High Courts24 Feb 1971
Chinna Annamalai Vs The State of Tamil Nadu
Madras High Court · AIR 1971 Mad 448 : (1971) CriLJ 1569 : (1971) 2 MLJ 158
Criminal Procedure Code, 1898 (CrPC) — Section 99Penal Code, 1860 (IPC) — Section 153
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,760 of 5,229
High Courts23 Feb 1971Dismissed
Burmah-Shell Oil Storage and Distributing Co. of India Ltd. and Shankar Service Station Vs Associated Industrial and Engineering Corporation Ltd.
Madras High Court · (1974) 44 CompCas 488
Companies Act, 1913 — Section 171Companies Act, 1956 — Section 446
High Courts22 Feb 1971
R.G. Bandari and Company Vs Joint Commercial Tax Officer
Madras High Court · (1971) 2 MLJ 362 : (1971) 28 STC 465
High Courts22 Feb 1971
Jalal Mohammed Ibrahim (Died) and Others Vs Kakka Mohammed Ghouse Sahib and Another
Madras High Court · AIR 1972 Mad 86 : (1971) 84 LW 654
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 30 Rule 9, Order 6 Rule 6, Order 7 Rule 1, Order 7 Rule 11Limitation Act, 1908 — Article 95Partnership Act, 1932 — Section 69
High Courts22 Feb 1971
K. Rangarajan Vs R. Ponnusamy Gramani
Madras High Court · (1971) CriLJ 1349
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts19 Feb 1971Dismissed
S. Natarajan Vs D. Samson, Joint Commercial Tax Officer (Central Intelligence Wing)
Madras High Court · (1971) 2 MLJ 500 : (1971) 28 STC 319
Tamil Nadu General Sales Tax Act, 1959 — Section 41
High Courts19 Feb 1971Allowed
Muhammed Yusuff Vs The State of Madras and others
Madras High Court · (1971) 02 MAD CK 0049
Evidence Act, 1872 — Section 123, 162
High Courts19 Feb 1971
Umaraparvathy Vs Bhagvathy Amma and Others
Madras High Court · AIR 1972 Mad 151 : (1971) 84 LW 740
High Courts19 Feb 1971
Velammal and Others Vs Chokkiah Gounder and Others
Madras High Court · AIR 1971 Mad 469 : (1971) 84 LW 458 : (1971) 2 MLJ 132
High Courts19 Feb 1971Dismissed
P. Shankerlal Vs Joint Commercial Tax Officer Sowcarpet II Division and Another
Madras High Court · (1972) 29 STC 510
High Courts18 Feb 1971
Periasami Naicker Vs Sella Pillai
Madras High Court · AIR 1971 Mad 466 : (1971) 84 LW 513
Transfer of Property Act, 1882 — Section 53
High Courts17 Feb 1971
Muthu Venkatarama Reddiar Vs Vardaraja Kounder
Madras High Court · AIR 1971 Mad 471 : (1971) 84 LW 452 : (1971) 84 LW 432 : (1971) 2 MLJ 128
Evidence Act, 1872 — Section 61, 62, 63, 65, 66
High Courts17 Feb 1971Dismissed
Manickam Pillai Vs The Commissioner, Municipality
Madras High Court · (1971) LW(Cri) 108
High Courts17 Feb 1971
Kumari Karuppayee Vs Mothi Mondi Ambalam
Madras High Court · (1971) 1 MLJ 495
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts17 Feb 1971
The Erode Co-operativfe Motor Transport Society (for Harijans) Ltd. Erode and Others Vs The State Transport Appellate Tribunal, Madras I and Others
Madras High Court · AIR 1972 Mad 93
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 46, 47(1), 48(1), 68, 68(1)Tamil Nadu Motor Vehicles Rules, 1940 — Rule 155
High Courts16 Feb 1971
A.K. Velan Vs Narayanan and Co. (P) Ltd.
Madras High Court · AIR 1972 Mad 118 : (1971) 84 LW 646
High Courts16 Feb 1971
Ottakara Samban Vs Palmuthiah Kudumban and Others
Madras High Court · (1971) 84 LW 781 : (1972) 1 MLJ 120
Madras Proprietary Estates Village Service Act, 1894 — Section 10
High Courts15 Feb 1971
In Re: V. Veerappan
Madras High Court · (1971) CriLJ 1397
Penal Code, 1860 (IPC) — Section 477A
High Courts15 Feb 1971Allowed
N.K.M. Kader Saheb Vs Alwar Thevar and others
Madras High Court · AIR 1971 Mad 413
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(a)
High Courts15 Feb 1971Allowed
V.K. Batcha Mohideen Vs Joint Commercial Tax Officer
Madras High Court · (1971) 28 STC 450
Penal Code, 1860 (IPC) — Section 408