High Courts25 Mar 1975
N.E. Vedammal Vs S.R. Krishnamoorthy Iyer
Madras High Court · AIR 1976 Mad 283 : (1975) ILR (Mad) 556 : (1975) 88 LW 666 : (1975) 2 MLJ 482
Land Acquisition Act, 1894 — Section 30, 31
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,664 of 5,229
High Courts24 Mar 1975Dismissed
East India Corporation Ltd. Vs State of Tamil Nadu
Madras High Court · (1975) 36 STC 370
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 8
High Courts24 Mar 1975
State Bank of India Vs N. Sundaramony
Madras High Court · (1975) ILR (Mad) 150 : (1975) 1 LLJ 453 : (1975) 88 LW 499
Constitution of India, 1950 — Article 133Industrial Disputes Act, 1947 — Section 2, 25F, 33C
High Courts21 Mar 1975
R. Selvaraj Vs R. Raadhakrishna Pillai alias R.R. Krishna Pillai and Another
Madras High Court · AIR 1976 Mad 156 : (1976) 89 LW 19 : (1976) 1 MLJ 105
High Courts21 Mar 1975
Y. Abdul Mallik and Another Vs St. Francis Xavier's Church
Madras High Court · (1975) 88 LW 512 : (1975) 2 MLJ 204
High Courts21 Mar 1975
K. Venkataramanujam and Others Vs P.T. Parthasarathi and Others
Madras High Court · (1976) 1 MLJ 140
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(ii)
High Courts21 Mar 1975
Syed Hamed Vs Commissioner, Thiruvarur Municipality
Madras High Court · (1976) CriLJ 260
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts21 Mar 1975
Damodaran Vs The Food Inspector
Madras High Court · (1976) CriLJ 273
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 2(1)(a), 7Prevention of Food Adulteration Rules, 1955 — Rule 44(a)
High Courts21 Mar 1975
Rasappa Gounder Vs G.N. Ramaswami
Madras High Court · AIR 1975 Mad 386 : (1975) ILR (Mad) 140 : (1975) 88 LW 528 : (1975) 2 MLJ 157
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2Transfer of Property Act, 1882 — Section 111
High Courts20 Mar 1975
Chinnaperumal Naicker Vs Mariyayee Ammal
Madras High Court · AIR 1976 Mad 179 : (1976) 89 LW 51 : (1976) 1 MLJ 85
Hindu Marriage Act, 1955 — Section 23(d), 9
High Courts20 Mar 1975
Thayyanayaki Ammal and Others Vs Venugopala Pillai by agent and brother K.V. Ramu and Others
Madras High Court · (1975) 88 LW 688 : (1975) 2 MLJ 424
Hindu Succession Act, 1956 — Section 14(2)
High Courts19 Mar 1975Dismissed
Deputy Commissioner of Commercial Taxes Vs R.V. Eswaran and Others
Madras High Court · (1976) 37 STC 543
High Courts19 Mar 1975
Pettai Co-operative Milk Supply Ltd. Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1976) ILR (Mad) 108 : (1975) 88 LW 671 : (1975) 2 MLJ 488
Industrial Disputes Act, 1947 — Section 33C, 33C(2)Payment of Gratuity Act, 1972 — Section 14, 15, 4, 7, 8
High Courts19 Mar 1975
State of Madras Vs M.G. Varadarajulu (died) and Others
Madras High Court · AIR 1976 Mad 164 : (1976) 1 MLJ 31
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts19 Mar 1975
The Official Assignee Vs S.P. Kannappa Mudaliar (deceased) by Bagiammal, legal representative
Madras High Court · (1975) 2 MLJ 115
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts19 Mar 1975
Elector Diesel (P.) Ltd. Vs State of Tamil Nadu
Madras High Court · (1975) 36 STC 589
Central Sales Tax Act, 1956 — Section 13, 3, 7, 8
High Courts18 Mar 1975Allowed
Deputy Commissioner (Commercial Taxes) Vs The Pudukkottai Textiles Limited
Madras High Court · (1976) 37 STC 544
High Courts18 Mar 1975
Y. Venkanna Choudary Vs Government of India, by Military Estates Officer and Another
Madras High Court · AIR 1976 Mad 41 : (1976) ILR (Mad) 104 : (1975) 88 LW 754 : (1976) 1 MLJ 103
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 51
High Courts18 Mar 1975
The Collector of Madras Vs E.K. Pattabirama Reddy and Others
Madras High Court · AIR 1976 Mad 343 : (1976) 1 MLJ 178
Land Acquisition Act, 1894 — Section 4(1)
High Courts18 Mar 1975
K.R. Ahmed shah Vs The assistant Collector of Customs
Madras High Court · (1976) CriLJ 932 : (1975) 88 LW 427
Customs Act, 1962 — Section 135(b)