High Courts19 Mar 1974
Ponnaiah Servai alias Irulappan Servai Vs Sree Visalam Chit Fund Limited
Madras High Court · (1975) 1 MLJ 206
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,687 of 5,229
High Courts19 Mar 1974Dismissed
Muthu Bhattar Vs Shanbagakannu and Another
Madras High Court · AIR 1975 Mad 76 : (1978) 87 LW 706 : (1974) 87 LW 706
Transfer of Property Act, 1882 — Section 122
High Courts18 Mar 1974
State of Madras and Another Vs A.K. Vetham Pillai
Madras High Court · (1974) 2 MLJ 151
High Courts18 Mar 1974Allowed
T.A. Sankaralingam Vs T.N. Mani and Others
Madras High Court · AIR 1975 Mad 206 : (1975) ILR (Mad) 25 : (1975) 88 LW 80 : (1975) 1 MLJ 376
High Courts15 Mar 1974
Union of India Vs P. Kailasam and others
Madras High Court · (1974) ACJ 488
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(i), Order 1 Rule 10(ii), 80
High Courts15 Mar 1974
Lakshmi Ammal (deceased) and Others Vs Subba Raj and Others
Madras High Court · (1975) 88 LW 78 : (1975) 1 MLJ 137
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts15 Mar 1974
Lakshmi Ammal and Others Vs Subbaraj and Others
Madras High Court · AIR 1975 Mad 208 : (1975) 88 LW 78
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts15 Mar 1974
The Management of Sayani Talkies Vs K.A. Ramamurthi, Deputy Commissioner of Labour, Arbitrator and Another
Madras High Court · (1975) 1 MLJ 35
Arbitration Act, 1940 — Section 12(3), 14, 14(2), 17, 2(a)Industrial Disputes Act, 1947 — Section 10A, 12(3), 18(3), 33C(2)
High Courts15 Mar 1974Dismissed
Union of India (UOI) Vs P. Kailsam and Others
Madras High Court · (1974) ACJ 488
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 80Motor Vehicles Act, 1988 — Section 110, 110A, 110B
High Courts14 Mar 1974Dismissed
Madras Motor and General Insurance Co. Ltd., Madras Vs A.V. Subramanian and Others
Madras High Court · (1975) ACJ 126 : AIR 1975 Mad 7
Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 95(1)
High Courts14 Mar 1974Allowed
In Re : Kolaudaivelu
Madras High Court · (1974) LW(Cri) 147
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 109, 302
High Courts14 Mar 1974
Madras Motor and General Insurance Company Limited Vs A.V. Subramanian and Others
Madras High Court · (1974) 2 MLJ 281
High Courts14 Mar 1974
Efficient Publicities (P.) Ltd. Vs State of Madras by the Secretary to Government, Revenue Department, Madras-9
Madras High Court · (1974) 03 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 82, 82(1), 82(1), 82(2)
High Courts13 Mar 1974
The Mysindia Tiles and Engineering Company Vs Employees State Insurance Corporation
Madras High Court · (1975) 1 MLJ 124
Criminal Procedure Code, 1973 (CrPC) — Section 195
High Courts13 Mar 1974Dismissed
A. Rangaswami Pillai Vs A. Subramania Pillai and Others
Madras High Court · AIR 1975 Mad 141
Evidence Act, 1872 — Section 114, 32(7)Succession Act, 1925 — Section 63Trusts Act, 1882 — Section 82
High Courts13 Mar 1974Dismissed
Pattammal and Others Vs Janakirama Kounder
Madras High Court · (1974) ILR (Mad) 660
Railways Act, 1890 — Section 3Workmens Compensation Act, 1923 — Section 10, 2, 2(1), 22Workmens Compensation Rules, 1924 — Rule 20
High Courts12 Mar 1974Dismissed
A. Shanmugha Mudaliar Vs A. Abdul Kareem
Madras High Court · AIR 1975 Mad 248 : (1978) 87 LW 809 : (1974) 87 LW 809
Trade and Merchandise Marks Act, 1958 — Section 106
High Courts12 Mar 1974Dismissed
Lakshmi Ammal Vs Alagiriswami Chettiar
Madras High Court · AIR 1975 Mad 211 : (1975) 88 LW 158 : (1975) 1 MLJ 228
Hindu Marriage Act, 1955 — Section 13(2), 23(1)
High Courts12 Mar 1974
Chellasivalingam Nadar Vs Aruldas and Others
Madras High Court · (1975) ILR (Mad) 357 : (1975) 1 MLJ 85
Transfer of Property Act, 1882 — Section 72(b)Trusts Act, 1882 — Section 90
High Courts09 Mar 1974
Govindarajulu Naidu Vs Mohamed Ismail and others
Madras High Court · (1974) 03 MAD CK 0043