High Courts14 Feb 1975
T.K.S.M. Kalyanasundaram Vs Kalyani Ammal and Another
Madras High Court · (1975) CriLJ 1717
Criminal Procedure Code, 1973 (CrPC) — Section 133
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,668 of 5,229
High Courts13 Feb 1975
Commissioner of Income Tax Vs Madurai Knitting Company
Madras High Court · (1976) 104 ITR 36
Income Tax Act, 1922 — Section 24(1), 35, 35(1)Income Tax Act, 1961 — Section 154
High Courts13 Feb 1975
Major of the Commune D' Ariancoupon Vs R. Krishenin, Ex. Commissioptable de la Mairie d' Ariancoupon
Madras High Court · (1975) 2 LLJ 536
High Courts12 Feb 1975Allowed
The English Electric Co. of India Ltd. Vs The Superintendent, Central Excise and Others
Madras High Court · AIR 1975 Mad 393 : (1979) 4 ELT 36 : (1975) 88 LW 570 : (1975) 2 MLJ 479
High Courts12 Feb 1975
United Commercial Bank Ltd. and Another and Indian Overseas Bank Ltd. Vs Reliable Hire Purchase Co. (Private) Ltd. and Others
Madras High Court · (1976) 46 CompCas 403 : (1976) 89 LW 99 : (1976) 89 LW 9
Negotiable Instruments Act, 1881 (NI) — Section 10, 131, 85(1)
High Courts12 Feb 1975
The United Commercial Bank Limited and Others Vs Reliable Hire Purchase Co., Private Ltd. and Others
Madras High Court · (1976) 2 MLJ 286
High Courts11 Feb 1975Allowed
V.P. Padmavathi Ammal and Others Vs P.S. Swaminatha Iyer and Others
Madras High Court · AIR 1975 Mad 343 : (1975) 88 LW 371 : (1975) 2 MLJ 27
Transfer of Property Act, 1882 — Section 69(1), 69(3)
High Courts11 Feb 1975
Jayarama Chandra Iyer Vs Thulasi Ammal and Others
Madras High Court · AIR 1976 Mad 17 : (1975) 2 MLJ 167
High Courts11 Feb 1975
S. Naganathan Vs Commissioner of Wealth Tax
Madras High Court · (1975) 101 ITR 287 : (1975) 88 LW 567
Wealth Tax Act, 1957 — Section 2, 4, 4(1), 4(2), 5
High Courts11 Feb 1975
Shanmughasundaram Vs Janagarajan
Madras High Court · AIR 1976 Mad 19 : (1975) 88 LW 537 : (1975) 2 MLJ 363
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Feb 1975
Hariram, Sole Proprietor of Hariram Behilal Vs K.I. Zachariah, Proprietor of Zachariah Stores and Another
Madras High Court · (1975) 1 MLJ 381
Presidency Towns Insolvency Act, 1909 — Section 9(e)
High Courts10 Feb 1975Allowed
Hariram Vs K.I. Zachariah and Another
Madras High Court · AIR 1975 Mad 327 : (1975) 88 LW 250
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts07 Feb 1975Allowed
Santosh Vs State of Madhya Pradesh
Madras High Court · (1976) LW(Cri) 16
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts06 Feb 1975Dismissed
P. Nagappan Vs H.A. Ramaswamy Chettiar and Others
Madras High Court · (1975) ILR (Mad) 451 : (1975) 88 LW 610 : (1975) 36 STC 408
Central Sales Tax Act, 1956 — Section 9Revenue Recovery Act, 1890 — Section 6
High Courts06 Feb 1975
Special Deputy Collector, Land Acquisition, Defence Equipment Factory Vs Karuppayee Ammal and Others
Madras High Court · AIR 1976 Mad 215 : (1975) 88 LW 620 : (1975) 2 MLJ 248
Land Acquisition Act, 1894 — Section 4(1)
High Courts05 Feb 1975Allowed
In Re: S. Natesan
Madras High Court · (1976) LW(Cri) 27
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 307, 34, 341, 342
High Courts31 Jan 1975
T. Bhashyam Vs State
Madras High Court · (1975) CriLJ 1715
Criminal Procedure Code, 1973 (CrPC) — Section 540
High Courts31 Jan 1975
T.S. Santhanam Vs Expenditure-tax Officer
Madras High Court · (1975) ILR (Mad) 519 : (1976) 104 ITR 355
Expenditure Tax Act, 1957 — Section 16, 4
High Courts31 Jan 1975Dismissed
Kannaiya Naidu Vs Jayarama Chettiar and another
Madras High Court · (1975) 01 MAD CK 0039
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 20, Order 20 Rule 4(2), Order 41 Rule 31, 103
High Courts31 Jan 1975
S. Balan Vs Controller of Estate Duty
Madras High Court · (1975) ILR (Mad) 540 : (1975) 101 ITR 357
Estate Duty Act, 1953 — Section 15, 5, 6