High Courts18 Mar 1975Dismissed
Rukmini Mills Limited Vs The Government of Tamil Nadu
Madras High Court · (1975) 36 STC 425
Central Sales Tax Act, 1956 — Section 3
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,665 of 5,229
High Courts18 Mar 1975
U. Gopalan and Others Vs The Accountant-General
Madras High Court · (1975) 2 MLJ 380
Administrative Service (Cadre) Rules, 1954 — Rule 4(a)
High Courts18 Mar 1975
Rajammal Vs Chinnathal alias Mariyayi
Madras High Court · AIR 1976 Mad 4 : (1975) 88 LW 518 : (1975) 2 MLJ 155
Evidence Act, 1872 — Section 62, 68
High Courts17 Mar 1975
Anjalai Vs The Authorised Officer (Land Reforms) and Others
Madras High Court · (1975) 88 LW 564 : (1975) 2 MLJ 196
High Courts17 Mar 1975Allowed
Monoranjan Ganguli and Sons (P.) Ltd. Vs Secretary to Government, Finance Department
Madras High Court · (1976) 37 STC 549
Constitution of India, 1950 — Article 286
High Courts17 Mar 1975
S. Suppiah and Another Vs Century Flour Mills Ltd.
Madras High Court · (1975) 45 CompCas 450 : (1975) ILR (Mad) 358 : (1975) 88 LW 288
Companies Act, 1956 — Section 167(1), 186, 186(1)
High Courts14 Mar 1975
B. Muniappa Gounder Vs Commissioner of Income Tax
Madras High Court · (1976) 102 ITR 787
Income Tax Act, 1922 — Section 28
High Courts14 Mar 1975
Second Income Tax Officer and Others Vs M.C.T. Trust and Others
Madras High Court · (1976) 102 ITR 138
Income Tax Act, 1961 — Section 11, 11(2), 295Income Tax Rules, 1962 — Rule 17
High Courts14 Mar 1975
Controller of Estate Duty Vs Mrs. Kamala Pandalai
Madras High Court · (1976) ILR (Mad) 500 : (1976) 105 ITR 531
Estate Duty Act, 1953 — Section 10
High Courts14 Mar 1975
K. Karuppanna Mudaliar Vs Kuttianna Mudaliar
Madras High Court · AIR 1976 Mad 5 : (1975) 88 LW 507 : (1975) 2 MLJ 152
High Courts13 Mar 1975Dismissed
State of Tamil Nadu Vs Gemini Studios
Madras High Court · (1975) 36 STC 357
Central Sales Tax Act, 1956 — Section 10, 10A, 8
High Courts13 Mar 1975Allowed
M.A.M.V. Ramasami Nadar and Sons Vs State of Tamil Nadu
Madras High Court · (1975) 88 LW 631 : (1975) 36 STC 373
High Courts12 Mar 1975Dismissed
Glenrock Wood and Allied Enterprises Vs The State of Tamil Nadu
Madras High Court · (1975) 36 STC 316
Central Sales Tax Act, 1956 — Section 3, 4(2)(a)
High Courts12 Mar 1975Allowed
Dugar and Co. Vs The State of Tamil Nadu
Madras High Court · (1976) 37 STC 231
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts12 Mar 1975
R. Krishnaswami Reddiar, Chidambara Vilas Motor Service Vs The Presiding Officer, Labour Court and Another Kadirsa Vs The Management of Mohideen Andavar Motor Service and Another Sri Sakkubai Transports (P.) Ltd. Vs The Presiding Officer, Labour Court and Another The Management of Paramagudi Bus Transport (P.) Ltd. Vs M. Palaniyandi alias Palaniswami and Others
Madras High Court · (1976) 2 MLJ 1
Industrial Disputes Act, 1947 — Section 33C(2)Payment of Wages Act, 1936 — Section 15
High Courts12 Mar 1975
R. Krishnaswami Reddiar, Etc., Etc. Vs Labour Court and Another, Etc., Etc.
Madras High Court · (1976) 2 LLJ 218 : (1976) 89 LW 233
Industrial Disputes Act, 1947 — Section 10Payment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
High Courts12 Mar 1975
The Official Assignee Vs S. Padmalakshmi
Madras High Court · (1975) 2 MLJ 86
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts11 Mar 1975
Goodman and Company Vs R.S. Thirunavukarasu
Madras High Court · (1975) 03 MAD CK 0056
Limitation Act, 1963 — Section 1, 10, 11, 12, 13Pondicherry (administration) Act, 1962 — Section 2(b), 4
High Courts11 Mar 1975
Century Flour Mills Ltd. Vs S. Suppiah and Others
Madras High Court · AIR 1975 Mad 270 : (1975) 45 CompCas 444 : (1975) ILR (Mad) 328 : (1975) 88 LW 285
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Mar 1975
The Ganapathy Town Panchayat Vs M/s. Textool Co., Ltd., Coimbatore
Madras High Court · (1975) 03 MAD CK 0003
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 72