High Courts08 Jan 1964
In Re: Bhoopathy
Madras High Court · (1964) 1 MLJ 280
Madras Prohibition Act, 1937 — Section 5
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 3,907 of 5,226
High Courts08 Jan 1964Dismissed
In Re: Ayyavoo Accused
Madras High Court · AIR 1964 Mad 490 : (1964) CriLJ 560 : (1965) 78 LW 191
Prevention of Food Adulteration Act, 1954 — Section 13, 2
High Courts08 Jan 1964
In the matter of: N. Thirupathiswami Chetti Official Assignee, Madras Vs N. Venkayya by Guardian K.T. Seshaiah
Madras High Court · (1964) 77 LW 195
Civil Procedure Code, 1908 (CPC) — Section 64Presidency Towns Insolvency Act, 1909 — Section 7Provincial Insolvency Act, 1920 — Section 4
High Courts08 Jan 1964
Commissioner of Income Tax, Madras Vs The Tirunelveli Motor Bus Service Co. (P) Ltd., Tirunelveli
Madras High Court · AIR 1965 Mad 164 : (1964) ILR (Mad) 445 : (1964) 52 ITR 563
Income Tax Act, 1922 — Section 10(2)
High Courts08 Jan 1964
N. Selvaradjalou Chetty and Co. (India), Madras Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1965 Mad 118
Income Tax Act, 1961 — Section 10(2)
High Courts06 Jan 1964Dismissed
R.L. Sahni and Co. Vs Union of India (UOI) and Another
Madras High Court · AIR 1964 Mad 451 : (1964) 9 FLR 184 : (1964) 77 LW 406
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
High Courts06 Jan 1964Dismissed
K. Mohamed Sheriff Vs P.S. Mohamed Thasim Sahib
Madras High Court · AIR 1964 Mad 453 : (1964) ILR (Mad) 953 : (1964) 77 LW 172
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts04 Jan 1964Dismissed
S. Muthayya Odayar Annavasal Vs The Government of Madras
Madras High Court · (1964) ILR (Mad) 432
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5, 7Tamil Nadu Agricultural Income Tax Rules, 1955 — Rule 10
High Courts03 Jan 1964Dismissed
S.A. Rahim Vs B. Kanniah Prasad
Madras High Court · (1964) ILR (Mad) 348
Madras City Tenants Protection Act, 1922 — Section 41, 9
High Courts03 Jan 1964Dismissed
Vasudeva Mudaliar Vs Caledonian Insurance Co., (by Manager, Madras) and another
Madras High Court · AIR 1965 Mad 159 : (1964) ILR (Mad) 901
Transfer of Property Act, 1882 — Section 130A, 6(e)
High Courts03 Jan 1964
S. Krishnamachari Vs The State of Madras
Madras High Court · (1964) ILR (Mad) 614 : (1965) 78 LW 221 : (1964) 15 STC 445
High Courts03 Jan 1964Dismissed
Union of India (UOI) Vs R.N. Rajam Iyer and Another
Madras High Court · AIR 1964 Mad 398 : (1964) ILR (Mad) 945 : (1964) 77 LW 207
Chartered Accountants Act, 1949 — Section 21, 22, 22A(2)
High Courts03 Jan 1964
Commissioner of Income Tax, Madras Vs P. Veeraswami Nainar Bus owner and the mill owner Ginjee and Others
Madras High Court · AIR 1965 Mad 533 : (1964) ILR (Mad) 205 : (1965) 55 ITR 35
Finance (Amendment) Act, 1958 — Section 7Income Tax Act, 1961 — Section 10(2)
High Courts03 Jan 1964
Vasudev Mudaliar Vs Caledonian Insurance Co. and Another
Madras High Court · AIR 1965 Mad 159 : (1964) ILR (Mad) 901
Contract Act, 1872 — Section 69Motor Vehicles Act, 1988 — Section 96Transfer of Property Act, 1882 — Section 130, 6
High Courts02 Jan 1964
K.N. Nannier and Others Vs Krishnaveni Ammal
Madras High Court · AIR 1965 Mad 127 : (1965) ILR (Mad) 1 : (1964) 77 LW 481
Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(4)Tamil Nadu Agriculturists Relief Act, 1938 — Section 13
High Courts01 Jan 1964Dismissed
S. Muthayya Odayar Annavasal Vs The Government of Madras
Madras High Court · (1964) 01 MAD CK 0053
High Courts01 Jan 1964
Sha Manumal Misrimal Vs Natha Rukmani Ammal
Madras High Court · (1964) 77 LW 339 : (1964) 1 MLJ 312
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 36
High Courts01 Jan 1964
A. Lakshmanan Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 53 ITR 777
Income Tax Act, 1922 — Section 66(1)
High Courts31 Dec 1963
Gnanamuthu
Madras High Court · AIR 1964 Mad 446
Criminal Procedure Code, 1898 (CrPC) — Section 476, 479APenal Code, 1860 (IPC) — Section 193