High Courts25 Jun 1974
N. Swaminathan Vs The District Revenue Officer and Others
Madras High Court · (1975) ILR (Mad) 7 : (1975) 88 LW 14 : (1974) 2 MLJ 438
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 73
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,682 of 5,229
High Courts25 Jun 1974
Stanes Motors (South India) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1975) ILR (Mad) 89 : (1975) 100 ITR 341
Income Tax Act, 1961 — Section 37, 66, 80G, 88(1)
High Courts24 Jun 1974
Commissioner of Agricultural Income Tax Vs K.S. Balakrishnan
Madras High Court · (1975) ILR (Mad) 1 : (1976) 104 ITR 368 : (1975) 88 LW 117
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 10, 65Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 18, 7
High Courts21 Jun 1974Allowed
The State of Madras and Another Vs R. Ranganatham Chettiar
Madras High Court · AIR 1975 Mad 292 : (1975) 88 LW 97
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 229Contract Act, 1872 — Section 10, 2, 4
High Courts21 Jun 1974
M. Palaniswami Vs Madukkarai Cement Works Employees' Co-operative Stores Limited and Another
Madras High Court · (1975) 2 LLJ 78
Constitution of India, 1950 — Article 226Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts21 Jun 1974
Mohammed Karimuddin (died) and Others Vs The State of Madras and Others
Madras High Court · (1975) 2 MLJ 396
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Land Acquisition Act, 1894 — Section 48
High Courts21 Jun 1974
M. Kesava Gounder (died) and Others Vs D.C. Rajan and Others Chinnammal and Another Vs D.C. Rajan and Others
Madras High Court · (1976) 89 LW 205 : (1976) 1 MLJ 56
Trusts Act, 1882 — Section 78
High Courts20 Jun 1974Dismissed
The State of Tamil Nadu and Another Vs P. Kanagamani and Others
Madras High Court · AIR 1975 Mad 303 : (1978) 87 LW 841 : (1974) 87 LW 841
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 23(1)
High Courts20 Jun 1974Allowed
K.P.V. Sheik Mohamed Vs The Trustees of Port of and Another
Madras High Court · (1975) ILR (Mad) 59
Contract Act, 1872 — Section 151, 152, 161, 230Madras Port Trust Act, 1905 — Section 3, 39, 39(1), 39(2), 39(3)
High Courts20 Jun 1974
K. Vasudeva Ayyangar Vs Sri Ranganatha Co-operative Stores Ltd.
Madras High Court · (1975) 1 MLJ 158
Tamil Nadu Co-operative Societies Act, 1961 — Section 71(1)
High Courts19 Jun 1974Dismissed
Rajendrakumar Bhandari Vs Poosammal and Others
Madras High Court · AIR 1975 Mad 379 : (1975) 88 LW 464 : (1975) 2 MLJ 59
Madras City Tenants Protection Act, 1922 — Section 9Specific Relief Act, 1963 — Section 13, 17, 20Transfer of Property Act, 1882 — Section 55(27)
High Courts19 Jun 1974Allowed
In Re: Selvi and another
Madras High Court · (1974) LW(Cri) 198
Criminal Procedure Code, 1973 (CrPC) — Section 242, 243, 244
High Courts19 Jun 1974
Sri Krishna Talkies by Receiver Sri D. Munirathinam Naidu Vs Board of Revenue, (Land Revenue) Government of Tamil Nadu, Madras and another
Madras High Court · (1974) 06 MAD CK 0022
Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 63(1)
High Courts19 Jun 1974
Commissioner of Income Tax Vs Madras Motor and General Insurance Co. Ltd.
Madras High Court · (1975) 99 ITR 243
Companies (Profits) Surtax Act, 1964 — Rule 1Finance Act, 1968 — Section 31(3)Income Tax Act, 1961 — Section 99(1)
High Courts19 Jun 1974
Commissioner of Income Tax Vs Anamallais Bus Transports (P.) Ltd.
Madras High Court · (1975) 99 ITR 445
High Courts19 Jun 1974Allowed
Dasanaickenpatti Panchayat Vs State of Tamil Nadu and Others
Madras High Court · AIR 1975 Mad 2 : (1978) 87 LW 666 : (1974) 87 LW 666
Tamil Nadu Panchayats Act, 1958 — Section 3(2), 3(3)
High Courts18 Jun 1974
Jayanthi Films (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1974) 97 ITR 8
Income Tax Act, 1961 — Section 256(1), 28, 36(1), 37
High Courts18 Jun 1974
Marimuthu alias Daniel and others Vs Kalasanthi Kattalal to Sri Sankaranarayanaswami Temple and others
Madras High Court · (1974) 06 MAD CK 0019
High Courts18 Jun 1974Allowed
Hepzibah Annathai Rengachari Vs R. Ananthalakshmi Rangachari
Madras High Court · AIR 1975 Mad 342 : (1975) ILR (Mad) 385 : (1975) 88 LW 432 : (1975) 2 MLJ 387
Civil Procedure Code, 1908 (CPC) — Section 100Succession Act, 1925 — Section 255
High Courts17 Jun 1974
A. Shanthi Nainar and Sons Vs Commissioner of Income Tax
Madras High Court · (1975) ILR (Mad) 51 : (1974) 97 ITR 356
Income Tax Act, 1961 — Section 184(7)