COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,684 of 5,229

High Courts26 Apr 1974

Muniammal Vs G. Mohan and Others

Madras High Court · (1974) 2 MLJ 258

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High Courts26 Apr 1974

Samiappan Vs Ramaswamy Gounder

Madras High Court · (1974) 2 MLJ 392

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 28

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High Courts25 Apr 1974

Thilagavathi and Others Vs Sundaram and Another

Madras High Court · (1974) ACJ 491 : (1978) 87 LW 630 : (1974) 87 LW 630 : (1974) 2 MLJ 427

Motor Vehicles Act, 1988 — Section 100A, 2, 2(24), 95(1)

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High Courts24 Apr 1974

Employees' State Insurance Corporation Vs Simson and Mc Conechy (India) (P) Ltd. and Another

Madras High Court · (1975) 1 LLJ 225 : (1975) 88 LW 123

Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts24 Apr 1974Dismissed

In Re : Samsudeen

Madras High Court · (1974) LW(Cri) 153

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High Courts22 Apr 1974Dismissed

Sulochana and Others Vs The Pandiyan Bank Ltd. and Another

Madras High Court · AIR 1975 Mad 70

Contract Act, 1872 — Section 11Negotiable Instruments Act, 1881 (NI) — Section 26Transfer of Property Act, 1882 — Section 58

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High Courts19 Apr 1974Dismissed

K. Krishnaswami Gounder Vs Palani Gounder

Madras High Court · AIR 1975 Mad 197

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)

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High Courts19 Apr 1974

K.A. Loganatha Naicker Vs S.R. Balasundaram Mudaliar

Madras High Court · (1978) 87 LW 609 : (1974) 87 LW 609 : (1974) 2 MLJ 256

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c), 10(3)(e), 3(e)

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High Courts19 Apr 1974

Veerabadra Pillai Vs Rajeswari Vadachalam

Madras High Court · (1975) 88 LW 88 : (1975) 88 LW 8 : (1974) 2 MLJ 398

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5

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High Courts19 Apr 1974Allowed

M. Palaniappa Pillai Vs M.M. Pambana Gounder and Others

Madras High Court · AIR 1975 Mad 245 : (1975) 88 LW 338

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 63

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High Courts19 Apr 1974

K.K.S. Krishnan Chettiar Vs The Deputy Commissioner for Hindu Religious and Charitable Endowments (Admn.) Department, Nungambakkam, Madras-34 and another

Madras High Court · (1974) 04 MAD CK 0010

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts18 Apr 1974Dismissed

Balaji Cine Enterprises and Others Vs Sakthi Talkies and Another

Madras High Court · (1974) ILR (Mad) 464

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 12, 12(4), 9

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High Courts18 Apr 1974Dismissed

Union of India (UOI) and Another Vs A. Venkataiah

Madras High Court · AIR 1975 Mad 119 : (1975) 88 LW 83

Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 73

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High Courts18 Apr 1974

Union of India (UOI) and Another Vs A. Venkataiah.

Madras High Court · (1975) ILR (Mad) 278 : (1975) 88 LW 83 : (1974) 2 MLJ 371

Civil Procedure Code, 1908 (CPC) — Section 33, 34, 80Railways Act, 1989 — Section 78B

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High Courts17 Apr 1974

The Managiri Village Panchayat and Others Vs The Government of Tamil Nadu and Others

Madras High Court · (1975) 1 MLJ 107

Tamil Nadu District Municipalities Act, 1920 — Section 4(5)Tamil Nadu Panchayats Act, 1958 — Section 3(2)(b)

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High Courts17 Apr 1974

Sambasivan and Others Vs Inspector of Railway Protection Force

Madras High Court · (1976) CriLJ 36

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High Courts16 Apr 1974Allowed

Swaminathan and Another Vs Mari Ammal and Another

Madras High Court · (1974) ACJ 412

Motor Vehicles Act, 1988 — Section 110A

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High Courts16 Apr 1974

Natarajan and Others Vs C. S. Loganathan (deaceased) and Others

Madras High Court · (1976) 1 MLJ 268(1)

Companies Act, 1956 — Section 82

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High Courts16 Apr 1974

Koneridoss Vs N. Subbiah Naidu and Others

Madras High Court · (1974) 2 MLJ 252

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High Courts15 Apr 1974

The Palni Muslim Dharmaparipalana Sangam and Others Vs The Tamil Nadu Wakf Board and Others

Madras High Court · (1975) 1 MLJ 201

Waqf Act, 1954 — Section 15

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