High Courts31 Jul 1975Allowed
The Mettur Chemical and Industrial Corporation Ltd. Vs The State of Tamil Nadu
Madras High Court · (1976) 37 STC 288
Central Sales Tax Act, 1956 — Section 2
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,660 of 5,229
High Courts31 Jul 1975
Angammal Vs Muthupechiammal Meenal
Madras High Court · AIR 1976 Mad 282 : (1976) 1 MLJ 161
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Jul 1975
The Commissioner for Hindu Religious and Charitable Endowments Vs The Maligai and Shop Varthagar Sangam and Others
Madras High Court · AIR 1976 Mad 67 : (1976) 89 LW 256 : (1976) 1 MLJ 17
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 70
High Courts30 Jul 1975Dismissed
K. Somasundaram Vs The State of Madras
Madras High Court · (1977) 75 STC 386
Tamil Nadu General Sales Tax Act, 1959 — Section 15, 16, 19, 21, 53
High Courts30 Jul 1975
Kaithari Lungi Stores Vs Commissioner of Income Tax
Madras High Court · (1976) 104 ITR 160
Income Tax Act, 1961 — Section 187, 187(1), 187(2), 188Partnership Act, 1932 — Section 31, 32, 33, 34, 35
High Courts29 Jul 1975Allowed
Devaraja Naicker Vs The Inspector of Police Food Cell (C.I.D.) Chingleput Unit
Madras High Court · (1975) 07 MAD CK 0031
Essential Commodities Act, 1955 — Section 3, 7
High Courts28 Jul 1975
Punamchand R. Shah (decd.) (by legal representatives) Vs Income Tax Officer
Madras High Court · (1975) ILR (Mad) 82 : (1975) 101 ITR 373
Income Tax Act, 1961 — Section 132, 132(3), 132(5)
High Courts28 Jul 1975
R. Perumal Gounder Vs K.P. Easwara Kandar and others
Madras High Court · (1975) 07 MAD CK 0032
High Courts28 Jul 1975
Ahamad Meera Sahib Vs Mohammed Mohideen Maracayar and Others
Madras High Court · (1975) 07 MAD CK 0001
Partnership Act, 1932 — Section 42(c), 42(e)
High Courts25 Jul 1975
M. Nagalingam and Others Vs T.K. Ramaswamy Chettiar
Madras High Court · AIR 1976 Mad 149 : (1976) 89 LW 18 : (1976) 1 MLJ 149
Transfer of Property Act, 1882 — Section 106
High Courts25 Jul 1975
K. Nasir Basha and Another Vs Turukkan Chatram Charities
Madras High Court · AIR 1976 Mad 120 : (1976) 89 LW 18 : (1976) 1 MLJ 156
Transfer of Property Act, 1882 — Section 106
High Courts25 Jul 1975
H.A. Karim Sait (deaceased) and Others Vs Myath Basha
Madras High Court · (1976) 89 LW 147 : (1976) 1 MLJ 225
High Courts24 Jul 1975
Sudhakar and Co. Vs The City Municipal Corporation of Madras
Madras High Court · (1975) ILR (Mad) 222
High Courts24 Jul 1975Allowed
Deputy Commissioner of Commercial Taxes, Tiruchirapalli Division Vs A. Abdul Shukoor and Company
Madras High Court · (1977) 39 STC 137
Income Tax Act, 1961 — Section 132, 254Tamil Nadu General Sales Tax Act, 1959 — Section 32, 36
High Courts24 Jul 1975
State of Tamil Nadu Vs Visweswaradas Gokuldass
Madras High Court · (1975) 36 STC 479
Central Sales Tax Act, 1956 — Section 5
High Courts22 Jul 1975
Takhat Singh Vs Union of India (UOI) and Others
Madras High Court · (1976) 103 ITR 339
Income Tax Act, 1922 — Section 25A
High Courts22 Jul 1975
Neikara Abdul Hye Sahib and Others Vs Neikara Majid Sahib
Madras High Court · (1976) 89 LW 232 : (1976) 1 MLJ 301
High Courts18 Jul 1975Dismissed
Krishnaswami Gounder Vs A.2190 Jambuthurai Kottai Co-operative Society and others
Madras High Court · (1975) 07 MAD CK 0033
Co-operative Societies Act, 1961 — Section 100
High Courts16 Jul 1975
The Secretary to the Govt. of India, Ministry of Finance Dept. of Revenue and Insurance and Others Vs A. Loganathan
Madras High Court · (1976) 89 LW 145 : (1976) 2 MLJ 295
Central Excises and Salt Act, 1944 — Section 40(2)