High Courts02 Apr 1974
Padmanabhan Nair and Another Vs Chinnan Nadar and Others
Madras High Court · AIR 1974 Mad 369 : (1978) 87 LW 557 : (1974) 87 LW 557
Holdings (Stay of Execution Proceedings) Act, 1950 — Section 4
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,686 of 5,229
High Courts02 Apr 1974
T. P. Sokkalal Ram Sait Factory (P.) Ltd., In Re Prabhakaran and Others Vs T.P.S.H. Selva Saroja and Others
Madras High Court · (1978) 113 ITR 625
Companies Act, 1956 — Section 397, 398, 402Income Tax Act, 1961 — Section 156, 220, 222, 225, 226
High Courts01 Apr 1974
Pavadai Padayachi Vs Pichammal
Madras High Court · (1978) 87 LW 894 : (1974) 2 MLJ 344
High Courts29 Mar 1974
K. P. Chidambara Mudaliar Vs V. S. Rukmani Ammal
Madras High Court · (1975) 88 LW 12 : (1974) 2 MLJ 402
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts29 Mar 1974
Madras Motor and General Insurance Co. Ltd., Madras Vs G. Murthi
Madras High Court · (1975) ACJ 291 : AIR 1975 Mad 21
Motor Vehicles Act, 1939 — Section 110
High Courts29 Mar 1974
Madras Motor and General Insurance Company Limited Vs G. Murthi and Another
Madras High Court · (1974) 2 MLJ 283
High Courts29 Mar 1974Dismissed
K.P. Chidambara Mudaliar Vs V.S. Rukmani Ammal
Madras High Court · AIR 1975 Mad 246
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182(4)
High Courts27 Mar 1974Allowed
Area Committee, Hindu Religious and Charitable Endowments (Administration Dept.), Nagapattinam Vs K. Kasinathan Padayachi and Others
Madras High Court · AIR 1975 Mad 6 : (1974) ILR (Mad) 526 : (1978) 87 LW 716 : (1974) 87 LW 716
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 118(2), 47, 64(5)
High Courts27 Mar 1974Allowed
Pachiammal Vs Veerappa Thevar and Others
Madras High Court · AIR 1975 Mad 131 : (1975) ILR (Mad) 175 : (1978) 87 LW 770 : (1975) 1 MLJ 39
Inheritance (Amendment) Act, 1929 — Section 1
High Courts27 Mar 1974
Dr. C.S. Srinivasan Vs The State of Tamil Nadu and others
Madras High Court · (1974) 03 MAD CK 0009
High Courts25 Mar 1974
Lakshmi Ammal Vs Meenakshi Ammal and Others
Madras High Court · (1978) 87 LW 542 : (1975) 2 MLJ 199
High Courts22 Mar 1974
B. Narayanan Chettiar Vs S. Alagar Thevar
Madras High Court · (1974) 2 MLJ 386
Madras City Tenants Protection Act, 1922 — Section 9, 9(3)(a)
High Courts22 Mar 1974
Meghraj Vs Jesraj Kasturjee and Another
Madras High Court · AIR 1975 Mad 137 : (1974) 87 LW 863
Limitation Act, 1963 — Section 5
High Courts21 Mar 1974
Kalyani Ammal Vs The Official Receiver of North Arcot and Another
Madras High Court · (1978) 87 LW 879 : (1974) 2 MLJ 340
High Courts21 Mar 1974
The State Electricity Board Vs The Sree Meenakshi Mills Limited and Another
Madras High Court · (1975) 88 LW 269 : (1974) 2 MLJ 195
High Courts21 Mar 1974
The State Electricity Board, Tamil Nadu Vs The Sree Meenakshi Mills Ltd., Madurai and Another
Madras High Court · AIR 1975 Mad 139
Arbitration Act, 1940 — Section 16(1)
High Courts21 Mar 1974Allowed
Mount Mettur Pharmaceuticals Ltd. Vs Ortha Pharmaceuticals Corporation
Madras High Court · AIR 1975 Mad 74
Trade and Merchandise Marks Act, 1958 — Section 12(1)
High Courts21 Mar 1974
M.K. Harihara Iyer Vs The Authorised Officer Land Reforms, Tirunelveli
Madras High Court · (1974) 03 MAD CK 0003
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 9(2)
High Courts20 Mar 1974
Prakasam alias Padmini Vs Rajambal and Others
Madras High Court · (1978) 87 LW 868 : (1974) 2 MLJ 360
Transfer of Property Act, 1882 — Section 58(c)
High Courts19 Mar 1974Partly Allowed
V. Alagar Thevar Vs The Madurai Municipality
Madras High Court · AIR 1975 Mad 77 : (1978) 87 LW 731 : (1974) 87 LW 731
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1963 — Article 113, 22