High Courts11 Jul 1974Dismissed
Srinivasa Naicker Vs Rangaswami Naicker and another
Madras High Court · (1974) 07 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 31, 100
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,681 of 5,229
High Courts10 Jul 1974
R. Thirumoorthy Vs The Collector and Others
Madras High Court · (1978) 87 LW 759 : (1974) 2 MLJ 429
Constitution of India, 1950 — Article 226
High Courts10 Jul 1974
Union of India (UOI) Vs N.R. Venkatarama Naidu
Madras High Court · (1975) ILR (Mad) 33 : (1975) 88 LW 378 : (1975) 1 MLJ 345
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Jul 1974Allowed
The Assistant Commercial Tax Officer Poonamallee Check Post and Another Vs W.H. Deeth and Company and Another
Madras High Court · (1975) 35 STC 396
Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 44, 45, 46
High Courts09 Jul 1974
A.S.M. Abdul Jabbar Sahib and another Vs Mohammad Murtuza Hussain and others
Madras High Court · (1974) 07 MAD CK 0032
Waqf Act, 1954 — Section 55(2)
High Courts08 Jul 1974
Darasuram Town Panchayat Vs Thangarajan
Madras High Court · (1975) 88 LW 175
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts08 Jul 1974
P.K. Ramalingam Vs Ravindran and others
Madras High Court · (1974) 07 MAD CK 0031
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(1)
High Courts08 Jul 1974Dismissed
Rajan and Others Vs Kannikonda Reddiar and Another
Madras High Court · AIR 1975 Mad 117 : (1975) 88 LW 205 : (1975) 1 MLJ 26
High Courts05 Jul 1974Allowed
Raju and Others Vs L. Kumaramuthu
Madras High Court · AIR 1975 Mad 1 : (1978) 87 LW 653 : (1974) 87 LW 653
Limitation Act, 1963 — Article 1
High Courts04 Jul 1974
Soumyanarayanan Vs Jayalakshmi Ammal
Madras High Court · (1975) ILR (Mad) 401 : (1975) 88 LW 137 : (1975) 1 MLJ 18
Hindu Marriage Act, 1955 — Section 11, 12, 12(1), 25, 25(1)
High Courts03 Jul 1974Dismissed
Kannappa Chettiar Vs Kuppuswami Naidu and Others
Madras High Court · AIR 1975 Mad 256 : (1975) 88 LW 367
Transfer of Property Act, 1882 — Section 23
High Courts02 Jul 1974Dismissed
Union of India (UOI) Vs T.L. Dakshinamurthy
Madras High Court · AIR 1975 Mad 337 : (1975) 1 MLJ 269
Contract Act, 1872 — Section 2Limitation Act, 1963 — Article 7
High Courts27 Jun 1974Allowed
Hindusthan General Insurance Society Vs S. Subramaniam
Madras High Court · AIR 1975 Mad 162 : (1975) 88 LW 149 : (1975) 1 MLJ 28
Contract Act, 1872 — Section 19
High Courts27 Jun 1974
Mottaiyan alias Muruga Koundar and Others Vs Anjalai Ammal and Another
Madras High Court · (1975) 1 MLJ 245
Hindu Succession Act, 1956 — Section 30
High Courts27 Jun 1974
RM. AR. Adaikkappa Chettiar Vs The Kumbakonam City Union Bank Ltd. and Another
Madras High Court · AIR 1975 Mad 223 : (1975) 88 LW 21
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 101
High Courts27 Jun 1974Partly Allowed
P. Subbiah Vs A. Shanmugham
Madras High Court · AIR 1975 Mad 63 : (1978) 87 LW 805 : (1974) 87 LW 805
Limitation Act, 1963 — Section 3
High Courts26 Jun 1974
A.S.S.S.S. Chandrasekaran and Brothers Vs The Commissioner of Income Tax, Madras
Madras High Court · (1975) ILR (Mad) 100 : (1974) 96 ITR 711
Income Tax Act, 1961 — Section 184(4), 185, 185(2), 185(3)
High Courts26 Jun 1974
United Nilgiri Tea Estates Co. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1974) 96 ITR 734
Super Profits Tax Act, 1963 — Rule 2(1)
High Courts26 Jun 1974
Commissioner of Income Tax Vs Mahalakshmi Textiles Mills Ltd.
Madras High Court · (1975) 100 ITR 360
Income Tax Act, 1922 — Section 34(1)
High Courts25 Jun 1974
T. Balakrishna Mehta Vs M.S. Mahadeva Iyer and The Assistant Custodian of Evacuee Property and Others
Madras High Court · (1975) 88 LW 262 : (1975) 1 MLJ 247
Administration of Evacuee Property Act, 1950 — Section 46