High Courts25 Jan 1971
State by Public Prosecutor and Nagammal Vs Karuppanna Thevar and Others
Madras High Court · (1972) 1 MLJ 26
Criminal Procedure Code, 1898 (CrPC) — Section 417Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,763 of 5,229
High Courts21 Jan 1971
The Government of Madras and Another Vs Mangayarakarsi Ammal and Others
Madras High Court · AIR 1971 Mad 456 : (1971) 84 LW 241
High Courts19 Jan 1971
V. Kalyana Rama Iyer etc. Vs The State of Madras
Madras High Court · (1972) 85 LW 882 : (1972) 1 MLJ 81
Income Tax Act, 1922 — Section 16(3)(a)(iii)
High Courts19 Jan 1971
G. Gopala Chettiar Vs N. Giriappa Gowder
Madras High Court · AIR 1972 Mad 36 : (1971) 84 LW 464 : (1971) 2 MLJ 481
Transfer of Property Act, 1882 — Section 54, 55(1)
High Courts12 Jan 1971
The Madurai Municipality Vs K. Viswanathan and Another
Madras High Court · (1972) 85 LW 230 : (1972) 1 MLJ 322
Tamil Nadu District Municipalities Act, 1920 — Section 354
High Courts11 Jan 1971
Jamia Masjid Mosque, Karur Vs Syed Anwar Batcha Sahib and Others
Madras High Court · AIR 1971 Mad 481 : (1971) 84 LW 437
High Courts08 Jan 1971
Erode Transports (P.) Ltd. Vs Sadasivam Motor Transports (P.) Ltd. and Another
Madras High Court · (1971) 2 MLJ 74
Constitution of India, 1950 — Article 226
High Courts08 Jan 1971
Rajamanickam Vs State
Madras High Court · (1971) CriLJ 1493
Penal Code, 1860 (IPC) — Section 380, 457, 75
High Courts08 Jan 1971
Chelliah Thevar (died) and Others Vs Muthirulappa Kudumban
Madras High Court · AIR 1971 Mad 496 : (1971) 84 LW 455 : (1971) 2 MLJ 131
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts06 Jan 1971
Damodaraswami Naicker Vs Sundararajan and Others
Madras High Court · (1972) 85 LW 236 : (1972) 1 MLJ 346
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 56Limitation Act, 1963 — Section 19
High Courts06 Jan 1971
The Radhaswami Charitable Society and Another Vs The Authorised Officer Land Reforms
Madras High Court · (1971) 84 LW 379 : (1971) 2 MLJ 35
Income Tax Act, 1922 — Section 4(3)Transfer of Property Act, 1882 — Section 6(4)
High Courts06 Jan 1971
P. Gopalakrishna Naidu Vs The State of Madras
Madras High Court · (1972) 1 MLJ 153
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 14, 151Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1908 — Article 181
High Courts05 Jan 1971
In Re: Self Help Private Industrial Estate Private Ltd.
Madras High Court · (1972) 42 CompCas 605 : (1972) 85 LW 909 : (1972) 85 LW 809
Companies Act, 1956 — Section 171
High Courts05 Jan 1971
J. Pattammal Vs The Collector of Madras and Another
Madras High Court · AIR 1972 Mad 158 : (1972) ILR (Mad) 128 : (1971) 84 LW 803
Land Acquisition Act, 1894 — Section 4(1), 5Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 51
High Courts24 Dec 1970
Francis Xavier Vs Divisional Operating Superintendent, Movement, Southern Railway
Madras High Court · (1971) 84 LW 277 : (1971) 2 MLJ 21
Limitation Act, 1963 — Section 5Payment of Wages Act, 1936 — Section 17
High Courts24 Dec 1970Dismissed
In Re: T. Das alias Ramadoss
Madras High Court · (1971) LW(Cri) 1
Criminal Procedure Code, 1898 (CrPC) — Section 190, 337, 337(1)Penal Code, 1860 (IPC) — Section 120B, 161, 165, 165A, 216A
High Courts21 Dec 1970
The Tinnevelly-Tuticorin Electric Supply Co. Ltd. Vs Industrial Tribunal and S. Raman
Madras High Court · (1975) 1 LLJ 312
Industrial Disputes Act, 1947 — Section 33Penal Code, 1860 (IPC) — Section 109, 408
High Courts21 Dec 1970Dismissed
Srinivasa Naicker and Another Vs A.N. Nagappa Chettiar
Madras High Court · (1971) 41 CompCas 550
Companies Act, 1956 — Section 446
High Courts18 Dec 1970
E. Venkatakrishna Reddy and Others Vs Amarababu and Others
Madras High Court · (1972) 85 LW 99 : (1971) 2 MLJ 466
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts18 Dec 1970
Rangaswamy Gounder by Guardian, mother, Kandiammal Vs Rakkayee Ammal
Madras High Court · (1971) 84 LW 724 : (1972) 1 MLJ 25
Hindu Succession Act, 1956 — Section 11