COURT ARCHIVE

Madras High Court judgments

1,04,573 judgments · page 3,683 of 5,229

High Courts17 Jun 1974

The Board of Revenue, by the Commissioner of Land Revenue, Prohibition, Excise and Settlement Estates and Another Vs P. Machia Thevar and Another

Madras High Court · (1974) ILR (Mad) 510 : (1975) 1 MLJ 130

Madras Estates Land Act, 1908 — Section 3(2)(d)

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High Courts17 Jun 1974

Employees' State Insurance Corporation Vs The Management of Sri Sakthi Textiles (Private) Limited

Madras High Court · (1975) 1 MLJ 127

Employees State Insurance Act, 1948 — Section 2(9)

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High Courts17 Jun 1974

Employees' State Insurance Corporation Vs Sri Sakthi Textiles (P) Limited

Madras High Court · (1975) ILR (Mad) 31 : (1975) 1 LLJ 388 : (1975) 88 LW 765

Employees State Insurance Act, 1948 — Section 2, 75

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High Courts16 Jun 1974

In re Selvi and Another

Madras High Court · (1975) CriLJ 113

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High Courts08 May 1974

Dharangadhara Chemical National Workers' Union Vs Industrial Tribunal and Others

Madras High Court · (1975) 1 LLJ 251

Payment of Bonus Act, 1965 — Section 3, 4, 5, 6, 7

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High Courts02 May 1974Dismissed

In Re : Jothi alias Moses

Madras High Court · (1974) 05 MAD CK 0005

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts02 May 1974Dismissed

C. Kalahasti Vs P.C. Munuswami Chetti

Madras High Court · AIR 1975 Mad 3 : (1973) ILR (Mad) 671 : (1975) 88 LW 170

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1, 100, 104(2), 105

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High Courts02 May 1974Allowed

Sri Kapaleeswarar Temple, Mylapore Vs T. Tirunavukarasu

Madras High Court · AIR 1975 Mad 164 : (1975) ILR (Mad) 347 : (1978) 87 LW 647 : (1974) 87 LW 647

Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18

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High Courts02 May 1974

The District Official Receiver Vs Lakshmi Ammal and Others

Madras High Court · (1974) 2 MLJ 397

Provincial Insolvency Act, 1920 — Section 53, 54, 75(1)

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High Courts30 Apr 1974

A.R. Veerappa Gounder Vs Sengoda Gounder

Madras High Court · (1975) 1 MLJ 53

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18

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High Courts30 Apr 1974

Sadagopa Ramanuja Jeer the present Madathipathi and Adheenakartha of Srivalliputhur Manavala Mahamuni Mutt Vs Sri Koil Kandadai Vathula Annan Sri Rengachari Swamigal through Sri V. S. Rangaswami Iyengar, Advocate

Madras High Court · (1974) 2 MLJ 377

Limitation Act, 1963 — Section 15Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 41

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High Courts30 Apr 1974Allowed

Venkatammal Vs Sinna Venkatarama Chettiar and Others

Madras High Court · AIR 1975 Mad 316 : (1975) ILR (Mad) 197 : (1978) 87 LW 748 : (1974) 87 LW 748

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High Courts30 Apr 1974

A. Subramaniam Vs The District Collector of Salem Dt. and others

Madras High Court · (1974) 04 MAD CK 0007

Tamil Nadu Panchayats Act, 1958 — Section 60(1)

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High Courts30 Apr 1974

P. D. Balasubramaniam Vs The Corporation of Madras

Madras High Court · (1975) 88 LW 151 : (1974) 2 MLJ 394

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High Courts29 Apr 1974

S. Natarajan Vs The Superintendent of Police and Another

Madras High Court · (1975) 2 LLJ 403 : (1975) 88 LW 434

Constitution of India, 1950 — Article 226

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High Courts29 Apr 1974

S. Natarajan Vs The Superintendent of Police and Others

Madras High Court · (1975) 1 MLJ 112

Constitution of India, 1950 — Article 226

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High Courts29 Apr 1974

S. Ramamurthi Vs V. Rangachari and Others R. Nagaraja Gurukkal, A. Kandaswami and Another and D. Kuppuswami Mudaliar and Others Vs The Commissioner for Hindu Religious and Charitable Endowments and Others

Madras High Court · (1975) 88 LW 814 : (1975) 1 MLJ 407

Central Excises and Salt Act, 1944 — Section 35Income Tax Act, 1922 — Section 33(4)Motor Vehicles Act, 1988 — Section 64

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High Courts29 Apr 1974

D.P.F. Textiles Private Ltd. Mettupalayam Road, Coimbatore 11 Vs The Town Panchayat Vellakinar and others

Madras High Court · (1974) 04 MAD CK 0044

Tamil Nadu Panchayats Act, 1958 — Section 125

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High Courts29 Apr 1974

M. Ramachandran and Others Vs State of Madras

Madras High Court · (1973) ILR (Mad) 499 : (1978) 87 LW 791 : (1974) 2 MLJ 313

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High Courts26 Apr 1974

Gopalakrishna Pillai and Another Vs Maruthappan alias Susintharan and Others

Madras High Court · (1974) 2 MLJ 345

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