 Jan 1964
In Re: Ramasrinivasan
Madras High Court · (1964) ILR (Mad) 255
Advocates Act, 1961 — Section 30Bar Councils Act, 1926 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 4(2), 439
High Courts08 Jan 1964Dismissed
M.L.S. Valliammal Achi and others Vs P. Vellachami and others
Madras High Court · (1964) 01 MAD CK 0052
High Courts08 Jan 1964
A. Somasundara Reddiar Vs K.M.S. Roadways (P) Ltd. Jayankondan and Others
Madras High Court · AIR 1965 Mad 58 : (1964) ILR (Mad) 662
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Motor Vehicles Act, 1988 — Section 43
High Courts08 Jan 1964
N. Selvarajulu Chetty and Co. (India) Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) ILR (Mad) 440 : (1965) 56 ITR 29
Income Tax Act, 1922 — Section 10(2), 10(2)(xv)