High Courts13 Dec 1974
Rabia Bai Vs The Custodian of Evacuee Property and Others
Madras High Court · (1975) ILR (Mad) 19 : (1975) 88 LW 539 : (1975) 2 MLJ 138
Administration of Evacuee Property (Central) Rules, 1950 — Rule 22
COURT ARCHIVE
Madras High Court judgments
1,04,573 judgments · page 3,671 of 5,229
High Courts12 Dec 1974
Kamalammal Vs Krishnan Nair
Madras High Court · AIR 1975 Mad 367 : (1975) ILR (Mad) 112 : (1975) 88 LW 308
Madras City Tenants Protection Act, 1922 — Section 2(3), 9, 9(3)Transfer of Property Act, 1882 — Section 116
High Courts12 Dec 1974
Tehmina Dinshaw Tehrani Vs Dinshaw K. Tehrani and others
Madras High Court · AIR 1976 Mad 222
Presidency Towns Insolvency Act, 1909 — Section 36, 7Transfer of Property Act, 1882 — Section 45
High Courts12 Dec 1974Allowed
Tehmina Dinshaw Tehrani Vs The Official Assignee and another
Madras High Court · AIR 1976 Mad 222
Presidency Towns Insolvency Act, 1909 — Section 36, 7Transfer of Property Act, 1882 — Section 45
High Courts11 Dec 1974
C.K. Krishnan Vs C.K. Shanmugham and Others
Madras High Court · (1975) 2 MLJ 73
High Courts10 Dec 1974
V.R. Ramakrishnan, Sri Ramakrishna Bus Service and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1976) 1 MLJ 422
Constitution of India, 1950 — Article 19(1)(g), 32Road Transport Corporations Act, 1950 — Section 3
High Courts10 Dec 1974
Controller of Estate Duty Vs S.M.M. Subramanian Chettiar
Madras High Court · (1975) 99 ITR 400
Estate Duty Act, 1953 — Section 10
High Courts10 Dec 1974Allowed
Hajee Abdulla Sait Vs K.D. Moorjani and Others
Madras High Court · (1975) ILR (Mad) 317
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts10 Dec 1974
Ariamuthu and Others Vs Latchoumanapoulle
Madras High Court · (1976) 89 LW 317 : (1976) 1 MLJ 91
High Courts06 Dec 1974Dismissed
Ramaswamy Reddiar and others Vs Chinna Sithammal and others
Madras High Court · AIR 1976 Mad 63
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 19, Order 41 Rule 23, Order 43 Rule 1, Order 43 Rule 1(t)
High Courts06 Dec 1974
Solai Gounder Vs Perumayee
Madras High Court · (1974) 12 MAD CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 488(3)
High Courts05 Dec 1974
P. Thirumalai Vs M.P. Kottamalai Ammal
Madras High Court · (1975) ILR (Mad) 144 : (1975) 88 LW 519 : (1975) 2 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 99Constitution of India, 1950 — Article 133Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(d)
High Courts03 Dec 1974
Union of India (UOI) and Another Vs Khandelwal Bros. (P) Ltd. and Another
Madras High Court · AIR 1975 Mad 389 : (1975) ILR (Mad) 131 : (1975) 88 LW 543
Civil Procedure Code, 1908 (CPC) — Section 34Railways Act, 1890 — Section 77C, 77C(1)
High Courts29 Nov 1974
P. Somasundaram Vs K. Rajammal
Madras High Court · (1975) ILR (Mad) 44 : (1976) 89 LW 151 : (1976) 2 MLJ 444
Succession Act, 1925 — Section 119
High Courts29 Nov 1974Dismissed
Khivraj Chordia and Others Vs Esso Standard Eastern Inc.
Madras High Court · AIR 1975 Mad 374 : (1975) 88 LW 470 : (1975) 2 MLJ 65
Contract Act, 1872 — Section 29Specific Relief Act, 1963 — Section 10
High Courts27 Nov 1974
Assistant Controller of Estate Duty Vs R. Sarangapani Chettiar
Madras High Court · (1976) 105 ITR 351
Estate Duty Act, 1953 — Section 5, 6, 7
High Courts27 Nov 1974
Eranthankandy Ponathil Sankaran Vs Chirukandoth Mundayodan Narayani Ammal and Others
Madras High Court · (1975) 2 MLJ 131
Mahe Land Reforms Act, 1968 — Section 2(24)
High Courts26 Nov 1974
Nathan Vs Vaithinathan and Others
Madras High Court · (1975) CriLJ 994
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 190, 202Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts26 Nov 1974
J. Harigopal Agarwal and Another Vs The State Bank of India, Ambattur Industrial Estate and Others The State Bank of India, Ambattur Industrial Estate Vs Madras Bolts and Nuts (Private) Limited and Others
Madras High Court · AIR 1974 Mad 211 : (1976) 89 LW 55 : (1976) 1 MLJ 250
Contract Act, 1872 — Section 139, 140, 141
High Courts22 Nov 1974
R. Dharmarajan Vs Nagalinga Kandiar and Another
Madras High Court · (1975) 88 LW 173 : (1975) 2 MLJ 34