High Courts04 Feb 1971
The State of Madras by the Collector of Thanjavur Vs K. Devaki Ammal and Others
Madras High Court · (1972) 85 LW 291 : (1972) 2 MLJ 249
Succession Act, 1925 — Section 110
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,762 of 5,229
High Courts04 Feb 1971
Kamalammal Vs Meenakshi Ammal
Madras High Court · (1971) CriLJ 1483
Penal Code, 1860 (IPC) — Section 448
High Courts03 Feb 1971
Venkatachalapathy Swami Temple Thunisara Medu Chidambaram Vs Velu Padayachi
Madras High Court · AIR 1971 Mad 467 : (1971) 84 LW 509 : (1971) 84 LW 508
Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 24(1), 24(3)
High Courts03 Feb 1971
S. Mariayayi Vs The Union of India
Madras High Court · (1971) ACJ 360 : AIR 1971 Mad 488 : (1971) 84 LW 461
Railways Act, 1989 — Section 3(15), 68, 82
High Courts03 Feb 1971
Avadai Ammal and Others Vs K.L.S. Subburamier (Died) and Others
Madras High Court · AIR 1971 Mad 485 : (1971) 84 LW 502 : (1971) 2 MLJ 289
Limitation Act, 1963 — Section 28Provincial Insolvency Act, 1920 — Section 28(7)
High Courts03 Feb 1971
N.L.N. Lakshman Chettiar (Died) and Others Vs Jayarama Chettiar and Another
Madras High Court · AIR 1972 Mad 34 : (1971) 84 LW 494 : (1971) 2 MLJ 292
Transfer of Property Act, 1882 — Section 53
High Courts02 Feb 1971
Sri Rajagopal Transports (P.) Ltd. Vs The Presiding Officer, Labour Court and Others
Madras High Court · (1971) 1 MLJ 488
Industrial Disputes Act, 1947 — Section 10
High Courts02 Feb 1971
Sri Rajagopal Transport (P.) Ltd. Vs The Presiding Officer, Labour Court and Others
Madras High Court · (1971) 2 MLJ 85
Industrial Disputes Act, 1947 — Section 10
High Courts02 Feb 1971
Srichand Gobindram Nagpal Vs M. Lakshmanan
Madras High Court · (1971) CriLJ 1400
Penal Code, 1860 (IPC) — Section 109, 500
High Courts01 Feb 1971
South East Tanning Company Vs Assistant Collector of Customs
Madras High Court · (1999) 110 ELT 453
High Courts01 Feb 1971
R. Varadarajan Vs Salem Municipal Council and Another
Madras High Court · AIR 1973 Mad 55
Tamil Nadu District Municipalities Act, 1920 — Section 162, 163, 165, 166, 180
High Courts29 Jan 1971
Chockanathan Chit Fund and Finance (P) Ltd., Pondicherry and Others Vs Union Territory of Pondicherry and Others
Madras High Court · AIR 1972 Mad 99 : (1971) 84 LW 515
Pondicherry Chit Fund Act, 1966 — Section 10, 12, 13, 14, 15
High Courts29 Jan 1971
G. Jayakumar Vs R. Ramaratnam
Madras High Court · AIR 1972 Mad 212 : (1972) 85 LW 53
Hindu Succession Act, 1956 — Section 15, 16Probate and Administration Act, 1881 — Section 61, 69Succession Act, 1925 — Section 242, 283, 283(1)
High Courts29 Jan 1971
The Mayavaram Financial Corporation Limited and Others Vs The Reserve Bank of India and Others
Madras High Court · (1973) 2 MLJ 72
Reserve Bank of India Act, 1934 — Section 45J, 45L
High Courts29 Jan 1971
Murasoli Maran Vs Union of India and Others
Madras High Court · AIR 1972 Mad 40 : (1971) 84 LW 422 : (1971) 2 MLJ 57
Constitution of India, 1950 — Article 120, 343, 344, 345, 346Official Languages (Amendment) Act, 1967 — Section 3(4)
High Courts29 Jan 1971
P.K. Sukumaran Vs Sulaiman Khan
Madras High Court · AIR 1971 Mad 454 : (1971) 84 LW 385 : (1971) 1 MLJ 511
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts29 Jan 1971
The Common Wealth Assurance Co. Ltd., Bombay Vs V.P. Rahim Khan Sahib and Others
Madras High Court · (1971) ACJ 295 : AIR 1971 Mad 415 : (1971) 41 CompCas 727 : (1971) 84 LW 387
Motor Vehicles Act, 1988 — Section 110, 95, 95(1)Workmens Compensation Act, 1923 — Section 11, 11(1), 2
High Courts29 Jan 1971Dismissed
Mayavaram Financial Corporation Ltd. and Others Vs Reserve Bank of India and Others
Madras High Court · (1971) 41 CompCas 890
Reserve Bank of India Act, 1934 — Section 45J, 45K, 45L, 45Q, 5H
High Courts29 Jan 1971
S. Gopalaratnam and others Vs The Authorised Officer, Thanjavur
Madras High Court · AIR 1971 Mad 400
Transfer of Property Act, 1882 — Section 40, 54Trusts Act, 1882 — Section 91
High Courts27 Jan 1971
A. Subbaiah Padayachi Vs State of Madras
Madras High Court · AIR 1971 Mad 417 : (1971) 84 LW 342 : (1971) 2 MLJ 324