High Courts21 Feb 1974
The Union of India (UOI) Vs The Railway Rates Tribunal and Another
Madras High Court · (1975) ILR (Mad) 21 : (1975) 88 LW 204 : (1975) 1 MLJ 96
Railways Act, 1890 — Section 41(3)
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,689 of 5,229
High Courts21 Feb 1974
The Management of Crompton Engineering Company (Madras) Private Limited Vs The Presiding Officer, Additional Labour Court and Others
Madras High Court · (1975) 88 LW 74 : (1975) 2 MLJ 118
Industrial Disputes Act, 1947 — Section 2(s)
High Courts21 Feb 1974
K.S.P.S. Kt. Kalayappa Chettiar, Prop. Sri Venkateswara Talkies, Srivilliputhur Vs The Commissioner of Land Revenue and Cinematograph, Board of Revenue Madras and others
Madras High Court · (1975) ILR (Mad) 17
Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 79A(3)(a)
High Courts20 Feb 1974Dismissed
Govindan and Co. Vs The State of Tamil Nadu
Madras High Court · (1975) 35 STC 50
High Courts19 Feb 1974
C. Sundaram Vs Rukmani Ammal and Others
Madras High Court · (1975) ILR (Mad) 635 : (1978) 87 LW 817 : (1974) 2 MLJ 354
High Courts19 Feb 1974Dismissed
N. Ramaswamy Padayachi Vs C. Ramaswami Padayachi and Others
Madras High Court · AIR 1975 Mad 88 : (1975) ILR (Mad) 37 : (1978) 87 LW 799 : (1974) 87 LW 799
Evidence Act, 1872 — Section 68, 90Transfer of Property Act, 1882 — Section 123
High Courts15 Feb 1974
Muniappa Pillai Vs Periasami and Another
Madras High Court · (1975) 1 MLJ 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58English Law of Property Act, 1925 — Section 205(1)(ii)Transfer of Property Act, 1882 — Section 53
High Courts15 Feb 1974
Janakiammal Vs Rathinam Asari and Others
Madras High Court · (1974) 2 MLJ 350
Civil Procedure Code, 1908 (CPC) — Section 35Transfer of Property Act, 1882 — Section 83
High Courts15 Feb 1974Dismissed
A.R. Munuswamy Rajoo Vs Hamsa Rani
Madras High Court · AIR 1975 Mad 15
Hindu Marriage Act, 1955 — Section 21, 25, 26, 9
High Courts14 Feb 1974
P.M. Raval and Others Vs K.G. Ramachandran and Others M. Venkatachalam Vs Seth Kishanchand Hassaran Mahbhubani and Others
Madras High Court · (1975) 88 LW 257 : (1975) 1 MLJ 231
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts14 Feb 1974Dismissed
Market Vyabarigal Sangam and Others Vs The Municipal Council
Madras High Court · (1975) ILR (Mad) 239
Easements Act, 1882 — Section 62Tamil Nadu District Municipalities Act, 1920 — Section 260, 260(2)
High Courts12 Feb 1974
Hemchand Jain Vs Union of India (UOI)
Madras High Court · (1975) CriLJ 1472
Criminal Procedure Code, 1973 (CrPC) — Section 342Customs Act, 1962 — Section 135(b)(ii)
High Courts12 Feb 1974Dismissed
The Indian Overseas Bank Ltd. Vs R.E.M. Ibrahim and Others
Madras High Court · AIR 1975 Mad 92 : (1978) 87 LW 736 : (1974) 87 LW 736
Transfer of Property Act, 1882 — Section 82
High Courts12 Feb 1974Dismissed
Yellaya Gounder and Another Vs Lakshmi and Others
Madras High Court · AIR 1975 Mad 253 : (1974) ILR (Mad) 213 : (1975) 88 LW 119
Hindu Succession Act, 1956 — Section 18
High Courts11 Feb 1974
The Management of Sri Rani Lakshmi Ginning and Weaving Mills (Private) Limited Vs State of Madras and Others
Madras High Court · (1975) 1 MLJ 80
Industrial Disputes Act, 1947 — Section 33B
High Courts08 Feb 1974
Alavai Industries (Private) Limited Vs Employees' State Insurance Corporation
Madras High Court · (1974) 2 LLJ 430
Employees State Insurance Act, 1948 — Section 2, 75
High Courts08 Feb 1974
Narayanan Vs Kannabiran Mudaliar and Another
Madras High Court · (1974) 2 MLJ 303
High Courts06 Feb 1974
Perumal and Others Vs K. Jayammal and Others
Madras High Court · (1974) 2 MLJ 232
High Courts06 Feb 1974Dismissed
The State of Madras Vs D. Muthiah Chettiar
Madras High Court · (1975) ILR (Mad) 220
Arbitration Act, 1940 — Section 37, 37(1), 37(5)Civil Procedure Code, 1908 (CPC) — Section 110, 80Constitution of India, 1950 — Article 136
High Courts05 Feb 1974Dismissed
The State of Madras Vs The Savitri Vidyasala Hindu Girls' High School
Madras High Court · (1973) ILR (Mad) 663