High Courts24 Nov 1970Dismissed
P. Kondish Chetty and Another Vs The Commissioner of Police, Madras and Another
Madras High Court · (1971) LW(Cri) 92
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,765 of 5,229
High Courts23 Nov 1970
Saradambal Ammal Vs A.M. Natesa Mudaliar
Madras High Court · (1971) 84 LW 830 : (1972) 1 MLJ 244
Transfer of Property Act, 1882 — Section 32
High Courts23 Nov 1970
G. Gomathisankara Dikshithar Vs The Assistant Collector, Cheranmahadevi, Tirunelveli District and Others
Madras High Court · AIR 1971 Mad 353 : (1971) ILR (Mad) 240 : (1971) 84 LW 214 : (1971) 1 MLJ 328
Tamil Nadu Panchayats Act, 1994 — Section 12(1), 17(1), 19
High Courts20 Nov 1970Allowed
Public Prosecutor Vs K.N. Ramachandran and Another
Madras High Court · (1970) 11 MAD CK 0026
Prevention of Food Adulteration Act, 1954 — Section 13, 16(1)(a)(1), 16(1)(a)(i), 2(1), 2(ix)(j)
High Courts20 Nov 1970Allowed
State by Public Prosecutor Vs K.M. Krishnan
Madras High Court · (1970) 11 MAD CK 0008
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 2, 2(1)(a), 7(1)
High Courts16 Nov 1970
Lodd Balamukundas Vs K. Kothandapani and Others
Madras High Court · AIR 1971 Mad 422 : (1971) 84 LW 172
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1), 26
High Courts13 Nov 1970
K.S. Abdullah Vs S. Srinivasan
Madras High Court · (1971) 84 LW 431 : (1971) 1 MLJ 385
High Courts13 Nov 1970
In Re: Thangavelu Asari
Madras High Court · (1971) LW(Cri) 54
Criminal Procedure Code, 1898 (CrPC) — Section 471Penal Code, 1860 (IPC) — Section 302
High Courts12 Nov 1970Dismissed
Official Liquidator Vs Bharatpur Princesses' Trust and Another
Madras High Court · (1971) 41 CompCas 978
Companies Act, 1956 — Section 125
High Courts11 Nov 1970
In Re: Vasudevan
Madras High Court · (1971) 1 MLJ 240
Penal Code, 1860 (IPC) — Section 409
High Courts10 Nov 1970
K. Ishaq Sheriff Saheb Vs Mumtaz Begum and Others
Madras High Court · (1971) 84 LW 299 : (1971) 1 MLJ 362
High Courts09 Nov 1970
Thenappa Chettiar Vs Andiyappa Chettiar
Madras High Court · (1971) 84 LW 185 : (1971) 1 MLJ 214
High Courts06 Nov 1970
In Re: Jeyadevan
Madras High Court · (1971) 1 MLJ 497
Penal Code, 1860 (IPC) — Section 182, 379
High Courts06 Nov 1970Dismissed
Indukuru Venkataramaiah Chetty Vs Pyda Adiseshachalam Chetti and others
Madras High Court · AIR 1971 Mad 354
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(b)
High Courts06 Nov 1970Dismissed
In Re: Khan
Madras High Court · (1971) LW(Cri) 205
Citizenship Act, 1955 — Section 9(2)Constitution of India, 1950 — Article 5Foreigners Act, 1946 — Section 14, 2, 3, 3(2)(e)(iii), 5
High Courts04 Nov 1970
Solomon and Others Vs Muthiah and Others
Madras High Court · (1974) 1 MLJ 53
Married Womens Property Act, 1874 — Section 2Succession Act, 1925 — Section 13, 17, 2, 29, 29(1)