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Madras High Court judgments

1,04,573 judgments · page 3,662 of 5,229

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High Courts28 Apr 1975Allowed

V.K. Venkataraman Vs Muthusami and Others

Madras High Court · (1975) ILR (Mad) 63

Hindu Marriage Act, 1955 — Section 11, 12, 12(1), 13, 13(1)Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 4(1)
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High Courts25 Apr 1975

Hindu Bank Karur Ltd. Vs Additional Commissioner of Income Tax

Madras High Court · (1976) 103 ITR 553

Income Tax Act, 1961 — Section 41(2)
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High Courts25 Apr 1975

Kaja Mian Wakf Estate Vs The Controller of Estate Duty

Madras High Court · (1975) ILR (Mad) 524

Estate Duty Act, 1953 — Section 12, 17, 62(1), 62(2), 64(1)Income Tax Act, 1922 — Section 46(1)
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High Courts23 Apr 1975

In Re: Onthan

Madras High Court · (1975) 2 MLJ 318

Penal Code, 1860 (IPC) — Section 302
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High Courts22 Apr 1975

The Union Territory of Pondicherry and Others Vs Mahe Beach Trading Company and Others

Madras High Court · (1976) ILR (Mad) 1 : (1976) 89 LW 131 : (1976) 2 MLJ 297

Foreign Jurisdiction Act, 1947 — Section 4
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High Courts22 Apr 1975

T. Saraswathi Achi Vs Commissioner of Income Tax

Madras High Court · (1976) 104 ITR 185

Wealth Tax Act, 1957 — Section 4(1)
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High Courts18 Apr 1975

Commissioner of Income Tax Vs Coral Mills Workers Co-operative Stores Ltd.

Madras High Court · (1977) 106 ITR 868

Income Tax Act, 1922 — Section 14(3)Income Tax Act, 1961 — Section 147, 81
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High Courts18 Apr 1975

Sridharan and Others Vs Murthi Brothers, by partner C.S. Balasubramani and Another

Madras High Court · (1976) 1 MLJ 100

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High Courts16 Apr 1975

Southern India Mill Owners' Association Vs Commissioner of Income Tax

Madras High Court · (1975) ILR (Mad) 30 : (1977) 110 ITR 871

Income Tax Act, 1922 — Section 4(3)
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High Courts16 Apr 1975

South Indian Athletic Association Ltd. Vs Commissioner of Income Tax

Madras High Court · (1976) ILR (Mad) 64 : (1977) 107 ITR 108

Companies Act, 1913 — Section 26Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 2(15)
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High Courts16 Apr 1975

Commissioner of Income Tax Vs T.V. Sundaram Iyengar and Sons (P.) Ltd.

Madras High Court · (1976) 102 ITR 264

Income Tax Act, 1961 — Section 104
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High Courts16 Apr 1975

M.P. Venkatachalapathy Iyer and Sons Vs Balasubramaniam and Others K.M.S. Lakshmanier and Sons and Another Vs T.K.V.S.N. Rajaram

Madras High Court · (1976) ILR (Mad) 531 : (1976) 2 MLJ 23

Contract Act, 1872 — Section 30Limitation Act, 1963 — Section 14
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High Courts16 Apr 1975

Panduranga Naicker Vs Thirugnana Mudaliar and Another

Madras High Court · AIR 1976 Mad 38 : (1975) ILR (Mad) 495 : (1975) 88 LW 615 : (1975) 2 MLJ 241

Tamil Nadu Agriculturists Relief Act, 1938 — Section 23G
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High Courts15 Apr 1975Dismissed

Palaniswami Vs Subbaraya Gounder

Madras High Court · AIR 1975 Mad 398 : (1975) 88 LW 504 : (1975) 2 MLJ 165

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
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High Courts15 Apr 1975

Subbarayan Vs The Union of India (UOI) and Another

Madras High Court · (1979) 4 ELT 473 : (1975) 88 LW 630

Central Excises and Salt Act, 1944 — Section 3(2), 4Constitution of India, 1950 — Article 226
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High Courts11 Apr 1975

Periasami Servai and Another and Krishnan Servai Vs Alagu Servai and Others

Madras High Court · (1975) 88 LW 744 : (1975) 2 MLJ 421

Provincial Insolvency Act, 1920 — Section 28(2), 37
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High Courts10 Apr 1975Allowed

State of Tamil Nadu Vs Calcutta Chemical Co. Ltd.

Madras High Court · (1976) 37 STC 443

General Clauses Act, 1897 — Section 8Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16, 8
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High Courts10 Apr 1975

State of Tamil Nadu Vs Voltas Ltd.

Madras High Court · (1976) 37 STC 445

Tamil Nadu General Sales Tax Act, 1959 — Section 8
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High Courts10 Apr 1975Dismissed

The Madras Medical and General Suppliers Vs The State of Tamil Nadu

Madras High Court · (1976) 38 STC 127

Constitution of India, 1950 — Article 226
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High Courts10 Apr 1975

Madras Radiators and Pressings Vs State of Tamil Nadu

Madras High Court · (1975) ILR (Mad) 17 : (1976) 37 STC 123

Tamil Nadu General Sales Tax Act, 1959 — Section 13, 2, 3, 7
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