High Courts03 Nov 1970
S. Rangayya Goundar (died) and Others Vs Karuppa Naicker and Others
Madras High Court · (1971) 84 LW 137 : (1971) 1 MLJ 358
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,766 of 5,229
High Courts03 Nov 1970
Shri Thyagrabrahma Mahotsava Sabha, Governing Body, Thiruvaiyaru Vs V. Venkatesan
Madras High Court · AIR 1971 Mad 274 : (1971) 84 LW 5 : (1971) 84 LW 45
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts02 Nov 1970
D. Subramaniam Vs Assistant Controller of Estate Duty and Others
Madras High Court · AIR 1971 Mad 314 : (1971) 80 ITR 281 : (1971) 84 LW 419 : (1971) 2 MLJ 71
Ceylon Exchange Control Act, 1953 — Section 22, 7, 8Estate Duty Act, 1953 — Section 73(3)
High Courts02 Nov 1970
M.P. Lokiah and Others Vs V.M. Jayaram Naidu
Madras High Court · (1971) 2 MLJ 155
Arbitration Act, 1940 — Section 34
High Courts02 Nov 1970
The Director-General of Posts and Telegraphs Vs N. Natarajan and Another
Madras High Court · (1971) 84 LW 436 : (1971) 2 MLJ 79
High Courts02 Nov 1970Dismissed
V. Balaraman Vs Venkatadri Naidu and Others
Madras High Court · (1971) LW(Cri) 208
Penal Code, 1860 (IPC) — Section 211
High Courts30 Oct 1970
Karuppa Goundar Vs Chinna Angappa Goundar
Madras High Court · (1971) 84 LW 143 : (1971) 1 MLJ 252
High Courts30 Oct 1970
Sinnaiyan and Others Vs The Union Territory of Pondicherry and Another
Madras High Court · (1971) 1 MLJ 342
Constitution of India, 1950 — Article 226
High Courts30 Oct 1970
Srinivasa Ginning Factory, Srivilliputtur Vs The Madras State Electricity Board
Madras High Court · AIR 1971 Mad 309 : (1971) 84 LW 84
Electricity (Supply) (Amendment) Act, 1966 — Section 60ALimitation Act, 1963 — Article 14, 15
High Courts28 Oct 1970Allowed
Somasundara Nadar Vs The Government of Tamil Nadu
Madras High Court · (1971) LW(Cri) 113
High Courts27 Oct 1970
The Rishiyur Panchayat Vs The Revenue Divisional Officer and Others
Madras High Court · (1971) 1 MLJ 341
High Courts27 Oct 1970
Shanmugathammal and Others etc. Vs Valliappan alias Vallinayagam and Others
Madras High Court · (1971) 84 LW 879 : (1971) 2 MLJ 149
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2(aa)
High Courts23 Oct 1970
Natarajan Vs Chandmull Amarchand by Power-of-Attorney, K. Milopchand and Another
Madras High Court · (1971) 84 LW 361 : (1971) 1 MLJ 474
High Courts23 Oct 1970
Sarojini Vs Doraisami Chettiar and Others
Madras High Court · (1971) LW(Cri) 201
Evidence Act, 1872 — Section 50Hindu Marriage Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 109, 494
High Courts22 Oct 1970Dismissed
Vidyanandaswamiar and Others Vs State of Madras and Others
Madras High Court · (1971) ILR (Mad) 483
Madras Estates Land (Third Amendment) Act, 1936 — Section 5Madras Inams (Assessment) Act, 1956 — Section 2, 3, 3(1), 3(2), 3(3)Madras Inams (Assessment) Rules, 1957 — Rule 10, 12, 6, 7, 9
High Courts22 Oct 1970Dismissed
In Re : Perumal Thevar
Madras High Court · (1970) LW(Cri) 292
Penal Code, 1860 (IPC) — Section 302
High Courts22 Oct 1970Dismissed
Vidyanandaswamiar and others Vs State of Madras and another
Madras High Court · AIR 1971 Mad 355
High Courts22 Oct 1970
K. Satyamurti and Others Vs The State of Madras and Others
Madras High Court · AIR 1971 Mad 385 : (1971) 84 LW 309
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 1(4), 2(9)
High Courts22 Oct 1970
The Management of Nagapattinam Electric Supply Co. Ltd., Madras and Another Vs The State of Madras
Madras High Court · AIR 1971 Mad 358 : (1971) ILR (Mad) 651 : (1971) 84 LW 822 : (1971) 2 MLJ 347
Constitution of India, 1950 — Article 14, 19(1), 31(2)Government of India Act, 1935 — Section 299(2)Income Tax Act, 1922 — Section 10(2)
High Courts22 Oct 1970
K. Ganapathy Vs Vaidyalingam
Madras High Court · AIR 1971 Mad 425 : (1971) 84 LW 167
Limitation Act, 1908 — Section 19, 19(1)