High Courts10 Jan 1975Allowed
M/s. Alagappa Cotton Mills, Rajapalavam Vs Indo Burmah Trading Corporation, Madras and others
Madras High Court · AIR 1976 Mad 79
Arbitration Act, 1940 — Section 31, 33
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,670 of 5,229
High Courts10 Jan 1975
Hemalnath Vs B. Kasthuri
Madras High Court · (1975) 88 LW 355 : (1975) 2 MLJ 25
High Courts09 Jan 1975
State of Tamil Nadu and Another Vs His Holiness Sri-la-Sri Ambalavana Pandara Sannadhi Avergal, Adheenakarthar
Madras High Court · AIR 1975 Mad 54 : (1975) 88 LW 458 : (1975) 2 MLJ 50
High Courts09 Jan 1975
Anglo French Textiles Ltd. Vs Income Tax Officer and Another
Madras High Court · (1976) 103 ITR 282
Income Tax Act, 1961 — Section 43(6)
High Courts09 Jan 1975
Continental Commercial Corporation Vs Income Tax Officer and Another
Madras High Court · (1975) ILR (Mad) 405 : (1975) 100 ITR 170
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts08 Jan 1975
Commissioner of Income Tax Vs C. Kulandaivelu Konar (Decd.) by L. Rs.
Madras High Court · (1975) 100 ITR 629
Income Tax Act, 1961 — Section 17(2)
High Courts08 Jan 1975
M. Kaliappa Gounder Vs Commissioner of Income Tax
Madras High Court · (1975) 101 ITR 535
Income Tax Act, 1922 — Section 28(1)
High Courts08 Jan 1975
Permatha (died) and Another Vs Ramaswami and Others
Madras High Court · (1975) ILR (Mad) 123 : (1975) 88 LW 532 : (1975) 2 MLJ 216
Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts08 Jan 1975
K.M. Mammen Vs Wealth-Tax Officer, City Circle-II (1) Madras
Madras High Court · (1983) 139 ITR 357
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 7(1)Wealth Tax Act, 1957 — Section 7
High Courts07 Jan 1975
Abraham Nadar and Others Vs The Special Deputy Collector (Land Acquisition), Harbour Project and Others
Madras High Court · AIR 1976 Mad 25 : (1975) 88 LW 536 : (1975) 2 MLJ 84
Constitution of India, 1950 — Article 226
High Courts06 Jan 1975
In Re: N. Narasimhan and Another
Madras High Court · AIR 1975 Mad 330 : (1975) ILR (Mad) 396
Succession Act, 1925 — Section 283, 283(1)
High Courts03 Jan 1975
K.S. Ardanareeswara Gounder Vs Tahsildar, Bhavani and Another
Madras High Court · (1976) 89 LW 64 : (1976) 1 MLJ 52
Tamil Nadu Panchayats Act, 1958 — Section 115, 116
High Courts02 Jan 1975
Bright Brothers (Private) Limited Vs J.K. Sayani
Madras High Court · AIR 1976 Mad 55 : (1975) ILR (Mad) 569 : (1975) 88 LW 641 : (1975) 2 MLJ 257
Contract Act, 1872 — Section 182, 183, 184, 185, 186
High Courts24 Dec 1974
R. Essa Vs N.M. Jamal and Sons
Madras High Court · (1975) 2 MLJ 218
Contempt of Courts Act, 1971 — Section 2(6)
High Courts23 Dec 1974
Chennai Vedantha Sangam Vs V. Shanmughasundaram and Others and K.P. Purushotham and Others
Madras High Court · (1975) 1 MLJ 435
High Courts20 Dec 1974
Arumugham Chettiar and Others Vs A. Vallinayagam Pillai
Madras High Court · (1975) 88 LW 461 : (1975) 2 MLJ 46
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96Succession Act, 1925 — Section 138Transfer of Property Act, 1882 — Section 28
High Courts19 Dec 1974
M.S.P. Raja and Another Vs Commissioner of Income Tax
Madras High Court · (1976) 105 ITR 295
Income Tax Act, 1961 — Section 36(1), 67(3)
High Courts17 Dec 1974Dismissed
Miss C. Pushpam Vs D. Jeevaraj
Madras High Court · AIR 1975 Mad 215 : (1975) 88 LW 142
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Presidency Towns Insolvency Act, 1909 — Section 12(1), 90(4)
High Courts17 Dec 1974
Miss C. Pushpam Vs D. Jeevaraj, Proprietor, Usha Decorators
Madras High Court · (1975) 88 LW 142 : (1975) 1 MLJ 344
Presidency Towns Insolvency Act, 1909 — Section 12(1)(c)
High Courts13 Dec 1974
Authorised Officer, Land Reforms Vs A.G. Dhamodaraswami Naidu (died) and Others
Madras High Court · (1975) 88 LW 364 : (1975) 1 MLJ 432
Companies Act, 1956 — Section 3