High Courts10 Mar 1975
Yuvarajan and Others Vs The Mylapore Hindu Permanent Fund Ltd. and Others
Madras High Court · (1975) 88 LW 818 : (1975) 2 MLJ 414
Transfer of Property Act, 1882 — Section 69
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,666 of 5,229
High Courts10 Mar 1975
R. China Boyan and Others Vs The Commissioner for Hindu Religious and Charitable Endowments and Another
Madras High Court · (1975) 88 LW 825 : (1975) 2 MLJ 294
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108
High Courts09 Mar 1975
CONTROLLER OF ESTATE DUTY, MADRAS Vs V. S. SURYANARAYAN.
Madras High Court · (1978) 114 ITR 599
Transfer of Property Act, 1882 — Section 3
High Courts07 Mar 1975
Muthu Karuppan Chettiar Vs Chinnaponnu Ammal and Others
Madras High Court · (1975) 2 MLJ 229
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts07 Mar 1975
The Asst. Collector of Central Excise Vs Achal Singh
Madras High Court · (1975) CriLJ 1817
Customs Act, 1962 — Section 126(1), 126(2)
High Courts07 Mar 1975
Ponnuswamy Nadar Vs Narayanan Nadar
Madras High Court · (1976) 1 MLJ 1
Evidence Act, 1872 — Section 101
High Courts07 Mar 1975Dismissed
Newfinds (India) Vs Vorion Chemicals and Distilleries Ltd.
Madras High Court · (1976) 46 CompCas 87 : (1975) 88 LW 735
Companies Act, 1956 — Section 433, 434(1)
High Courts07 Mar 1975
In Re: Subramaniam Gounder
Madras High Court · (1976) CriLJ 1200
Criminal Procedure Code, 1973 (CrPC) — Section 428Tamil Nadu Excise Act, 1971 — Section 61(a)
High Courts07 Mar 1975
R. Muthammal Vs Narmada and Others
Madras High Court · AIR 1976 Mad 183 : (1975) 88 LW 678 : (1975) 2 MLJ 304
Court Fees Act, 1870 — Section 25(b)
High Courts06 Mar 1975
Binny Limited Vs C.C. Thomas
Madras High Court · (1975) 2 MLJ 223
Constitution of India, 1950 — Article 311
High Courts05 Mar 1975Dismissed
P. Durairaju Vs The Board of Revenue Madras, and others
Madras High Court · AIR 1976 Mad 7
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(1)(d)
High Courts05 Mar 1975
M. Sundaresan Chettiar Vs A. Muthuvelavendan Nadar
Madras High Court · AIR 1976 Mad 73 : (1976) 1 MLJ 20
High Courts05 Mar 1975Allowed
Associated Electrical Industries (India) Ltd. Vs Government of Tamil Nadu
Madras High Court · (1976) 37 STC 310
Central Sales Tax Act, 1956 — Section 13, 6, 8
High Courts05 Mar 1975Dismissed
P. Durairaju Vs The Board of Revenue, (Commissioner of Land Revenue and Transport), Madras and others
Madras High Court · AIR 1976 Mad 7
High Courts04 Mar 1975
M.H. Naeems and Co. Vs The State of Tamil Nadu
Madras High Court · (1976) 1 MLJ 75
Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts04 Mar 1975
M.A. Rathinam Vs Thangammal
Madras High Court · AIR 1976 Mad 309 : (1975) 88 LW 812 : (1975) 2 MLJ 365
Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
High Courts04 Mar 1975Dismissed
Coimbatore Murugan Mills Ltd. Vs Board of Revenue (Commercial Taxes) and Another
Madras High Court · (1976) 37 STC 622
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 19Tamil Nadu General Sales Tax Act, 1959 — Section 10, 34
High Courts04 Mar 1975
Dr. K. Ramanujam Vs The Accommodation Controller and Another
Madras High Court · (1975) 88 LW 618 : (1975) 2 MLJ 302
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12(1)(a)
High Courts04 Mar 1975
V. Ramanathan Vs The Board of Revenue and Others
Madras High Court · (1975) 2 MLJ 367
High Courts03 Mar 1975Dismissed
Kannan and Company Vs The State of Tamil Nadu
Madras High Court · (1975) 36 STC 300
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 286