High Courts28 Aug 1970
K.M. Sundaram, Executive Committee Member, Communist Party of India, Tamil Nadu Committee Vs Inspector-General of Police and Others
Madras High Court · (1971) 1 MLJ 196
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,769 of 5,229
High Courts27 Aug 1970
D.N. Kamakshian Setty Vs The Financial Advisor and Chief Accounts Officer, Southern Railway
Madras High Court · (1971) 84 LW 303 : (1971) 1 MLJ 500
High Courts27 Aug 1970
K.R. Savundappa Chettiar Vs K.M. Indrani Ammal and another
Madras High Court · (1970) 08 MAD CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106, 108(g), 111(h)
High Courts26 Aug 1970Allowed
P.N.S. Mani Vs S. Govindan
Madras High Court · (1970) LW(Cri) 281
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)Penal Code, 1860 (IPC) — Section 193
High Courts21 Aug 1970
Nachimuthu Gounder Vs Avalnaickenpatti Co-operative Society and Another
Madras High Court · (1970) 83 LW 793 : (1971) 1 MLJ 24
High Courts20 Aug 1970
Kamalammal Vs M. Kanthamma
Madras High Court · (1971) 84 LW 46 : (1971) 1 MLJ 471
High Courts19 Aug 1970Allowed
In Re : Murugan
Madras High Court · (1970) LW(Cri) 233
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts18 Aug 1970
Public Prosecutor, Madras Vs Javantharaj Guleeha and Another
Madras High Court · (1970) LW(Cri) 264
Constitution of India, 1950 — Article 366
High Courts18 Aug 1970
Ammaponnammal Vs Shanmugam Pillai (Died) and Others
Madras High Court · AIR 1971 Mad 370 : (1971) 84 LW 145 : (1971) 1 MLJ 272
High Courts17 Aug 1970Allowed
Khedu Mahte Vs The State of Bihar
Madras High Court · (1971) LW(Cri) 153
Penal Code, 1860 (IPC) — Section 143, 149, 379
High Courts14 Aug 1970Allowed
Kamadhenu Metal Rolling Mills (P.) Limited Vs The State of Tamil Nadu
Madras High Court · (1971) 84 LW 373 : (1971) 27 STC 536
High Courts14 Aug 1970
Sengoda Nadar Vs Doraiswami Gounder and Others
Madras High Court · AIR 1971 Mad 380 : (1970) 83 LW 728
High Courts14 Aug 1970
Khamadenu Metal Rolling Mills (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1971) 1 MLJ 505
High Courts14 Aug 1970
Ranganayaki Ammal and Others Vs P. Natesa Mudali
Madras High Court · AIR 1971 Mad 277 : (1971) 84 LW 212 : (1971) 2 MLJ 19
Civil Procedure Code, 1908 (CPC) — Section 2(11)Limitation Act, 1908 — Article 182
High Courts12 Aug 1970
Arumugam Chettiar Vs Sadasivam Pillai and Others
Madras High Court · AIR 1971 Mad 321 : (1970) 83 LW 779 : (1971) 1 MLJ 228(1)
High Courts10 Aug 1970
N. Yesudiyan Nadar Vs The Assistant Inspector of Labour
Madras High Court · (1971) CriLJ 437
Motor Transport Workers Act, 1961 — Section 36, 4, 4(l)
High Courts10 Aug 1970
V.R. Thulasai Sah (died) and Others Vs Sri Katchapeswaraswamy Devasthanam and Others
Madras High Court · (1970) 83 LW 678 : (1970) 2 MLJ 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Madras Hindu Religious Endowments Act, 1926 — Section 73
High Courts10 Aug 1970
A. Sengayan Chettiar Vs State of Tamil Nadu and Others
Madras High Court · (1971) 84 LW 96 : (1971) 1 MLJ 21
High Courts07 Aug 1970
Varadammal and Another Vs Ambalal J. Vyas and Others
Madras High Court · AIR 1971 Mad 371 : (1971) 84 LW 45 : (1971) 1 MLJ 65
Transfer of Property Act, 1882 — Section 52