High Courts15 Apr 1974
Ramachandra Chettiar Vs G.M. Ramaswami Chettiar and Another
Madras High Court · (1978) 87 LW 885 : (1974) 2 MLJ 320
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,685 of 5,229
High Courts11 Apr 1974
Misrimal Hansraj Vs Union of India (UOI)
Madras High Court · (1975) 1 MLJ 188
Criminal Procedure Code, 1973 (CrPC) — Section 517Customs Act, 1962 — Section 135(b)(ii)
High Courts11 Apr 1974
T.C. Purushothaman and Another Vs D.V. Krishnan and Others
Madras High Court · (1974) 2 MLJ 246
High Courts11 Apr 1974Partly Allowed
O. Ramalingam and Others Vs The Director, Daily Thanthi, Madras and Another
Madras High Court · AIR 1975 Mad 309 : (1975) ILR (Mad) 253 : (1978) 87 LW 763 : (1974) 87 LW 763
Constitution of India, 1950 — Article 194
High Courts11 Apr 1974Dismissed
In Re: Thirugnanam and Ramasamy
Madras High Court · (1974) LW(Cri) 200
Penal Code, 1860 (IPC) — Section 149, 256, 302, 326, 34
High Courts10 Apr 1974
The General Assurance Society Ltd. Vs Jayalakhmi Ammal and Others
Madras High Court · (1975) ACJ 159 : (1975) 88 LW 758 : (1975) 1 MLJ 148
Motor Vehicles Act, 1939 — Section 95
High Courts10 Apr 1974Dismissed
General Assurance Society Ltd. Vs Jayalakshmi Ammal and Others
Madras High Court · AIR 1975 Mad 198 : (1975) 88 LW 758 : (1975) 1 MLJ 5
Motor Vehicles Act, 1939 — Section 110A, 110B, 110C(2A), 95, 96(2)
High Courts09 Apr 1974
Major D. Aranha Vs Universal Radiators and Others
Madras High Court · (1975) 1 LLJ 254
Industrial Disputes Act, 1947 — Section 33CPayment of Bonus Act, 1965 — Section 22, 39
High Courts09 Apr 1974Allowed
A. Chinnaswamy Gounder Vs Chinnaswami Gounder and Others
Madras High Court · AIR 1975 Mad 73 : (1975) 88 LW 138
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 19A
High Courts04 Apr 1974
A.N. Parasuram by his duly constituted agent A.P. Narayanan Vs C.S. Rajavelan and Others
Madras High Court · (1974) 2 MLJ 388
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 6
High Courts04 Apr 1974
T.P.K. Natesan Chettiar Vs Achiyayee Ammal
Madras High Court · AIR 1975 Mad 202 : (1975) 88 LW 274 : (1975) 1 MLJ 142
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 4(1)
High Courts04 Apr 1974
The Commissioner for Hindu Religious and Charitable Endowments, Madras-34 Vs P.R. Jagnnatha Rao and others
Madras High Court · (1974) ILR (Mad) 597
Trusts Act, 1882 — Section 1
High Courts04 Apr 1974Allowed
The Commissioner for Hindu Religious and Charitable Endowments Vs P.R. Jagannatha Rao and Others
Madras High Court · (1974) ILR (Mad) 597
Civil Procedure Code, 1908 (CPC) — Section 92Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 84, 84(1), 9Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63, 63(1)
High Courts03 Apr 1974
The Management of Rajagopal Transport (P) Limited Vs The State Government of Tamil Nadu and Others
Madras High Court · (1974) 2 LLJ 154
Constitution of India, 1950 — Article 226
High Courts03 Apr 1974
Srinivasa Roadways, Madurai Vs Saroja and Others
Madras High Court · AIR 1975 Mad 126 : (1975) 88 LW 144
Motor Vehicles Act, 1939 — Section 110A, 110B, 96(2)
High Courts03 Apr 1974
Srinivasa Roadways Vs Saroja and Others Srinivasa Roadways and Another Vs Thylambal and Others The Madras Motor and General Insurance Company Limited Vs Saroja and Others Thylambal and Others Vs Srinivasa Roadways and Others Srinivasa Roadways and Another Vs S. Jayachandran through his father and next friend Swaminathan and Others
Madras High Court · (1975) 88 LW 144 : (1974) 2 MLJ 364
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 96
High Courts02 Apr 1974Dismissed
Prabhakaran and Others Vs T.P.S.H. Selva Saroja and Others
Madras High Court · (1978) 48 CompCas 503 : (1975) 88 LW 732
Companies Act, 1956 — Section 397, 398, 402
High Courts02 Apr 1974
Salem Malai Murasu Vs Employees State Insurance Corporation and Another
Madras High Court · (1975) 88 LW 762 : (1975) 1 MLJ 242
Employees State Insurance Act, 1948 — Section 75(2)Limitation Act, 1963 — Article 137
High Courts02 Apr 1974
V.V. Dorairaj Vs The Regional Transport Officer Vellore and another
Madras High Court · (1974) 04 MAD CK 0038
Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 4(1)
High Courts02 Apr 1974Allowed
Mrs. Valerie Theresa Persich Vs Mervyn Aloysius Persich
Madras High Court · AIR 1975 Mad 322 : (1975) ILR (Mad) 132 : (1975) 88 LW 23
Divorce Act, 1869 — Section 22, 37, 41, 42