High Courts18 Sept 1970
P. Ramaswami Vs M. Karcnaaidhi
Madras High Court · (1970) LW(Cri) 245
Penal Code, 1860 (IPC) — Section 500
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,768 of 5,229
High Courts18 Sept 1970
P. Govindaswami Padayachi Vs Sri Suryanarayanaswami Devasthanam
Madras High Court · (1971) 84 LW 369 : (1971) 2 MLJ 34
High Courts16 Sept 1970
The Management of Sri Sivasakthi Bus Service Vs P. Gopal and Another
Madras High Court · AIR 1971 Mad 434 : (1971) 84 LW 403 : (1971) 2 MLJ 83
Industrial Disputes Act, 1947 — Section 33
High Courts15 Sept 1970
R.M. Seshadri Vs K.K. Chari
Madras High Court · (1971) 84 LW 49 : (1971) 1 MLJ 90
High Courts15 Sept 1970
The Accommodation Controller, Madras Vs G. Rukmani Ammal
Madras High Court · AIR 1971 Mad 342 : (1971) ILR (Mad) 221 : (1971) 84 LW 90
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3(10), 3(3)
High Courts14 Sept 1970
Srinivasa Perumal and Others Vs Sellapapammal
Madras High Court · (1971) 1 MLJ 194
High Courts14 Sept 1970
K.V. Subbiah Vs T. Chalapathi Rao
Madras High Court · (1971) 2 MLJ 246
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
High Courts10 Sept 1970
M. Avanashiappa Gounder Vs K.C.P. Muthulakshmi Ammal
Madras High Court · AIR 1971 Mad 436 : (1971) 1 MLJ 37
High Courts10 Sept 1970
The Director of School Education Government of Tamil Nadu and Another Vs Rev. Brother G. Arogiasamy S.H.J.
Madras High Court · AIR 1971 Mad 440 : (1971) ILR (Mad) 633 : (1971) 84 LW 195 : (1971) 1 MLJ 325
Constitution of India, 1950 — Article 15(1), 19, 29(2), 30(1)
High Courts10 Sept 1970Allowed
In Re: K. Hastimal
Madras High Court · (1970) LW(Cri) 234
Customs Act, 1962 — Section 135(b)(ii)
High Courts10 Sept 1970Allowed
State, by Public Prosecutor Vs Irudayan
Madras High Court · (1970) LW(Cri) 224
Prevention of Food Adulteration Rules, 1955 — Rule 23
High Courts09 Sept 1970
S.P. Mohammad Vs The Commissioner of Land Revenue, Board of Revenue (Land Revenue) and Another
Madras High Court · (1971) 1 MLJ 26
High Courts03 Sept 1970
In Re: Devakumar and Others
Madras High Court · (1972) 1 MLJ 200
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 7(1)
High Courts03 Sept 1970
Mohammed Hussain Vs A.K.M. Pitchai
Madras High Court · (1971) ILR (Mad) 910 : (1970) 83 LW 775 : (1970) 2 MLJ 663
Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18
High Courts02 Sept 1970
Kodambakkan Panchayat Vs The Inspector of Panchayats and Another
Madras High Court · (1971) 1 MLJ 184
High Courts01 Sept 1970Dismissed
In Re : M. Rajamani, Manager, Indian National Fire Works P. No. 31 Inam Gangarakottal, Elayirampannal Post, Ramanathapuram Dt. and Another
Madras High Court · (1970) LW(Cri) 231
Factories Act, 1948 — Section 2, 61
High Courts01 Sept 1970Dismissed
In Re: P.S. Mani
Madras High Court · (1971) LW(Cri) 226
Customs Act, 1962 — Section 126P(2), 126P(2)(ii), 135(b)(1)
High Courts01 Sept 1970
Chiarman of Manging Committee of the Smt. Dev Kunwar Nanalal Bhatt Vaishnav College for Women Vs Mrs. Aleyamma Thomas
Madras High Court · (1971) 84 LW 197 : (1971) 1 MLJ 76
High Courts01 Sept 1970
Munia Goundar Vs Palani Goundar and Others
Madras High Court · (1971) 1 MLJ 181