High Courts05 Feb 1974
The State of Madras Vs The Savitri Vidyasala Hindu Girls High School, Tiruchi
Madras High Court · (1973) ILR (Mad) 663
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,690 of 5,229
High Courts01 Feb 1974
Employees' State Insurance Corporation Vs Gnanambikai Mills Limited
Madras High Court · (1973) ILR (Mad) 1 : (1974) 2 LLJ 530
Employees State Insurance Act, 1948 — Section 2, 38, 39, 47
High Courts30 Jan 1974
His Holiness Sri Vanamamalai, Ramanuja Jeer Swamigal, Head of the Vanamamalai Mutt, through his Authorised Agent, S.R. Srinivasan Vs The Commissioner, The Hindu Religious and Charitable Endowments
Madras High Court · (1974) 2 MLJ 226
High Courts30 Jan 1974Allowed
Nallammal Vs Sivani Ammal and Another
Madras High Court · AIR 1975 Mad 100 : (1974) 87 LW 589
Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 92, 95
High Courts30 Jan 1974Allowed
Karuppanna Thevar (died) and Others Vs Rajagopala Thevar and Others
Madras High Court · AIR 1975 Mad 257 : (1978) 87 LW 777 : (1974) 87 LW 777
Evidence Act, 1872 — Section 67, 74
High Courts30 Jan 1974
Nallammal Vs Sivani Ammal alias Chinnammal and Another
Madras High Court · (1973) ILR (Mad) 345 : (1978) 87 LW 589 : (1974) 2 MLJ 200
High Courts28 Jan 1974Allowed
The Sales Tax Officer, Enforcement Branch Vs K.M.S. Mari Chettiar
Madras High Court · (1975) ILR (Mad) 367 : (1975) 35 STC 148
Income Tax Act, 1961 — Section 44
High Courts25 Jan 1974
The Employees' State Insurance Corporation Vs Balaji Weaving Mills and Others
Madras High Court · (1975) 2 LLJ 405
Employees State Insurance Act, 1948 — Section 2, 39, 75, 76, 94A
High Courts25 Jan 1974Allowed
Krishnakumar Vs N. Goverdhana Naidu and Another
Madras High Court · AIR 1975 Mad 174 : (1975) 88 LW 272
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 11
High Courts25 Jan 1974
Krishnakumar, minor, represented by mother and guardian Rani Ammal Vs N. Govardhana Naidu and Another
Madras High Court · (1975) 88 LW 272 : (1974) 2 MLJ 168
High Courts23 Jan 1974
Union of India Vs Mrs. Sarojini Rajah
Madras High Court · (1975) ILR (Mad) 294 : (1974) 97 ITR 37 : (1978) 87 LW 822 : (1974) 87 LW 822
Contract Act, 1872 — Section 72Income Tax Act, 1922 — Section 24B, 29, 67BLimitation Act, 1908 — Article 120, 62, 96, 14
High Courts22 Jan 1974
V.S. Velliappa Chettiar and Others Vs State of Tamil Nadu
Madras High Court · AIR 1980 Mad 4
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 22
High Courts22 Jan 1974
S. P. Munuswamy Gounder and Others Vs Erusa Gounder alias S. P. C Dorai
Madras High Court · (1974) ILR (Mad) 318 : (1974) 1 MLJ 499
Transfer of Property Act, 1882 — Section 53A
High Courts22 Jan 1974
S.F. Munuswami Gounder and Others Vs Erusa Gounder
Madras High Court · AIR 1975 Mad 25
Transfer of Property Act, 1882 — Section 53A
High Courts22 Jan 1974
Subbammal Vs P. Gurusamy Thevar and Others
Madras High Court · AIR 1974 Mad 278 : (1978) 87 LW 268 : (1974) 87 LW 268
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 148
High Courts18 Jan 1974Partly Allowed
T.M. Pambayan Ambalam (dead) and Others Vs K.R. Veeranan Ambalam and Another
Madras High Court · AIR 1975 Mad 261 : (1978) 87 LW 895
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4
High Courts18 Jan 1974
Sath Nanak Chand Shandurain, manufacturers, importers and stockists Vs The Tinnevelly Tuticorin Electric Supply Company Limited
Madras High Court · (1974) 2 MLJ 431
Contract Act, 1872 — Section 28
High Courts18 Jan 1974Dismissed
C.R. Corera and Bros. Vs The Chief Secretary, Govt. of Pondicherry
Madras High Court · AIR 1975 Mad 213 : (1978) 87 LW 667 : (1975) 1 MLJ 155
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13
High Courts18 Jan 1974Dismissed
Nanak Chand Shadurain Vs The Tinnelvely-Tuticorin Electric Supply Co. Ltd., Calcutta
Madras High Court · AIR 1975 Mad 103 : (1978) 87 LW 655
Civil Procedure Code, 1908 (CPC) — Section 21, 9Contract Act, 1872 — Section 28, 72
High Courts16 Jan 1974
P.R. Lakshimi Achi (died) and another Vs AK. A. CT. U. CT. Alagappa Chettiar and others
Madras High Court · (1974) 01 MAD CK 0034