P.R. Sriramulu and Another, N. Krishnaraj (deceased) and Others and Tarapore and Company Vs The Registrar, High Court and Others First National City Bank Vs State of Tamil Nadu and Others M.A.A. Raoof Vs The State of Tamil Nadu and Others K.V. Balasubramaniam and Another Vs D. Padmivathi Ammal and Others N. Krishnaswamy Reddiar Vs T. Sivagnanam Pillai N. Krishnammal Vs R. Ekambaram and Others Krishnan Gopal Vs The Special Deputy Collector (L.A.) State Housing Board Scheme
Madras High Court · (1975) ILR (Mad) 217 : (1975) 88 LW 181 : (1975) 1 MLJ 390
