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Madras High Court judgments

1,04,573 judgments · page 3,764 of 5,229

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High Courts17 Dec 1970Allowed

Ratan Lal Vs The State of Madhya Pradesh

Madras High Court · (1971) LW(Cri) 277

Penal Code, 1860 (IPC) — Section 14, 435, 84
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High Courts16 Dec 1970

Gingee Town Panchayat Vs The Collector of South Artcot Dt. Cuddalore and Another

Madras High Court · (1971) LW(Cri) 91

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High Courts14 Dec 1970

Mohammed Nirulla Badsha Vs Nawab Ghulam Mohideen Khan Bahadur, Muthavalli, Prince of Arcot Endowments and Another

Madras High Court · (1971) 84 LW 688 : (1973) 1 MLJ 22.

Public Wakfs (Extension of Limitation) Act, 1959 — Section 3
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High Courts11 Dec 1970

S. Naganatha Ayyar and Others Vs The Authorised Officer and Others

Madras High Court · (1971) 84 LW 69 : (1971) 1 MLJ 274

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High Courts11 Dec 1970

In Re: P. Ramaswami

Madras High Court · (1971) LW(Cri) 63

Penal Code, 1860 (IPC) — Section 499, 500, 52
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High Courts11 Dec 1970

P. Ramaswamy Vs S.B. Adityan

Madras High Court · (1970) 12 MAD CK 0006

Penal Code, 1860 (IPC) — Section 499, 500, 501
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High Courts11 Dec 1970Dismissed

In Re: M.K.T. Subramaniam, and Another

Madras High Court · (1971) LW(Cri) 131

Penal Code, 1860 (IPC) — Section 499, 500
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High Courts10 Dec 1970

A. Subbiah Vs B. Thiruvenkataswami

Madras High Court · (1971) 84 LW 565 : (1971) 2 MLJ 386

Civil Procedure Code, 1908 (CPC) — Section 60(1)(k)
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High Courts10 Dec 1970Allowed

S.T.G. Abdul Latif Vs The Collector of Tiruchirapalli and Others

Madras High Court · (1971) LW(Cri) 89

Criminal Procedure Code, 1898 (CrPC) — Section 103
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High Courts09 Dec 1970

The South India Insurance Co., Bombay Vs Lakshmi and Others

Madras High Court · AIR 1971 Mad 347 : (1971) 41 CompCas 537 : (1971) 84 LW 147 : (1971) 2 MLJ 354

Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1939 — Section 31, 95(2), 96(1), 96(2)
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High Courts09 Dec 1970Dismissed

S. Erattamuthu Nadar and Others Vs Joint Commercial Tax Officer

Madras High Court · (1971) 28 STC 649

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High Courts08 Dec 1970Dismissed

The Deputy Commissioner of Commercial Taxes Vs Madurai Printing Tape Factory

Madras High Court · (1971) 28 STC 431

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High Courts07 Dec 1970

Ratnavelu Mudaliar Vs Thangammal by Power-of-Attorney agent M. Guruswami Gounder and Another

Madras High Court · (1971) 84 LW 500 : (1971) 2 MLJ 263

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
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High Courts07 Dec 1970

Ramanatha Reddy Vs K.V. Kuppuswami Mudaliar and Others

Madras High Court · AIR 1971 Mad 419 : (1971) 84 LW 200

Succession Act, 1925 — Section 214(1)Succession Certificate Act, 1889 — Section 4
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High Courts07 Dec 1970

S. Kalam Vs The Secretary to Government Home Department, Madras and Another

Madras High Court · AIR 1971 Mad 430 : (1971) 84 LW 166

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High Courts03 Dec 1970

Venkitammal and Another Vs Janaki Ammal

Madras High Court · (1971) 84 LW 189 : (1971) 1 MLJ 366

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High Courts02 Dec 1970

Palaniappa Chettiar (died) and Others Vs Babu Sahib and Others

Madras High Court · (1971) 84 LW 230 : (1971) 2 MLJ 22

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High Courts30 Nov 1970

Sha Jetmull Genmull Vs Gocooldass Jamunadass and Co.

Madras High Court · (1971) 2 MLJ 224

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(iii)
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High Courts30 Nov 1970

In Re: Thangavelu Asari

Madras High Court · (1971) 1 MLJ 484

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High Courts30 Nov 1970

Rajakumar Bhagwatsaran Vs V.P.V. Rajan and Others

Madras High Court · (1971) 84 LW 564 : (1971) 1 MLJ 510

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